High Courts24 Nov 1961
The State Vs Amratlal Maganlal and Another
Gujarat High Court · AIR 1962 Guj 261
Criminal Procedure Code, 1898 (CrPC) — Section 431
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,805 of 1,831
High Courts24 Nov 1961Dismissed
Lalu Jela and Others Vs State of Gujarat
Gujarat High Court · AIR 1962 Guj 250
Constitution of India, 1950 — Article 141, 219Criminal Procedure Code, 1898 (CrPC) — Section 410, 419, 421, 431
High Courts23 Nov 1961
Parikh Kalabhai Bodabhai and Others Vs The Village Panchayat of Patdi and Others
Gujarat High Court · (1962) 3 GLR 897
Bombay Village Panchayats Act, 1933 — Section 10, 10(1), 12, 13, 13(1)Bombay Village Panchayats Election Rules, 1959 — Rule 3, 41A, 7, 7(2)
High Courts21 Nov 1961
Rabari Khoda Mesur Vs Shri Gajanan Sahkari Pedhi Ltd. and Others
Gujarat High Court · (1962) 3 GLR 512
Bombay Co-operative Societies Act, 1925 — Section 54, 54, 59(1)(a), 59(1)(a), 89(1)(a)Civil Procedure Code, 1908 (CPC) — Order 20 rule 7, 48, 48
High Courts15 Nov 1961
The Nadiad Borough Municipality Vs Parikh Jitendra Kanaiyalal
Gujarat High Court · (1962) 3 GLR 464
Bombay Municipal Boroughs Act, 1925 — Section 205, 206A, 73(1)(x)
High Courts14 Nov 1961Allowed
Vala Punja and Others Vs Puna Mavji and Another
Gujarat High Court · AIR 1963 Guj 112 : (1962) GLR 1021
Bombay Agricultural Debtors Relief Act, 1947 — Section 17, 17(1), 2(4), 4, 43Limitation Act, 1908 — Article 132 , 147Transfer of Property Act, 1882 — Section 67, 68(1)
High Courts13 Nov 1961
Vali Isa Mahmed and Another Vs State
Gujarat High Court · AIR 1963 Guj 135 : (1963) CriLJ 755 : (1962) GLR 1052
Evidence Act, 1872 — Section 114, 24, 27, 28Penal Code, 1860 (IPC) — Section 201
High Courts01 Nov 1961
Motibhai Trikambhai Vs Chhotalal Mangalbhai Parmar and Others
Gujarat High Court · (1962) 3 GLR 506
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14, 25(1), 25(1), 25(2), 25(2)
High Courts31 Oct 1961
State of Gujarat Vs Gordhandas Keshavji Gandhi and Others
Gujarat High Court · AIR 1962 Guj 128 : (1962) 3 GLR 269
Bombay Reorganisation Act, 1960 — Section 87
High Courts31 Oct 1961
Firm of Habibbhai Gulam Mohmad Vs The Municipal Corporation
Gujarat High Court · (1962) 3 GLR 924
Bombay Provincial Municipal Corporations Act, 1949 — Section 478, 478, 479, 487, 487
High Courts27 Oct 1961
Fatemahomed Mahamadhussein Barafwalla Vs Bai Jinatbibi
Gujarat High Court · (1962) 3 GLR 1018
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(j), 13(1)(j)
High Courts27 Oct 1961
Allanur Rasulla Vs Balchand Ramji
Gujarat High Court · (1962) 3 GLR 182
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(2), 12(3)(a), 12(3)(b), 12(3)(b)Transfer of Property Act, 1882 — Section 106
High Courts26 Oct 1961
Tribhovandas Somabhai Patel Vs Umedbhai Shivabhai Patel and Another
Gujarat High Court · (1962) 3 GLR 1017
Arbitration Act, 1940 — Section 21, 21
High Courts26 Oct 1961
Prabhudas Uttamdas Vs Lavar Bai Uji and Others
Gujarat High Court · (1962) 3 GLR 919
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 34 Rule 2, Order 34 Rule 4, Order 34 Rule 4
High Courts25 Oct 1961
Patel Chhagan Raghav Vs Bharwad Pola Chugha and Others
Gujarat High Court · (1962) 3 GLR 894
Penal Code, 1860 (IPC) — Section 34, 34, 426, 426, 447
High Courts25 Oct 1961
Surrottambhai Purshottambhai Hathising Vs Ravichand Umedchand
Gujarat High Court · (1962) 3 GLR 1013
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 1, Order 19 Rule 2, Order 19 Rule 2
High Courts24 Oct 1961
Patel Khushalbhai Ashabhai and Another Vs Shree Bodal Gram Vikas Sahakaki Mandal Ltd. and Others
Gujarat High Court · (1962) 3 GLR 1004
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8
High Courts24 Oct 1961
Kamalasing Sitalsing and Others Vs The State of Gujarat and Another
Gujarat High Court · (1962) 3 GLR 993
Criminal Procedure Code, 1898 (CrPC) — Section 522, 522(1), 522(1)Penal Code, 1860 (IPC) — Section 341, 504, 506
High Courts24 Oct 1961Dismissed
Raval Prabhulal Bapalal Vs Bai Godavri and Another
Gujarat High Court · AIR 1963 Guj 183
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Oct 1961
Bhatt Nanalal Bhogilal Vs Chandulal Bhailal Patel
Gujarat High Court · (1962) 3 GLR 1002
Bombay Money Lenders Act, 1946 — Section 19, 30(1), 30(1)Transfer of Property Act, 1882 — Section 59A, 68