Bombay Rent (War Restrictions) Act, 1918 — Section 9Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 13(1), 13(2), 15, 29(2)Civil Procedure Code, 1908 (CPC) — Section 103, 115

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High Courts14 Aug 1967

J.R. Patel and Sons (P.) Ltd. Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1968) 69 ITR 782

Income Tax Act, 1922 — Section 10(2)

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High Courts10 Aug 1967

Maganlal Jagjiwandas Vs Lakhiram Haridasmal and Others

Gujarat High Court · AIR 1968 Guj 193 : (1968) GLR 161

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 52, 65

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High Courts10 Aug 1967

State of Gujarat Vs Jamadar Mansingrao Bhagvat Rao

Gujarat High Court · (1969) CriLJ 557 : (1969) GLR 537 : (1968) 2 LLJ 55

Bombay Police Act, 1951 — Section 161(1)Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 161, 165, 165A

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High Courts10 Aug 1967

The State of Gujarat Vs Jamadar Mansingrao Bhagvatrao

Gujarat High Court · (1969) 10 GLR 537

Criminal Procedure Code, 1898 (CrPC) — Section 251, 251A, 39, 417 , 435Penal Code, 1860 (IPC) — Section 161, 165

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High Courts07 Aug 1967

Commissioner of Income Tax, Gujarat I, Ahmedabad Vs Bhanji Kanji''s Shop

Gujarat High Court · (1968) 68 ITR 416

Income Tax Act, 1922 — Section 34(1)

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High Courts07 Aug 1967

Ishwarbhai Desaibhai Patel Vs Vadilal Lallubhai Mehta and Others

Gujarat High Court · AIR 1968 Guj 289

Bombay High Court Rules — Rule 282 , 283Bombay Reorganisation Act, 1960 — Section 30Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 3, Order 23 Rule 1, Order 6 Rule 17, Order 6 Rule 18

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High Courts04 Aug 1967

Chimanlal Chhotalal Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1968) 69 ITR 129

Income Tax Act, 1922 — Section 24(1)

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High Courts03 Aug 1967Partly Allowed

Nanalal Harishanker Vs State of Gujarat

Gujarat High Court · AIR 1969 Guj 62 : (1969) CriLJ 389

Ahmedabad City Courts Act, 1961 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 260, 261, 261(1), 261A, 262Penal Code, 1860 (IPC) — Section 279, 337, 338, 65, 71

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High Courts03 Aug 1967

Commissioner of Income Tax Vs S.C. Kothari

Gujarat High Court · (1968) 69 ITR 1

Forward Contracts (Regulation) Act, 1952 — Section 15(1), 15(4), 18, 2Income Tax Act, 1922 — Section 10, 24(1)

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High Courts02 Aug 1967Dismissed

Hiralal Hargovindas Vs Popatlal Sankalchand Patel and Another

Gujarat High Court · AIR 1969 Guj 28

Civil Procedure Code, 1882 — Section 491, 493Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2A

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High Courts25 Jul 1967

Galabji Khodaji and Others Vs Moosamiya Imam Haiderbux and Others

Gujarat High Court · (1968) 9 GLR 1018

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85A, 85A(2)Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1994 — Section 4

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High Courts24 Jul 1967

Lohana Vasantlal Devchand and Others Vs The State

Gujarat High Court · AIR 1968 Guj 252 : (1968) CriLJ 1277 : (1968) 9 GLR 1053 : (1968) 9 GLR 1052

Penal Code, 1860 (IPC) — Section 377

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