CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court

COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 613 of 1,769

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts22 Oct 2013Dismissed

Gujarat Sports Vs Union of India

Gujarat High Court · (2013) 10 GUJ CK 0067

Read judgment
High Courts22 Oct 2013Dismissed

Kumbhar Kurji Gokalbhai Vs Memon Haji Ali Since Decd through Heirs

Gujarat High Court · (2013) 10 GUJ CK 0062

Read judgment
High Courts22 Oct 2013Dismissed

Jivanbhai Trikambhai Vs Chaturbhai Fakirbhai

Gujarat High Court · (2013) 10 GUJ CK 0061

Read judgment
High Courts22 Oct 2013

Jagdishbhai Mansukhbhai Vaghela Vs Deputy Engineer and Others

Gujarat High Court · (2013) 10 GUJ CK 0053

Read judgment
High Courts22 Oct 2013Dismissed

Jitendrakumar Kantilal Gandhi Vs Joint Secretary (Appeals) and 1

Gujarat High Court · (2013) 10 GUJ CK 0048

Agricultural Produce Market Committee Act, 1963 — Section 28, 48
Read judgment
High Courts22 Oct 2013Dismissed

State of Gujarat and Another Vs Saurashtra Majoor Mahajan Sangh

Gujarat High Court · (2014) 140 FLR 1033

Read judgment
High Courts21 Oct 2013Partly Allowed

Zaverbhai Ranabhai Rajput Vs Samit Thakorbhai Patel and 1 Another

Gujarat High Court · (2013) 10 GUJ CK 0172

Read judgment
High Courts21 Oct 2013Allowed

Vijaykumar Shantilal Parekh Vs State of Gujarat and Others

Gujarat High Court · (2013) 10 GUJ CK 0128

Read judgment
High Courts21 Oct 2013

Gujarat Alkalies and Chemicals Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2014) 222 TAXMAN 151

Read judgment
High Courts21 Oct 2013Partly Allowed

Dattani and Co. Vs Income Tax Officer

Gujarat High Court · (2013) 10 GUJ CK 0020

Read judgment
High Courts18 Oct 2013Partly Allowed

Suniben and Others Vs Akhamabhai Ratabhai Khant and Others

Gujarat High Court · (2013) 10 GUJ CK 0173

Read judgment
High Courts18 Oct 2013Allowed

Kanubhai Babubhai Patel Vs State of Gujarat and Another

Gujarat High Court · (2013) 10 GUJ CK 0108

Read judgment
High Courts18 Oct 2013Dismissed

Dahyabhai Somabhai Patel Vs Ashwinbhai Ishwarbhai Ptel and Others

Gujarat High Court · (2013) 10 GUJ CK 0072

Read judgment
High Courts18 Oct 2013Dismissed

State of Gujarat Vs Kanubhai Ramabhai Padhiyar and 3 Others

Gujarat High Court · (2013) 10 GUJ CK 0033

Read judgment
High Courts18 Oct 2013Allowed

District Development Officer Vs Kantibhai H. Parmar

Gujarat High Court · (2014) 1 GLR 917

Read judgment
High Courts17 Oct 2013Disposed Off

Naresh C. Shah Gas Vs State of Gujarat

Gujarat High Court · (2014) 2 GLH 20

Read judgment
High Courts17 Oct 2013Partly Allowed

Jyotikaben Hiteshbhai Acharya and Others Vs Kanjibhai Bhanabhai Patel (Kathrotiya) and Others

Gujarat High Court · (2013) 10 GUJ CK 0174

Read judgment
High Courts17 Oct 2013Dismissed

State of Gujarat Vs Wood Craft Assam

Gujarat High Court · (2013) 10 GUJ CK 0166

Read judgment
High Courts17 Oct 2013

State of Gujarat Vs Shree Ganesh Oil Industries

Gujarat High Court · (2013) 10 GUJ CK 0165

Read judgment
High Courts17 Oct 2013

State of Gujarat Vs Jayehsree Timber Products

Gujarat High Court · (2013) 10 GUJ CK 0164

Read judgment
Previous1…611612613614615…1,769Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions