COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 661 of 1,769

High Courts06 Dec 2012Dismissed

Bipinchandra G. Chockshi and Others Vs State of Gujarat and Others

Gujarat High Court · (2013) CriLJ 1202 : (2013) 2 GLR 1719

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12A, 2(2)(b), 3, 3(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 352(1)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6, 6(1), 7

High Courts06 Dec 2012Dismissed

State of Gujarat Vs Rasid Alias Papodo Abdul Kadar

Gujarat High Court · (2013) CriLJ 2718

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378Penal Code, 1860 (IPC) — Section 342, 376, 506

High Courts06 Dec 2012

Gujarat Valand Sewa Sangh and Others Vs Members of Gujarat Valand Sewa Sangh- Public Trust and Others

Gujarat High Court · (2012) 12 GUJ CK 0019

Bombay Public Trusts Act, 1950 — Section 50A, 50A

High Courts06 Dec 2012Dismissed

Ishwarbhai Sanabhai Nayi (Barber) Vs State of Gujarat and 1

Gujarat High Court · (2013) CriLJ 1412 : (2013) 2 GLR 1540

Penal Code, 1860 (IPC) — Section 107, 306

High Courts05 Dec 2012Dismissed

Rasiklal M. Patel Vs Khedut Sahakari Khand Udyog Mandli Ltd. and 1

Gujarat High Court · (2012) 12 GUJ CK 0087

Bombay Industrial Relations Act, 1946 — Section 42(4), 42(4)

High Courts05 Dec 2012

Commissioner - Central Excise and Customs Vs Timewell Technics Pvt. Ltd.

Gujarat High Court · (2012) 12 GUJ CK 0079

Central Excises and Salt Act, 1944 — Section 35, 35A, 35B, 35B [1), 35G

High Courts05 Dec 2012

Hussainbeg Hayatbeg Mirza and Others Vs State of Gujarat and Another

Gujarat High Court · (2013) CriLJ 1090

Criminal Procedure Code, 1973 (CrPC) — Section 472, 482Penal Code, 1860 (IPC) — Section 114, 120(B), 406, 420, 465

High Courts05 Dec 2012

Rameshbhai Nathubhai Solanki Vs Rajkot Municipal Corporation and Another

Gujarat High Court · (2013) 2 GLR 1535

Constitution of India, 1950 — Article 14, 226Registration of Births and Deaths Act, 1969 — Section 15, 15

High Courts04 Dec 2012Dismissed

Hasankhan Alamkhan Died Through Heir Yusufkhan Hasankhan Vs Abdulla Ahmedali Chhatriwala and 1

Gujarat High Court · (2012) 12 GUJ CK 0078

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 227

High Courts04 Dec 2012Dismissed

Arvindbhai Mohanbhai Patel and 1 Vs Chanchiben Bajidas Jesangdashji and 4

Gujarat High Court · (2012) 12 GUJ CK 0057

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

High Courts04 Dec 2012Dismissed

Commissioner of Income Tax-II Vs Ideal Petro Products

Gujarat High Court · (2012) 12 GUJ CK 0054

High Courts04 Dec 2012Dismissed

Balvantrai @ Bhikhubhai Somabhai and Another Vs Ratilal D. Wadiwala and Others

Gujarat High Court · (2013) 1 GLR 378

Bombay Public Trusts Act, 1950 — Section 22, 26, 41A, 41E, 50Civil Procedure Code, 1908 (CPC) — Section 100

High Courts04 Dec 2012

State of Gujarat and Others Vs Reliance Industries Ltd. and Others

Gujarat High Court · (2013) 2 GLR 1327

Constitution of India, 1950 — Article 14, 226Gujarat Town Planning and Urban Development Act, 1976 — Section 100, 101, 12, 120(2)(a)(b), 13

High Courts03 Dec 2012Allowed

State of Gujarat Vs Takhatsinh Shivabhai Chauhan

Gujarat High Court · (2013) 138 FLR 199

Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25H

High Courts03 Dec 2012

Costal Gujarat Power Ltd. Vs Chief Controlling Revenue Authority and Others

Gujarat High Court · (2013) 2 GLR 1516

Constitution of India, 1950 — Article 226Gujarat Stamp Act, 1958 — Section 54(1A), 54(1A)

High Courts03 Dec 2012

Amanullah H. Mutwa Vs Union of India and Others

Gujarat High Court · (2012) 12 GUJ CK 0111

Constitution of India, 1950 — Article 14, 16, 226, 227

High Courts03 Dec 2012Allowed

Sanjay Balvantrai Desai and Others Vs Dakshin Gujarat Vij Company Ltd. and Others

Gujarat High Court · AIR 2013 Guj 167 : (2013) 1 GLR 487 : (2013) 3 RCR(Civil) 181

Constitution of India, 1950 — Article 14, 141, 19[l)[g), 226Electricity Act, 2003 — Section 126, 181, 181(2)(x), 181[2)[x), 2[15)

High Courts03 Dec 2012

Dave Arvindaben Mansukhlal Vs State of Gujarat and 3

Gujarat High Court · (2012) 12 GUJ CK 0083

High Courts03 Dec 2012

Ambalal Sarabhai Enterprises Limited and 1 Vs M/s. Neptune Infrastructure Pvt. Ltd.

Gujarat High Court · (2012) 12 GUJ CK 0075

Arbitration and Conciliation Act, 1996 — Section 8

High Courts03 Dec 2012Dismissed

Chief Commissioner of Income Tax Vs Gujarat Mitra (P) Ltd.

Gujarat High Court · (2013) 255 CTR 182

Income Tax Act, 1961 — Section 115JA, 115JAA, 115JAA(2), 115JAA(3), 115JB