COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 375 of 1,768

High Courts17 Jul 2017

SHREE RAMU @ RAHUL S/O UTTAM KANOJIYA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0096

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 116(c), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts17 Jul 2017

SUNITABEN W/O DILIPBHAI DAHYABHAI CHUNARA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0095

Prohibition Act, 1961, Section 81, Section 66B, Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts17 Jul 2017

BHARATBHAI S/O SOBANBHAI MANIYA Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0013

Prohibition Act, 1961, Section 81, Section 98(2), Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts17 Jul 2017

DIPAK RAJUBHAI SURYAVANSHI (MARATHI) Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0012

Indian Penal Code, 1860, Section 114, Section 379, Section 411, Section 356 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts14 Jul 2017Dismissed

BHARATSINH UMEDSINH CHAVDA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0094

Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 4, Section 6, Section 11 - Publication of preliminary notification and powers of officers thereupon. - Declaration that land is required for a public purpose - Enquiry and award by Collector

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High Courts14 Jul 2017

BHIKHIBEN W/O DECD. CHANDUBHAI RAVJIBHAI DESAI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0093

Prohibition Act, 1961, Section 116C, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts14 Jul 2017

JAYESH @ BHURIYO KALUBHAI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0092

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts14 Jul 2017

RAJESH @ PAPU RAMESHBHAI SISODIYA Vs THE COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0091

Indian Penal Code, 1860, Section 114, Section 379 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts14 Jul 2017

RAJESHBHAI @ RAJU ARVINDBHAI SUVAGIA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0090

Prohibition Act, 1961, Section 81, Section 99, Section 98, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts14 Jul 2017

SUNNYBHAI JAGDISHBHAI YADAV Vs COMMISSIONER OF POLICE, AHMEDABAD CITY & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0089

Indian Penal Code, 1860, Section 114, Section 427, Section 394, Section 294(b) -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts14 Jul 2017

USHABEN W/O RAMBAHADUR @ CHINO NEPALI SHYAMBAHADUR RAI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0088

Prohibition Act, 1961, Section 116(b), Section 116(c), Section 66(1)B, Section 65EA -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts14 Jul 2017

SANJAY @ BHURIYO RAMESHBHAI THAKOR THRO PUJABEN SANJAYBHAI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0011

Indian Penal Code, 1860, Section 114, Section 380, Section 457, Section 454 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts14 Jul 2017

SATISHKUMAR @ DHARMESH @ DHAMO BAKORBHAI PATEL Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0010

Prohibition Act, 1961, Section 81, Section 98(2), Section 65E -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts12 Jul 2017

BALDEV RAMSANGJI THAKOR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0087

Prohibition Act, 1961, Section 81, Section 66(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts12 Jul 2017

HARESHBHAI @ BHAILU DHANJIBHAI BARAIYA THRO HARESH DULABHAI BARAIYA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0086

Prohibition Act, 1961, Section 81, Section 66B, Section 116B, Section 65AE, Section 98(D) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts12 Jul 2017

HIMMATBHAI @ MAHILO HARIBHAI PARMAR Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0085

Prohibition Act, 1961, Section 81, Section 98(2), Section 116B, Section 66(1)B, Section 65AE -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(b)

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High Courts12 Jul 2017

IRFANALI @ BHAKKAM HASANALI SAIYAD Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0084

Indian Penal Code, 1860, Section 114, Section 379, Section 394 -Gujarat Police Act, 1951, Section 135 -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

ISTIYAK S/O HAIDARALI ANSARI THROUGH ARSAD S/O HAIDARALI ANSARI Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0083

Arms Act, 1959, Section 25(1)A -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

MANGALBHAI S/O KHOKHANBHAI MANGAL THRO SWADHIRKUMAR RAMNAVAL MISHRA Vs STATE OF GUJARAT & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0082

Indian Penal Code, 1860, Section 114, Section 397, Section 379 -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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High Courts12 Jul 2017

MUNNABHAI @ BHAGAT SHANKARBHAI DEVIPUJAK Vs COMMISSIONER OF POLICE & ORS.

Gujarat High Court · (2017) 07 GUJ CK 0081

Indian Penal Code, 1860, Section 114, Section 324, Section 379, Section 323, Section 325, Section 506(2), Section 294b -Gujarat Police Act, 1951, Section 135(1) -Gujarat Prevention of Anti Social Activities Act, 1985, Section 3(2), Section 2(c)

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