High Courts11 Mar 1964
Bapalal Khushaldas Gosalia Vs V.R. Prasad and Another
Gujarat High Court · (1964) 10 GLR 633
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 178
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,789 of 1,831
High Courts06 Mar 1964
Hiralal Harjivandas and Others Vs State of Gujarat and Others
Gujarat High Court · (1964) 5 GLR 924
Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 4
High Courts04 Mar 1964
Bai Chanchal Vs Ganpatram Jadavji and Others
Gujarat High Court · AIR 1965 Guj 145 : (1964) GLR 1009
Bombay Agricultural Debtors Relief Act, 1947 — Section 36, 36(2)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Mar 1964
Kesarichand Amrutlal Shah Vs Sakarchand Manekchand Ghadiali deaceased by his heir
Gujarat High Court · (1964) 5 GLR 982
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11, 29, 29(1)(b)
High Courts02 Mar 1964
Collector of Mehsana Vs Bharat Vijay Mills Ltd. and Another
Gujarat High Court · AIR 1965 Guj 1 : (1964) GLR 671
Bombay Stamp Act, 1958 — Article 25, 28 , 34
High Courts27 Feb 1964
Ambalal Jivabhai Patel Vs Income Tax Officer, Ahmedabad
Gujarat High Court · (1964) 54 ITR 308
Income Tax Act, 1961 — Section 139(2), 147, 148
High Courts25 Feb 1964
The state of Bombay (Now the state of Gujarat) Vs Ishwarlal Nandlal Maula
Gujarat High Court · AIR 1965 Guj 173
Bombay Civil Courts Act, 1869 — Section 24, 25, 32Bombay Reorganisation Act, 1960 — Section 60, 61, 91
High Courts25 Feb 1964
Prabhudas Jagjivandas and Others Vs Income Tax Officer, Ward-B, Surendranagar and Another
Gujarat High Court · (1965) 55 ITR 1(1)
Income Tax Act, 1922 — Section 34, 34(1)
High Courts21 Feb 1964
Navanagar Transport and Industries Limited Vs Income Tax Officer, Special Investigation Circle A, Ahmedabad
Gujarat High Court · (1964) GLR 865 : (1964) 54 ITR 271
Income Tax Act, 1922 — Section 23A, 34(3), 34(I)
High Courts21 Feb 1964
Jawaharlal Gulabchand and Another Vs The Surat Dairy Co. Ltd. and Others
Gujarat High Court · (1964) 5 GLR 786
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 74, 76, 85, 85, 85A(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Feb 1964
H.H. Iqbal Mahomad Khan, Nawab of Palanpur Vs Controller of Estate Duty
Gujarat High Court · (1964) 53 ITR 51
Estate Duty Act, 1953 — Section 9Transfer of Property Act, 1882 — Section 122, 129, 130, 3
High Courts18 Feb 1964
Mohanlal Ganpatram Vs Shri Sayaji Jubilee Cotton and Jute Mills Co. Ltd.
Gujarat High Court · (1964) 5 GLR 804
Companies Act, 1956 — Section 172, 173, 2, 210, 287
High Courts14 Feb 1964Allowed
Mrs. Taramati Pranlal Shah Vs Additional District Magistrate, Kutch District
Gujarat High Court · AIR 1964 Guj 278 : (1964) 5 GLR 825
Press and Registration of Books Act, 1867 — Section 14, 4, 5, 6
High Courts13 Feb 1964
Himatsingh Badharsingh Vs The State of Gujarat
Gujarat High Court · AIR 1965 Guj 302 : (1965) CriLJ 753 : (1964) GLR 897
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 24, 25
High Courts06 Feb 1964
Jayantilal Purshottamdas Vs State of Gujarat
Gujarat High Court · (1966) CriLJ 209
Criminal Procedure Code, 1898 (CrPC) — Section 160, 167, 496, 499, 502
High Courts06 Feb 1964Allowed
Ramprasad Dalsukhram Soni Vs Somabhai Kacharabhai and Another
Gujarat High Court · AIR 1964 Guj 260 : (1964) 5 GLR 1074
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 145
High Courts05 Feb 1964
Manilal Bhukhandas Chevli Vs Industrial Court, Gujarat and Others
Gujarat High Court · (1965) 11 FLR 14 : (1965) GLR 369 : (1965) 1 LLJ 598
Bombay Industrial Relations Act, 1946 — Section 113, 42, 42(1), 46
High Courts03 Feb 1964
Sarasvatiben Lallubhai Parikh and Another Vs Kantilal Purshottam Patel
Gujarat High Court · (1964) 5 GLR 152
High Courts30 Jan 1964
Joshi Kantilal Vadilal and Another Vs Mehta Girdharlal Dayaram and Others
Gujarat High Court · (1965) 6 GLR 381
Bombay Public Trusts Act, 1950 — Section 50, 50
High Courts21 Jan 1964
The State Vs Amrutlal Prabhudas
Gujarat High Court · AIR 1964 Guj 248 : (1964) CriLJ 548 : (1964) GLR 1059
Criminal Procedure Code, 1898 (CrPC) — Section 201, 346