High Courts25 Mar 1967
Commissioner of Income Tax, Gujarat Vs Ahmedabad Rana Caste Association
Gujarat High Court · (1968) 70 ITR 503
Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,766 of 1,831
High Courts25 Mar 1967
COMMISSIONER OF Income Tax, GUJARAT Vs AHMEDABAD RANA CASTE ASSOCIATION
Gujarat High Court · (1968) 70 ITR 503
Income Tax Act, 1922 — Section 4(3)(i), 4(3)(i)Income Tax Act, 1961 — Section 11
High Courts21 Mar 1967
Mustafa Ismail and Others Vs Manishanker @ Maheshkumar Keshavlal Vyas and Another
Gujarat High Court · (1967) 8 GLR 641
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)(c), 5(11)(c)
High Courts20 Mar 1967
Commissioner of Income Tax, Gujarat I Vs Hiralal Mohanlal Shah
Gujarat High Court · (1968) 9 GLR 659 : (1968) 69 ITR 312
Income Tax Act, 1922 — Section 22Income Tax Act, 1961 — Section 139, 142, 143, 148, 271
High Courts20 Mar 1967
Narayanprasad Haribhai Majmudar and Another Vs Merubhai Rayabhai and Another
Gujarat High Court · (1967) 8 GLR 897
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(10), 32G, 70(b), 71
High Courts20 Mar 1967
Prajapati Ganeshji Idaji Vs Hastuben Hemraj
Gujarat High Court · (1967) 8 GLR 966
Hindu Marriage Act, 1955 — Section 12(1)(a), 12(1)(a)
High Courts17 Mar 1967Dismissed
Abdul Aziz Ansari Vs Bhagwandas Nathubhai Master
Gujarat High Court · AIR 1969 Guj 147 : (1969) GLR 490
Provincial Small Cause Courts Act, 1887 — Section 15, 15(2), 16, 24, 27
High Courts15 Mar 1967
Devcahnd Shivram Patel and Another Vs Smt. Bai Babu and Others
Gujarat High Court · (1968) 9 GLR 251
Bombay Revenue Tribunal Regulations, 1958 — Regulation 9(4)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 79Limitation Act, 1908 — Section 5, 5
High Courts14 Mar 1967
Navinchandra Babulal Bhavsar Vs Bachubhai Dhanabhai Shah
Gujarat High Court · AIR 1969 Guj 124 : (1968) GLR 409
Ahmedabad City Courts Act, 1961 — Section 17Ahmedabad Small Causes Court Rules, 1961 — Rule 1(2), 122, 142, 144, 145Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3 , 115, 121, 122
High Courts13 Mar 1967
Hajarkan Kalubava and Another Vs Kesarkhan Kayamkhan and Others
Gujarat High Court · AIR 1968 Guj 229 : (1968) GLR 1066
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), Order 6 Rule 2Evidence Act, 1872 — Section 101 , 102, 103, 104, 114Transfer of Property Act, 1882 — Section 122, 41, 5 , 9
High Courts13 Mar 1967
G.L. Shukla and Another Vs The State of Gujarat and Others
Gujarat High Court · (1967) 8 GLR 833
Constitution of India, 1950 — Article 310, 311, 311(2)Gujarat Panchayats Act, 1961 — Section 157, 205, 206, 206(1)(i), 206A
High Courts12 Mar 1967
Commissioner of Income Tax, Ahmedabad Vs Bhavnagar Trust Corporation (P.) Ltd.
Gujarat High Court · (1968) 69 ITR 278
Income Tax Act, 1961 — Section 12, 28
High Courts11 Mar 1967
Matubai Chunilal Patel Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1968) GLR 60 : (1967) 66 ITR 408
Income Tax Act, 1961 — Section 28, 30, 37, 37(1), 67(3)
High Courts11 Mar 1967
Najarkhan Kalubava and Another Vs Kesarkhan Kayamkhan and Others
Gujarat High Court · (1968) 9 GLR 1066
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 41, 41 , 43
High Courts10 Mar 1967
Chunilal Khushaldas Patel Vs Commissioner of Income Tax
Gujarat High Court · (1967) 66 ITR 522
Income Tax Act, 1922 — Section 10
High Courts10 Mar 1967
Dhirajben R. Amin Vs Commissioner of Income Tax, Gujarat II, Ahmedabad
Gujarat High Court · (1968) 70 ITR 194
Income Tax Act, 1922 — Section 12, 7
High Courts10 Mar 1967
SMT. DHIRAJBEN R. AMIN Vs COMMISSIONER OF Income Tax, GUJARAT II, AHMEDABAD.
Gujarat High Court · (1968) 70 ITR 194
Income Tax Act, 1922 — Section 12, 12, 66(1), 66(1), 7
High Courts07 Mar 1967
Distributors (Baroda) Private Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1968) 69 ITR 614
Income Tax Act, 1922 — Section 23A
High Courts06 Mar 1967
Sanatkumar Bhikhabhai Patel and Others Vs The State of Gujarat and Others
Gujarat High Court · (1967) 8 GLR 946
Bombay Court Fees Act, 1959 — Section 6(iv)(j), 6(iv)(j)Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8
High Courts04 Mar 1967
Commissioner of Income Tax, Gujarat II Vs Chinubhai M. Modi
Gujarat High Court · (1968) 69 ITR 76
Income Tax Act, 1961 — Section 64