High Courts24 Jun 2009Dismissed
Prajapati Jagdishbhai Venabhai Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 504
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 891 of 1,770
High Courts24 Jun 2009Allowed
Bochasanwasi Shri Akshar Purushottam Swaminarayan Sanstha Vs Collector and Others
Gujarat High Court · (2009) 3 GLH 496
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84C, 88B
High Courts24 Jun 2009
Rameshbhai Dungrabhai Patel Vs Mafatlal Industries Ltd. (Textile Division) and Others
Gujarat High Court · (2009) 4 LLJ 792
Bombay Industrial Relations Act, 1946 — Section 42Industrial Disputes Act, 1947 — Section 2PSick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 22
High Courts23 Jun 2009Dismissed
C.M. Thacker and Others Vs Union of India (UOI), Secretary and Another
Gujarat High Court · (2009) 06 GUJ CK 0031
Constitution of India, 1950 — Article 226
High Courts22 Jun 2009Dismissed
Munnabhai Rajakbhai Vagdani Vs Minor Aman Munnabhai Vagdani through his Maternal Grand-Father and Another
Gujarat High Court · (2009) 2 GLR 1584
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 488, 488(1), 488(3)Penal Code, 1860 (IPC) — Section 114, 306, 498A
High Courts20 Jun 2009Dismissed
Surendrasinh Gajubha Zala Vs State of Gujarat and Another
Gujarat High Court · (2009) 06 GUJ CK 0014
Gujarat Panchayats (Amendment) Act, 1993 — Section 105, 143, 55, 57(1)
High Courts19 Jun 2009
H.M.P. Engineers Ltd. Vs R. Kashi Naidu
Gujarat High Court · (2010) 124 FLR 169 : (2009) 3 GLR 2400
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Jun 2009
Ksl Realty And Infrastructural Industries Limited Vs Surat District Cooperative Spinning Mills Limited
Gujarat High Court · (2009) 3 GLH 501
Constitution of India, 1950 — Article 227
High Courts19 Jun 2009
Marck Parenterals India Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2009) 3 GLH 119
High Courts19 Jun 2009Allowed
Dinesh Vrujlal Borichangar Vs State of Gujarat and Others
Gujarat High Court · (2009) 06 GUJ CK 0004
Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 250, 480
High Courts19 Jun 2009
District Health Officer Vs Salimbhai Osmanbhai
Gujarat High Court · (2009) 123 FLR 83
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts18 Jun 2009Dismissed
Patel Sanjaykumar Ramabhai Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 114, 302, 306, 498C
High Courts18 Jun 2009Allowed
Chhaganbhai Bhilubhai Rathva Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 2009Dismissed
New India Assurance Company Limited Vs Chauhan Harishing Padamsingh and Others
Gujarat High Court · (2010) ACJ 1896 : AIR 2009 Guj 142
Civil Procedure Code, 1908 (CPC) — Section 96(3)Motor Vehicles Act, 1988 — Section 147, 149, 163A, 163A(1), 166
High Courts18 Jun 2009Dismissed
State of Gujarat Vs Raju
Gujarat High Court · (2009) 06 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 366, 376
High Courts18 Jun 2009Dismissed
Rohini Housing Complex Owner''s Asso. Vs Raiben and Others
Gujarat High Court · (2009) 2 GLR 1710
Bombay Land Revenue Code, 1879 — Section 108(5), 65, 65, 65(1)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 84CBombay Tenancy and Agricultural Lands Rules, 1956 — Rule 36
High Courts18 Jun 2009Allowed
State of Gujarat Vs Presiding Officer, Labour Court, Ahmedabad and others
Gujarat High Court · (2010) 125 FLR 481
High Courts18 Jun 2009Allowed
Narsibhai Dahyabhai Kanazariya Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0006
Penal Code, 1860 (IPC) — Section 302, 307, 84
High Courts18 Jun 2009Dismissed
Gujarat Electricity Board Vs State of Gujarat and Others
Gujarat High Court · (2009) 06 GUJ CK 0005
Electricity Act, 1910 — Section 26(6), 36(2)
High Courts17 Jun 2009
Laxmi Textile Vs Mahadev Kisan Savant
Gujarat High Court · (2009) 06 GUJ CK 0035
Bombay Industrial Relations Act, 1946 — Section 78, 79Constitution of India, 1950 — Article 227