High Courts21 Oct 1972
Pathan Mukhtyarkhan Ajamkhan Vs Pathan Usmankhan Rehmatkhan
Gujarat High Court · (1973) 14 GLR 607
Civil Procedure Code, 1908 (CPC) — Section 115, 115Mamlatdars Court Act, 1906 — Section 5, 5, 5(1)(a)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,730 of 1,831
High Courts16 Oct 1972
Bai Moti Vela Vs Bai Ladhi Vela and Others
Gujarat High Court · AIR 1974 Guj 52
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts29 Sept 1972
Shrinivas Vaman Karve and Another Vs Chandanben Jayantilal Dalal and Others
Gujarat High Court · AIR 1973 Guj 182 : (1973) 14 GLR 257
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts28 Sept 1972
Nanikaram Gellaram Vs Drupadiben
Gujarat High Court · AIR 1974 Guj 111 : (1973) GLR 620
Hindu Marriage Act, 1955 — Section 12(2)
High Courts26 Sept 1972
Bai Kanchanguari Chhagnalal Vs Chandulal Virjibhai Tank
Gujarat High Court · AIR 1973 Guj 275 : (1973) GLR 532
Hindu Marriage Act, 1955 — Section 9
High Courts26 Sept 1972
Dave Ramshankar Jivatram Vs Bai Kailasgauri
Gujarat High Court · AIR 1974 Guj 69
Specific Relief Act, 1963 — Section 10, 14, 20(2)Transfer of Property Act, 1882 — Section 54
High Courts25 Sept 1972
Badrudd1n Mohmad Ali Vohra Vs State of Gujarat and Others
Gujarat High Court · (1973) 14 GLR 605
Criminal Procedure Code, 1898 (CrPC) — Section 200, 200, 202, 203, 203
High Courts22 Sept 1972
Vohra Bai Khatiia Isabhai and Others Vs Vohra Karimbhai Issabhai and Others
Gujarat High Court · AIR 1974 Guj 4 : (1973) GLR 679
High Courts22 Sept 1972
Mansukhlal Kapurchand Sanghavi and Another Vs Shushilaben Durlabhji Virani and Another
Gujarat High Court · AIR 1973 Guj 278 : (1973) 14 GLR 422
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1)
High Courts22 Sept 1972
Josh I Mulshanker Somnath Vs Gujarat Ayurved University and Others
Gujarat High Court · (1973) 14 GLR 529
Gujarat Ayurved University Act, 1965 — Section 14, 14, 15
High Courts21 Sept 1972
Vanand Savji Tapu Vs Bai Jaikunver Durlabhji
Gujarat High Court · (1973) 14 GLR 410
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 12(1), 13(1)(g)Saurashtra Rent Control Act, 1951 — Section 4(2)
High Courts20 Sept 1972
Arun Vamanrao Shastri Vs Lina Arun Shastri
Gujarat High Court · (1973) 14 GLR 301
Hindu Marriage Act, 1955 — Section 25, 25
High Courts20 Sept 1972
Petlad Bulkhidas Mills Co. Ltd. Vs Union of India
Gujarat High Court · (1972) 09 GUJ CK 0015
Central Excise Rules, 1944 — Rule 10, 9(2)
High Courts20 Sept 1972
Mangalbhai Fulabhai Nai and Another Vs Parsottam Garbadbhai Parmar and Another
Gujarat High Court · AIR 1974 Guj 11 : (1973) GLR 292
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32
High Courts19 Sept 1972
Babulal Chhanalal Shah and Others Vs Chandulal C. Valand and Another
Gujarat High Court · (1973) CriLJ 1520 : (1973) GLR 675
Bombay Provincial Municipal Corporations Act, 1949 — Section 392(1)(a), 392(1)(a), 428Factories Act, 1948 — Section 2(m)
High Courts18 Sept 1972
Jorwarsinhji Himatsinhji Rana and Another Vs The Gujarat State and Others
Gujarat High Court · AIR 1973 Guj 187 : (1973) 1 GLR 156
Bombay Land Revenue Code, 1879 — Section 214, 219(1), 48Saurashtra Land Revenue Rules — Rule 86(1)
High Courts18 Sept 1972
Manorama Prahladbhai Manore Vs Prahladbhai Arjunbhai Manore and Another
Gujarat High Court · (1973) CriLJ 1864 : (1973) 1 GLR 526
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3)
High Courts15 Sept 1972
Shantilal Chandrashanker and Another Vs Bai Baji
Gujarat High Court · (1973) 14 GLR 316
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11(1) , Order 41 Rule 17, Order 41 Rule 17, 115Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts15 Sept 1972
Chodhari Madhaji Ganeshiji Vs Patel Magandas Bechardas
Gujarat High Court · AIR 1973 Guj 190
Transfer of Property Act, 1882 — Section 58
High Courts14 Sept 1972
Rallis India Ltd. Vs R.S. Joshi, Sales Tax Officer, City Division II, Ahmedabad
Gujarat High Court · (1973) 31 STC 302
Bombay Sales Tax Act, 1959 — Section 75Central Sales Tax Act, 1956 — Section 10, 10A, 11, 12, 13