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Gujarat High Court judgments

36,606 judgments · page 1,742 of 1,831

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High Courts15 Oct 1970

Commissioner of Income Tax, Ahmedabad Vs Tikyomal Jasanmal

Gujarat High Court · (1971) 82 ITR 95

Income Tax Act, 1961 — Section 45, 53, 54
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High Courts15 Oct 1970

Gujarat Beedi Karkhana Owners'' Association and Others Vs Union of India and Others

Gujarat High Court · (1971) GLR 690 : (1972) 1 LLJ 253

Factories Act, 1948 — Section 1(2), 3, 38(1), 38(2), 85Industrial Disputes Act, 1947 — Section 2Maternity Benefits Act, 1961 — Section 2
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High Courts13 Oct 1970

Surat Textile Mills Ltd. Vs Commissioner of Income Tax, Gujarat II

Gujarat High Court · (1971) 80 ITR 1

Income Tax Act, 1922 — Section 10(2), 35Income Tax Act, 1961 — Section 154
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High Courts12 Oct 1970

The State of Gujarat Vs Karimbhai Jamalbhai Memon and Another

Gujarat High Court · (1972) 29 STC 95

Bombay Sales Tax Act, 1959 — Section 20(6), 48, 63, 67
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High Courts09 Oct 1970

Chooharmal Wadhuram (Decd.) (by Legal representatives) Vs Commissioner of Income Tax, Gujarat II

Gujarat High Court · (1971) 80 ITR 360

Income Tax Act, 1922 — Section 24B(2), 34(1)
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High Courts09 Oct 1970

Chooharmal Wadhuram (Decd.) (by legal representatives) Vs Commissioner of Income Tax

Gujarat High Court · (1971) 80 ITR 360

Income Tax Act, 1922 — Section 18A, 18A(9), 22(2), 23(4), 24B(2)
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High Courts05 Oct 1970

Velo Industries Vs Collector, Bhavnagar

Gujarat High Court · (1971) 80 ITR 291

Bombay Stamp Act, 1958 — Article 25Partnership Act, 1932 — Section 48
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High Courts05 Oct 1970

Vrajlal Makandas Valiya Vs L.D. Joshi, Collector

Gujarat High Court · (1971) 12 GLR 586

Bombay Stamp Act, 1958 — Article 25(b), 47(b), 5, 54(1A), 54(1A)Income Tax Act, 1922 — Section 10(2)(vii)Partnership Act, 1932 — Section 46
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High Courts30 Sept 1970

D.S. Patel and Co. Vs Gujarat State Textile Corporation Ltd. and Others

Gujarat High Court · (1971) 41 CompCas 1098 : (1972) 13 GLR 33

Bombay Relief Undertakings (Special Provisions) Act, 1958 — Section 3, 4Constitution of India, 1950 — Article 14, 19(1), 245, 246Industries (Development and Regulation) Act, 1951 — Section 18A, 18E, 20
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High Courts24 Sept 1970

Hajam Hussein Dadu and Another Vs Bai Kunverbai Prabhudas Decd. and Another

Gujarat High Court · (1971) 12 GLR 610

Contract Act, 1872 — Section 74, 74Transfer of Property Act, 1882 — Section 114
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High Courts23 Sept 1970

Rasiklal Patel and Others Vs Kailasgauri Ramanlal Mehta and Others

Gujarat High Court · (1971) 12 GLR 355

Constitution of India, 1950 — Article 14, 19(1)(f)Gujarat Co-operative Societies Act, 1961 — Section 96, 96(1)(a), 96(1)(b), 96(1)(c), 96(1)(d)Trusts Act, 1882 — Section 22
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High Courts22 Sept 1970

Kashiben Ambalal Chhotalal Patel and Others Vs The State of Gujarat and Another

Gujarat High Court · AIR 1971 Guj 224 : (1971) GLR 540

Gujarat Agricultural Lands Ceiling Act, 1960 — Section 20, 21, 6, 6(2)
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High Courts21 Sept 1970

K.A. Patel and Others Vs The State of Gujarat and Others

Gujarat High Court · (1971) 1 LLJ 469

Bombay Civil Services (Classification and Recruitment) Rules, 1939 — Rule 2, 3, 4, 7Constitution of India, 1950 — Article 226, 309Government of India Act, 1935 — Section 241
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High Courts21 Sept 1970

Bai Damyanti Vs Pushpaben Gunvantrai Raval and Others

Gujarat High Court · (1971) 12 GLR 523

Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4), 145(4)Specific Relief Act, 1963 — Section 9
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High Courts18 Sept 1970

Jashwant Khimabhai Bariya and Others Vs The State of Gujarat

Gujarat High Court · (1971) 12 GLR 546

Penal Code, 1860 (IPC) — Section 147, 147, 149, 336, 336
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High Courts17 Sept 1970

Commissioner of Wealth Tax, Gujarat I Vs Anarkali Sarabhai

Gujarat High Court · (1971) 81 ITR 375

Transfer of Property Act, 1882 — Section 19, 21Wealth Tax Act, 1957 — Section 2
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High Courts15 Sept 1970

Chehrabhai Kalubhai Vs Govindbhai Hirabhai and Another

Gujarat High Court · AIR 1971 Guj 227 : (1971) 12 GLR 757

Election Rules, 1962 — Rule 9(1)Gujarat Panchayats Act, 1961 — Section 44(6)
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High Courts14 Sept 1970

Vrajlal Trikamlal Vs Commissioner of Income Tax, Ahmedabad

Gujarat High Court · (1971) 80 ITR 299

Income Tax Act, 1961 — Section 256(2)
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High Courts14 Sept 1970

Commissioner of Wealth Tax, Gujarat Vs Narandas Motilal

Gujarat High Court · (1971) 80 ITR 39

Wealth Tax Act, 1957 — Section 2
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High Courts11 Sept 1970

Commissioner of Income Tax, Gujarat II Vs Western India Engineering Co.

Gujarat High Court · (1971) 81 ITR 712

Income Tax Act, 1961 — Section 145
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