High Courts17 Oct 2013
State of Gujarat Vs Prakash Jewellers
Gujarat High Court · (2013) 10 GUJ CK 0163
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 614 of 1,769
High Courts17 Oct 2013Partly Allowed
The Oriental Insurance Co. Ltd. Vs Bhikhabhai Bhagwanbhai Decd. Thr. Heirs and LR. and Others
Gujarat High Court · (2013) 10 GUJ CK 0137
High Courts17 Oct 2013
Commissioner Vs Kich Industries and Others
Gujarat High Court · (2013) 10 GUJ CK 0121
High Courts17 Oct 2013Partly Allowed
Oriental Insurance Company Ltd. Vs Legal Heirs of Decd. Devangbhai Shankerprasad Bhatt and Others
Gujarat High Court · (2013) 10 GUJ CK 0076
High Courts17 Oct 2013Dismissed
United India Insurance Co. Ltd. Vs Ravjibhai Chhanabhai Patel and Others
Gujarat High Court · (2013) 10 GUJ CK 0070
High Courts17 Oct 2013Allowed
State of Gujarat Vs Vaghi Odhavji Garana
Gujarat High Court · (2014) 1 GLH 558
High Courts17 Oct 2013Dismissed
Sureshbhai Ratilal Modi Vs State of Gujarat and Others
Gujarat High Court · (2013) 10 GUJ CK 0040
High Courts17 Oct 2013
State of Gujarat Vs Dipak Sakharam Mahale
Gujarat High Court · (2013) 10 GUJ CK 0031
High Courts15 Oct 2013
Commissioner of Income Tax, Rajkot-II Vs M.B. Patel
Gujarat High Court · (2014) 221 TAXMAN 143
High Courts15 Oct 2013Partly Allowed
State of Gujarat Vs Rambahadur Bhagwati Prasad Viswakarma
Gujarat High Court · (2013) 10 GUJ CK 0169
High Courts15 Oct 2013Dismissed
Hasumati Jitendrakumar Patel and 6 Other Vs State of Gujarat and 3 Other
Gujarat High Court · (2013) 10 GUJ CK 0116
High Courts15 Oct 2013Dismissed
State of Gujarat Vs Madhuben Maheshbhai Panchal
Gujarat High Court · (2013) 10 GUJ CK 0080
High Courts15 Oct 2013
New India Insurance Co. Ltd. Vs Ranjanben Narshibhai and Others
Gujarat High Court · (2013) 10 GUJ CK 0078
High Courts15 Oct 2013Partly Allowed
Desai Arunaben and 2 First Appeal Nos. 2639 and 2640 of 2003 Vs Desai Rameshbhai Virabhai and 1 Another
Gujarat High Court · (2013) 10 GUJ CK 0075
High Courts15 Oct 2013
Commissioner of Income Tax-IV Vs Ashok Chandrakant Gandhi
Gujarat High Court · (2014) 222 TAXMAN 119
High Courts15 Oct 2013
Commissioner of Income Tax, Ahmedabad-IV Vs Shilp Gravures Ltd.
Gujarat High Court · (2014) 220 TAXMAN 382
High Courts15 Oct 2013Allowed
Dharmsinh Desai University Vs Ashishkumar M. Patel and Others
Gujarat High Court · (2014) 1 GLR 273
High Courts14 Oct 2013Dismissed
Vikram Trivedi and Another Vs Union of India and Others
Gujarat High Court · (2014) 1 GLH 219 : (2014) 2 GLR 1142
High Courts14 Oct 2013Partly Allowed
Mehul Nanubhai Vadera Vs Devendrasinh Jatubha Jadeja and 1 Another
Gujarat High Court · (2013) 10 GUJ CK 0171