Commissioner of C. Ex., Ahmedabad-II Vs Cadila Healthcare Ltd.
Gujarat High Court · (2013) 259 CTR 433 : (2013) 197 ECR 375 : (2013) 19 GSTR 384 : (2013) 30 STR 3 : (2013) 59 VST 386
COURT ARCHIVE
35,376 judgments · page 663 of 1,769
Gujarat High Court · (2013) 259 CTR 433 : (2013) 197 ECR 375 : (2013) 19 GSTR 384 : (2013) 30 STR 3 : (2013) 59 VST 386
Gujarat High Court · (2013) 353 ITR 585
Gujarat High Court · (2013) 1 GLR 463 : (2013) 117 SCL 304 : (2013) 3 SCT 397
Gujarat High Court · (2013) 212 TAXMAN 293
Gujarat High Court · (2013) 353 ITR 413
Gujarat High Court · (2013) 2 GLR 1621
Gujarat High Court · (2013) 1 GLR 452 : (2013) 2 RCR(Criminal) 479
Gujarat High Court · (2013) CriLJ 2469 : (2013) 1 GLR 119
Gujarat High Court · (2012) 11 GUJ CK 0031
Gujarat High Court · (2013) 63 VST 246
Gujarat High Court · (2013) 353 ITR 393
Gujarat High Court · (2012) 11 GUJ CK 0032
Gujarat High Court · (2013) 1 GLR 352 : (2013) LabIC 935
Gujarat High Court · (2013) LabIC 1973
Gujarat High Court · (2012) 11 GUJ CK 0030
Gujarat High Court · (2012) 11 GUJ CK 0027
Gujarat High Court · (2012) 11 GUJ CK 0026
Gujarat High Court · (2012) 3 GLH 852 : (2013) 2 GLR 1811 : (2013) 1 LLJ 637
Gujarat High Court · (2012) 11 GUJ CK 0020
Gujarat High Court · (2013) 214 TAXMAN 68