High Courts15 Dec 1952
Motilal Dossabhai and Others Vs Dungermal Perajaji
Gujarat High Court · AIR 1952 Guj 126
COURT ARCHIVE
Gujarat High Court judgments
36,597 judgments · page 1,824 of 1,830
High Courts12 Dec 1952
East Asiatic Co. (India) Ltd. Vs Rugnath Tricumdas
Gujarat High Court · (1952) 12 GUJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Contract Act, 1872 — Section 29
High Courts17 Nov 1952
State Vs Himatlal Motilal
Gujarat High Court · AIR 1953 Guj 130 : (1953) CriLJ 1237
Penal Code, 1860 (IPC) — Section 161, 417
High Courts12 Nov 1952
Faramroz M. Marolia Vs Davs Ravishanker Girdharlal
Gujarat High Court · (1952) 11 GUJ CK 0001
Constitution of India, 1950 — Article 5Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105
High Courts10 Nov 1952
Rambhaben Lalchand Vs Kothari Narbheram and Others
Gujarat High Court · (1952) 11 GUJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 2
High Courts13 Oct 1952
Keshavlal Virchand Vs Bai Ajawali Vachharaj
Gujarat High Court · AIR 1952 Guj 119
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 13, 13(1), 13(2)Transfer of Property Act, 1882 — Section 103, 106, 111
High Courts13 Oct 1952
Bharwad Kama Bijal Vs Bai Mina Nongha and Another
Gujarat High Court · AIR 1952 Guj 133
High Courts13 Oct 1952
Karsandas Ramji Vs Karsanji Kalyanji and Others
Gujarat High Court · (1952) 10 GUJ CK 0003
Bombay Rent Restriction Act, 1939 — Section 12, 13, 13(1), 15, 5(8)Common Law Procedure Act, 1852 — Section 210, 212Law of Property Act, 1925 — Section 146
High Courts11 Oct 1952
State of Saurashtra Vs Pitambar Savjibhai
Gujarat High Court · (1954) 1 LLJ 138
Factories Act, 1948 — Section 11, 9, 92
High Courts11 Oct 1952
State Vs Pitambar Savjibhai
Gujarat High Court · AIR 1953 Guj 174 : AIR 1952 Guj 174 : (1953) CriLJ 1529
Factories Act, 1948 — Section 102, 11, 9, 92
High Courts10 Oct 1952
Sakerlal Chhotalal Vs Mehta Chunilal Manilal and Another
Gujarat High Court · (1952) 10 GUJ CK 0005
High Courts06 Oct 1952
Amulakh Amichand Vs Maniar Mahasukhlal Nanchand
Gujarat High Court · (1952) 10 GUJ CK 0007
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 2, 2(2)Court Fees Act, 1870 — Section 11, 12, 12(1), 7, 7(4)
High Courts06 Oct 1952
Ibrahim A. Karim Vs State of Another
Gujarat High Court · AIR 1953 Guj 143 : AIR 1952 Guj 143 : (1953) CriLJ 1263
Penal Code, 1860 (IPC) — Section 500
High Courts01 Oct 1952
Harsur Samat Vs Samat Rama
Gujarat High Court · (1952) 10 GUJ CK 0004
Constitution of India, 1950 — Article 261(1)Limitation Act, 1963 — Article 14 , 144, 17Transfer of Property Act, 1882 — Section 14
High Courts29 Sept 1952
Jiyubha Pathabhai and Others Vs Halubha Muluji and Others
Gujarat High Court · AIR 1952 Guj 159
Limitation Act, 1963 — Article 115 , 120Morvi State Limitation Rules — Rule 105
High Courts25 Sept 1952
Govindji Mavji and Others Vs Jadavji Valji and Another
Gujarat High Court · AIR 1952 Guj 82
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 8(1)Presidency Towns Insolvency Act, 1909 — Section 68Provincial Insolvency Act, 1920 — Section 59
High Courts23 Sept 1952
Hasanali Kurjibhai Vs Ratilal Nyalchand Chitalia and Another
Gujarat High Court · (1952) 09 GUJ CK 0007
Companies Act, 1956 — Section 4Contract Act, 1872 — Section 30Limitation Act, 1963 — Article 85, 89, 90
High Courts23 Sept 1952
State Vs Vipra Chhaganlal Kalidas
Gujarat High Court · AIR 1953 Guj 139 : (1953) CriLJ 1268
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts23 Sept 1952
State (Sessions Judge) Vs Haku Khoda
Gujarat High Court · AIR 1953 Guj 161 : (1953) CriLJ 1521
Constitution of India, 1950 — Article 19
High Courts06 Sept 1952
Trivedi Mulshanker Vs Narshidas Popatbhai
Gujarat High Court · (1952) 09 GUJ CK 0005
Arbitration Act, 1940 — Section 14, 17