High Courts10 Jun 1969
Harilal Gangaram and Others Vs State of Gujarat
Gujarat High Court · (1970) CriLJ 1163 : (1970) GLR 617
Bombay Prohibition Act, 1949 — Section 98, 99
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,751 of 1,831
High Courts07 May 1969
The State of Gujarat Vs Bharwad Popat Zina and Another
Gujarat High Court · (1970) CriLJ 919 : (1970) GLR 426
Penal Code, 1860 (IPC) — Section 143, 427, 447, 504
High Courts02 May 1969
Commissioner of Gift Tax, Gujarat I Vs Taramati Hariprasad Vasa
Gujarat High Court · (1969) 74 ITR 211
Gift Tax Act, 1958 — Section 18, 2, 26(1), 4, 4(1)(C)
High Courts02 May 1969
A.R. Shukla Vs Commissioner of Gift Tax, Gujarat
Gujarat High Court · (1969) 74 ITR 167
Gift Tax Act, 1958 — Section 2, 3, 4, 5, 6
High Courts02 May 1969
Chhitabhai Ghelabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1970) 11 GLR 428
Bombay Irrigation Act, 1879 — Section 56C, 56F, 57(4)Constitution of India, 1950 — Article 14, 19(1)(f), 246
High Courts01 May 1969
Chhotalal Vaghjibhai Vs Vivekanand Mills Co. Ltd. and Others
Gujarat High Court · AIR 1970 Guj 277 : (1970) 11 GLR 517
Bombay Industrial Relations Act, 1946 — Section 27Constitution of India, 1950 — Article 141, 226
High Courts29 Apr 1969
Village Panchayat Jaspur Vs State of Gujarat and Others
Gujarat High Court · (1970) 11 GLR 695
Bombay Village Panchayats Act, 1933 — Section 28BGujarat Panchayats Act, 1961 — Section 325(2)(vi), 96(4), 96(4)
High Courts28 Apr 1969
Khachar Rana Laxman and Another Vs Dhadhal Hathiyabhai Mulubhai and Another
Gujarat High Court · AIR 1971 Guj 115
Civil Procedure Code, 1908 (CPC) — Section 11Probate and Administration Act, 1881 — Section 50Succession Act, 1925 — Section 263
High Courts28 Apr 1969
Vaghela Dahyabhai Chaturbhai Vs State of Gujarat and Another
Gujarat High Court · (1970) 11 GLR 386
Bombay Land Revenue Code, 1879 — Section 37, 62Evidence Act, 1872 — Section 35
High Courts25 Apr 1969
Doongarsee and Sons and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1971 Guj 46
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 48(1), 6, 9
High Courts25 Apr 1969
Dosabhai Ratansha Keravala Vs State of Gujarat and Others
Gujarat High Court · (1970) 11 GLR 361
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 5A(2), 5A(2), 6, 6
High Courts18 Apr 1969
A Firm of Ramprasad Chhotalal and Others Vs Bai Reva
Gujarat High Court · AIR 1970 Guj 269
Limitation Act, 1908 — Article 60Partnership Act, 1932 — Section 42(C)
High Courts01 Apr 1969
Ahmedabad Miscellaneous Industrial Workers'' Union Vs The Electricity Mazdoor Sabha and Another
Gujarat High Court · (1970) 2 LLJ 716
Trade Unions Act, 1926 — Section 11, 12, 13, 14, 15
High Courts26 Mar 1969
Kiritsinhji Bhagwatsinhji Vs Pharamroj Pirojshah Wadia
Gujarat High Court · AIR 1970 Guj 284
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Limitation Act, 1908 — Article 120, 52, 56, 3
High Courts20 Mar 1969
Dinshawji Bamanji Dalal and Others Vs State of Gujarat and Another
Gujarat High Court · (1970) 11 GLR 193
Bombay Taluqdari Tenure Abolition Act, 1949 — Section 16, 16, 5(1), 5(1), 5A(1)
High Courts18 Mar 1969
Valji Mulji Soneji Vs State of Gujarat and Others
Gujarat High Court · (1970) 11 GLR 95
Land Acquisition Act, 1894 — Section 4, 4, 6
High Courts14 Mar 1969
Cautamlal Naranlal Vs The Additional Special Land Acquisition Officer, Ahmedabad and Another
Gujarat High Court · AIR 1970 Guj 81 : (1970) 11 GLR 484
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3Land Acquisition Act, 1894 — Section 50(2), 53
High Courts10 Mar 1969
The Digvijaysinghji Salt Works Pvt. Ltd. and Others Vs The State of Gujarat
Gujarat High Court · AIR 1971 Guj 14
Constitution of India, 1950 — Article 14Minimum Wages Act, 1948 — Section 9
High Courts10 Mar 1969
Ismail Suleman Bhayat Vs State of Gujarat
Gujarat High Court · AIR 1971 Guj 42
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, 115
High Courts10 Mar 1969
The Digvuaysinhji Salt Works Ltd. Vs State of Gujarat and Another
Gujarat High Court · AIR 1971 Guj 14
Gujarat Education Cess Act, 1962 — Section 7, 7, 7(1)(iii)