High Courts02 Jul 2009Allowed
Bhanubhai Kalidas Vs State of Gujarat and Another
Gujarat High Court · (2009) 07 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 890 of 1,770
High Courts02 Jul 2009Allowed
Ratna Trayi Aaradhna Bhavan Trust and Another Vs State of Gujarat and Others
Gujarat High Court · (2009) 07 GUJ CK 0056
Development Control Regulations for Greater Bombay, 1991 — Regulation 12.1(A), 2.9, 29, 29.1, 29.2
High Courts01 Jul 2009Dismissed
Sanjay @ Thakur Purshottam Solanki Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0084
Bombay Police Act, 1951 — Section 135(2)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323
High Courts01 Jul 2009Dismissed
Sutreja and Company Vs Junagadh Municipal Corporation and Another
Gujarat High Court · (2009) 07 GUJ CK 0031
High Courts01 Jul 2009Allowed
Sidi Muslim Jamat Bilali Vs Kasamsha Hajisha Sotiayara
Gujarat High Court · AIR 2009 Guj 166 : (2010) 1 CivCC 409 : (2009) 3 GLH 227 : (2009) 3 GLR 2260 : (2010) 1 RCR(Civil) 69
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6D, 80Constitution of India, 1950 — Article 226, 227
High Courts01 Jul 2009
Ibrahim Ismail Achha and Another Vs Natwarbhai Jivanbhai Patel
Gujarat High Court · AIR 2010 Guj 27 : (2009) 2 GLR 1691
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22, Order 41 Rule 22(4), 41Constitution of India, 1950 — Article 226 , 227
High Courts01 Jul 2009Dismissed
Thakor Taraben Vs Thakor Domalji Movtaji and 2 Others
Gujarat High Court · (2011) 4 TAC 686
Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts01 Jul 2009Dismissed
Shree Swaminarayan Gurukul Vs Mahesh Trading Company and Others
Gujarat High Court · (2009) 07 GUJ CK 0010
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17AConstitution of India, 1950 — Article 227
High Courts01 Jul 2009Dismissed
Pathiath Babu Rajendran (since deceased) Gowari Rajendran and Another Vs Asst. Registrar of Trade Marks and Others
Gujarat High Court · (2009) 2 GLR 1794
Constitution of India, 1950 — Article 136, 14, 19(1), 226, 227Limitation Act, 1963 — Article 173Trade and Merchandise Marks Act, 1958 — Section 107, 108, 46(1)(b)
High Courts30 Jun 2009Allowed
Dahiben Patel Vs Minaben and Others
Gujarat High Court · (2009) 06 GUJ CK 0037
Constitution of India, 1950 — Article 227
High Courts30 Jun 2009
Rango Alias Ashok Fatehsinh Thakore Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0029
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts30 Jun 2009Dismissed
Himansusinh @ Rakeshkumar Arjnsinh Thakore and Another Vs State of Gujarat
Gujarat High Court · (2009) 06 GUJ CK 0028
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jun 2009Allowed
Bhaichand Ramabhai and Another Vs State of Gujarat and Another
Gujarat High Court · (2009) 06 GUJ CK 0025
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 20, 21, 24, 35, 35(1)Gujarat Agricultural Lands Ceilings Rules, 1961 — Rule 17, 18
High Courts30 Jun 2009
Sahyog Traders Vs Prabhu Kishan Agro Products Pvt. Ltd. and Another
Gujarat High Court · (2009) 06 GUJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Jun 2009Allowed
Harmanbhai alias Harshadbhai Shivabhai (Karta of Huf Proper) Vs Patel Ashabhai Bhailalbhai and Another
Gujarat High Court · (2009) 06 GUJ CK 0002
Constitution of India, 1950 — Article 227Gujarat Panchayats (Amendment) Act, 1993 — Section 104
High Courts25 Jun 2009Dismissed
Karshanbhai Kamabhai Harijan Vs State of Gujarat
Gujarat High Court · (2009) CriLJ 4613
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 173, 209Penal Code, 1860 (IPC) — Section 376
High Courts25 Jun 2009Allowed
Gujarat State Road Transport Corporation Vs Anupgar G. Gosai
Gujarat High Court · (2009) 122 FLR 1107
Constitution of India, 1950 — Article 227, 227
High Courts24 Jun 2009
United India Insurance Co. Ltd. Vs Lupin Agrochemcials (I) Ltd. and Others
Gujarat High Court · (2009) 06 GUJ CK 0032
Employees State Insurance Act, 1948 — Section 2Motor Vehicles Act, 1988 — Section 146, 196Workmens Compensation Act, 1923 — Section 10, 10(2), 12, 14, 2(1)
High Courts24 Jun 2009Dismissed
United India Insurance Co. Ltd. Vs Moghiben and Others
Gujarat High Court · (2009) 06 GUJ CK 0024
Motor Vehicles Act, 1988 — Section 134, 163A, 166, 177, 184Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts24 Jun 2009Dismissed
Ashwinbhai Somabhai Patel and Another Vs Nrugendraprasadji Ajendraprasadji Pandey and Others
Gujarat High Court · (2009) 3 GLH 138 : (2009) 3 GLR 2352
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 39 Rule 1 , Order 39 Rule 2Constitution of India, 1950 — Article 226 , 227Evidence Act, 1872 — Section 1, 3, 65, 65(1), 65(2)