High Courts25 Oct 1968
Budhukhokhar Shahbhai Vs State of Gujarat and Another
Gujarat High Court · (1969) 10 GLR 641
Saurashtra Land Reforms Act, 1951 — Section 44, 44Saurashtra Land Reforms Rules, 1951 — Rule 99, 99(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,754 of 1,831
High Courts11 Oct 1968
P.M. Bharucha and Co. Vs G.S. Venkatesan Income Tax Officer, Circle I Ward A, Bhavnagar
Gujarat High Court · (1969) 74 ITR 513
Income Tax Act, 1922 — Section 23(5), 35Income Tax Act, 1961 — Section 154(1), 155, 293, 297(2), 67(2)
High Courts10 Oct 1968
Kikabhai Samsuddin Vs Collector of Estate Duty, Gujarat, Ahmedabad
Gujarat High Court · AIR 1969 Guj 326 : (1969) 73 ITR 241
Estate Duty Act, 1953 — Section 10, 12, 2(15), 2(19), 27Stamp Duties Act, 1920 — Section 102(2)
High Courts09 Oct 1968
Bai Chandanben Jivanlal Vs L.D. Joshi, Collector, Bhavnagar
Gujarat High Court · (1969) 74 ITR 448
Income Tax Act, 1922 — Section 23(4)
High Courts08 Oct 1968
Kishorchandra Bhanushanker Vs Bhavnagar Municipality and Another
Gujarat High Court · AIR 1969 Guj 290 : (1969) CriLJ 1248 : (1969) GLR 866
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 244, 342, 439Gujarat Municipalities Act, 1963 — Section 155
High Courts04 Oct 1968
Controller of Estate Duty, Gujarat Vs Chandravadan Amratlal Bhatt
Gujarat High Court · (1969) 73 ITR 416
Estate Duty Act, 1953 — Section 10
High Courts04 Oct 1968
Narendrasingh Motilal Johary Vs Karamchand Premchand (P.) Ltd.
Gujarat High Court · (1969) 10 GLR 584
Contract Act, 1872 — Section 73, 74, 74
High Courts04 Oct 1968
Sakarchand Chhaganlal Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1969) 73 ITR 555
Transfer of Property Act, 1882 — Section 108(h)
High Courts04 Oct 1968
Controller of Estate Duty, Gujarat Vs Husenbhai Mohamedbhai Badri
Gujarat High Court · (1970) 76 ITR 14
Estate Duty Act, 1953 — Section 5
High Courts03 Oct 1968
Commissioner of Income Tax, Gujarat II Vs Alembic Glass Industries Ltd.
Gujarat High Court · (1969) 71 ITR 752
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts27 Sept 1968
Kantilal Trikamlal Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1969) 74 ITR 353
Estate Duty Act, 1953 — Section 2(15), 27, 27(1)
High Courts27 Sept 1968
Makwana Mohanlal Punabhai and Another Vs C.H. Dave
Gujarat High Court · (1969) 10 GLR 129
Constitution of India, 1950 — Article 133(1)(c), 342Gujarat Municipalities Act, 1963 — Section 6, 6(4), 6(5)Gujarat Municipalities Election Rules, 1964 — Rule 43
High Courts25 Sept 1968
Ganpatrao Diyajirao Vs Abdul Hamid Haji Ahmad and Others
Gujarat High Court · (1969) 10 GLR 112
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 11(4)Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts25 Sept 1968
Shantilal Chandulal Shah Vs Industrial Court, Ahmedabad and Another
Gujarat High Court · (1970) 1 LLJ 251
Constitution of India, 1950 — Article 226
High Courts25 Sept 1968
Official Trustee Vs Controller of Estate Duty
Gujarat High Court · (1969) 73 ITR 512
Estate Duty Act, 1953 — Section 12, 5
High Courts25 Sept 1968
Jenatbibi Vs Kasambhai Nurbhai Radhanpuri and Others
Gujarat High Court · (1970) 11 GLR 22
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 145, 145, 145(1), 145(4)Evidence Act, 1872 — Section 92
High Courts24 Sept 1968
Thakkar Vithalbhai Hargovind and Another Vs Kachhia Jagjivan Motilal (Deed.) by his Heirs Bai Kashi and Others
Gujarat High Court · (1969) 10 GLR 288
Arbitration Act, 1940 — Section 17Arbitration and Conciliation Act, 1996 — Section 17, 32, 33
High Courts21 Sept 1968
Ravindra Gunvantlal Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1969) 74 ITR 498
Estate Duty Act, 1953 — Section 12(1), 3(1), 6
High Courts20 Sept 1968
Shantaben S. Kapadia Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1969) 73 ITR 171
Estate Duty Act, 1953 — Section 10Transfer of Property Act, 1882 — Section 123, 131
High Courts19 Sept 1968
Commissioner of Gift Tax, Gujarat I Vs Karnaji Lumbaji
Gujarat High Court · (1969) 74 ITR 343
Gift Tax Act, 1958 — Section 2, 3, 4, 4(1)Partnership Act, 1932 — Section 19, 44