Gujarat High Court Judgments

High Courts12 Jul 2017

RAIDHANBHAI KALUBHAI DHOLAKIYA (BHARWAD) Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0080

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 325, Section 504, Section 506(2) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

RAJU @ RAJU SONI VISHNUGOPAL SONI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0079

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

SATISH LALIYA INDREKAR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0078

Indian Penal Code, 1860, Section 114, Section 379, Section 427 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

RAVIBHAI BHAGVANBHAI @ KALUBHAI SOLANKI Vs POLICE COMMISSIONER & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0077

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 506(2), Section 294b -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

SHAILESHBHAI AMARSING THAKOR THRO SANGEETABEN AMARSING THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0076

Indian Penal Code, 1860, Section 114, Section 324, Section 323, Section 506(2), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

YUSUF @ ROBOT ABDULKADIR KURESHI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0075

Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(BBB)

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High Courts11 Jul 2017

KANTABEN KANTILAL PATEL & ANR Vs STATE OF GUJARAT & ORS

Gujarat High Court · (2017) 07 GUJ CK 0162

Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 4, Section 6, Section 11 - Publication of preliminary notification and powers of officers thereupon. - Declaration that land is required for a public purpose - Enquiry and award by CollectorRight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 24(2)

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High Courts11 Jul 2017

CHAUHAN DAULATSINH PARVATSINH Vs DY.EXECUTIVE ENGINEER PUBLIC HEALTH MECHANIC

Gujarat High Court · (2017) 07 GUJ CK 0158

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High Courts11 Jul 2017

DIVYARAJSINH @ DIVLO DON S/O MANGALSINH CHAUHAN Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0074

Indian Penal Code, 1860, Section 114, Section 323, Section 326, Section 504, Section 384, Section 387, Section 506(2) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

FAJALHUSAIN GULAMRASUL SHEKH Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0073

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

DHAVAL VIJAYBHAI NARENDRABHAI BHATT Vs COMMISSIONER OF POLICE, AHMEDABAD CITY & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0072

Indian Penal Code, 1860, Section 114, Section 302, Section 323, Section 120(b) - Abettor present when offence is committed - Punishment for murder - Punishment for voluntarily causing hurt - Concealing design to commit offence punishable with imprisonmentScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989, Section 3(2)(5) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

JAVEDALI HAIDERALI SAIYED Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0071

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

MAHESHKUMAR RAMJIBHAI RANINGA SINCE DECD. THROUGH HEIRS Vs GIRISH PRABHASHANKAR PANDYA & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0070

Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals

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High Courts11 Jul 2017

MUMTAZ FEROZALIMIYA SAIYED Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0069

Indian Penal Code, 1860, Section 114, Section 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

JITENDRASINH @ GIGO RAMBHA SOLANKI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0068

Prohibition Act, 1961, Section 81, Section 66(1)B, Section 116(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts11 Jul 2017

NANA S/O SUBHASHBHAI PATIL THROUGH HIS BROTHER ANIL SUBHASHBHAI BAGUL Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0067

Indian Penal Code, 1860, Section 147, Section 324, Section 148, Section 149, Section 427, Section 452, Section 143, Section 160 -Gujarat Police Act, 1951, Section 135 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

RAMESHBHAI GURJIBHAI SANGOD Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0066

Prohibition Act, 1961, Section 81, Section 66B, Section 116B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts11 Jul 2017

Anwar Husan @ Anna Mahamadsafi Shaikh Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0065

Indian Penal Code, 1860, Section 420, Section 468, Section 467, Section 170, Section 379, Section 465, Section 406 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

RAKESH @ RAKLO BHIKHUBHAI THAKKAR Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0064

Indian Penal Code, 1860, Section 114, Section 379, Section 323, Section 506(1), Section 294b -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts11 Jul 2017

SANDIPBHAI NAHIYABHAI CHAUDHRY Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0063

Prohibition Act, 1961, Section 81, Section 116(2), Section 66(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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