High Courts28 Sept 1963
Girdardas and Co. Private Ltd. (In Liquidation) Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1965) 55 ITR 171
Income Tax Act, 1922 — Section 2(6A)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,792 of 1,831
High Courts27 Sept 1963
Savabhai Nanjibhai Vs Vin D.M., Presiding Officer, First Labour Court and Others
Gujarat High Court · (1966) 12 FLR 338 : (1964) GLR 153
Industrial Disputes Act, 1947 — Section 33C
High Courts26 Sept 1963
Commissioner of Wealth Tax, Gujarat Vs E.D. Anklesaria
Gujarat High Court · (1963) 09 GUJ CK 0025
Wealth Tax Act, 1957 — Section 2, 27(1)
High Courts26 Sept 1963
Chandulal Shivlal Vs Commissioner of Wealth Tax, Gujarat
Gujarat High Court · (1965) 55 ITR 441
High Courts24 Sept 1963
Commissioner of Wealth Tax, Gujarat Vs Harshad Rambhai Patel and Another
Gujarat High Court · (1964) 5 GLR 431 : (1964) 54 ITR 749
Wealth Tax Act, 1957 — Section 2, 27, 4, 5(1)
High Courts24 Sept 1963
COMMISSIONER OF WEALTH-TAX, GUJARAT Vs HARSHAD RAMBHAI PATEL AND ANOTHER.
Gujarat High Court · (1964) 54 ITR 740
Companies Act, 1867 — Section 40Friendly Societies Act, 1875 — Section 15Wealth Tax Act, 1957 — Section 27, 27
High Courts23 Sept 1963
Ratilal Khushaldas Patel Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1965) 55 ITR 517
Income Tax Act, 1922 — Section 16(3)
High Courts19 Sept 1963Allowed
Maganlal Rambhai Gandhi Vs Ambica Mills Ltd., Ahmedabad
Gujarat High Court · AIR 1964 Guj 215 : (1963) 2 LLJ 522
Constitution of India, 1950 — Article 19(1), 19(2), 19(3), 19(4), 19(5)Contract Act, 1872 — Section 23, 27Specific Relief Act, 1877 — Section 21, 22, 56, 57
High Courts19 Sept 1963
Commissioner of Income Tax, Gujarat Vs Spunpipe and Construction Co. Ltd.
Gujarat High Court · (1965) 55 ITR 68
Income Tax Act, 1922 — Section 66(2)
High Courts18 Sept 1963
Yusufbhai Ismailbhai and Another Vs Vakil Mohanlal and Others
Gujarat High Court · AIR 1965 Guj 282
Bombay Money Lenders Act, 1946 — Section 23Civil Procedure Code, 1908 (CPC) — Section 38, 47
High Courts17 Sept 1963
Patel Chunibhai Jivabhai Vs The State of Gujarat and Another
Gujarat High Court · (1963) 4 GLR 660
Bombay District Municipal (Amendmend) Act, 1884 — Section 23Bombay Land Requisition Act, 1948 — Section 8, 8
High Courts16 Sept 1963
Commissioner of Income Tax, Gujarat Vs Kantilal Nathuchand
Gujarat High Court · (1964) 53 ITR 420
Income Tax Act, 1922 — Section 23(5), 24(1), 24(2)
High Courts12 Sept 1963
Zaverchand Laxmichand and Co. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1965) 55 ITR 486
Income Tax Act, 1922 — Section 10
High Courts10 Sept 1963
Asoka Mills Ltd. Vs Industrial Court and Others
Gujarat High Court · (1964) GLR 300
Bombay Industrial Relations Act, 1946 — Section 106(1), 106(2), 106(3), 3(14), 3(15)Criminal Procedure Code, 1898 (CrPC) — Section 84
High Courts10 Sept 1963
Petlad Turkey Red Dye Works Co. Ltd. Vs Commissioner of Income Tax, Bombay North
Gujarat High Court · (1964) GLR 139 : (1965) 55 ITR 532
Income Tax Act, 1922 — Section 4(1)
High Courts10 Sept 1963
Saxena Capt. R.S. Vs State of Gujarat and Another
Gujarat High Court · (1963) 09 GUJ CK 0022
Civil Services (Classification, Control and Appeal) (Amendment) Rules, 1933 — Rule 558Civil Services (Classification, Control and Appeal) Rules — Rule 14, 49Constitution of India, 1950 — Article 226, 227, 311, 311(2)
High Courts10 Sept 1963Dismissed
The Manager, The Asoka Mills Ltd. Vs The Industrial Court and Others
Gujarat High Court · AIR 1964 Guj 198 : (1964) 5 GLR 300
Bombay Industrial Relations Act, 1946 — Section 106(1), 78(1)A, 79(4)
High Courts10 Sept 1963Dismissed
Habatullah Haji Fazale Hussain Vs The State
Gujarat High Court · AIR 1964 Guj 128 : (1964) CriLJ 24 : (1964) 5 GLR 273
Constitution of India, 1950 — Article 226, 5, 6, 7Foreigners Act, 1946 — Section 2, 3(2)
High Courts10 Sept 1963
Chhotu Kalu and Others (Imperial Tobacco Company of India Ltd., Employees'' Union, Ahmedabad) Vs Labour Court and Another
Gujarat High Court · (1965) 1 LLJ 150
Industrial Disputes Act, 1947 — Section 10(1), 18(2), 18(3), 19(2), 33