High Courts23 Mar 1973
The State of Gujarat Vs Somabhai Lalabhai
Gujarat High Court · (1975) CriLJ 74 : (1974) 15 GLR 147
Criminal Procedure Code, 1898 (CrPC) — Section 162, 162
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,727 of 1,831
High Courts17 Mar 1973
Shantilal Bhailal Gandhi Vs Mahendra Naginlal Desai
Gujarat High Court · AIR 1974 Guj 200 : (1974) 15 GLR 303
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 31, 49, 49(2)Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948 — Rule 5, 5(1), 5(2), 7, 8Presidency Small Cause Courts Act, 1882 — Section 9
High Courts15 Mar 1973
Kanbi Ramji Hirji Vs Kanbi Ramji Gopal and Others
Gujarat High Court · AIR 1974 Guj 153 : (1974) 15 GLR 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 63Limitation Act, 1963 — Article 98Transfer of Property Act, 1882 — Section 53
High Courts14 Mar 1973
Luhar Bhimji Govind Vs Mansukhlal Keshavlal and Others
Gujarat High Court · AIR 1974 Guj 205
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89(1)
High Courts14 Mar 1973
Vallabhdas Nandlal Panchamiya Vs Mansukhlal Bhagwanji and Another
Gujarat High Court · (1974) 15 GLR 225
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10, 146, 151
High Courts13 Mar 1973
H. Mohmed and Company Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1977) 107 ITR 637
Income Tax Act, 1961 — Section 32, 32(1), 34
High Courts13 Mar 1973
Kumbhar Pragji Bechar Vs Parekh Harilal Jagjivan
Gujarat High Court · AIR 1974 Guj 84 : (1974) 15 GLR 133
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts08 Mar 1973
Commissioner of Income Tax, Gujarat III Vs Kiranchandra Madhusudan Patel
Gujarat High Court · (1975) 98 ITR 141
Income Tax Act, 1922 — Section 18A(3), 18A(9), 22(2), 25A, 28(1)Income Tax Act, 1961 — Section 143, 144, 171, 171(3), 297(1)
High Courts08 Mar 1973
Commissioner of Income Tax, Gujarat I Vs S.P. Bhatt
Gujarat High Court · (1974) 97 ITR 440
Income Tax Act, 1922 — Section 28Income Tax Act, 1961 — Section 143, 144, 145(2), 147, 234
High Courts06 Mar 1973
Chanchalaben and Others Vs Shaileshkumar and Others
Gujarat High Court · AIR 1974 Guj 145 : (1974) 15 GLR 364
Motor Vehicles Act, 1939 — Section 96, 96(2)
High Courts21 Feb 1973
Keshavlal Trikamlal Vs Indian Overseas Bank Ltd.
Gujarat High Court · (1973) 14 GLR 1005
High Courts20 Feb 1973
Bai Champa and Others Vs Chandrakanta Hiralal Dahyabhai Sodagar and Others
Gujarat High Court · AIR 1973 Guj 227 : (1974) 15 GLR 54
Hindu Succession Act, 1956 — Section 14(1)Transfer of Property Act, 1882 — Section 123
High Courts19 Feb 1973
Mahomed Kasam Abubakar and Others Vs The Municipal Corporation of City of Ahmedabad
Gujarat High Court · AIR 1974 Guj 160 : (1974) 15 GLR 267
Bombay Provincial Municipal Corporations Act, 1949 — Section 210 , 211, 212, 213, 214
High Courts16 Feb 1973Allowed
Smt. Vimlaben Vashrambhai and Others Vs The Gujarat Housing Board and Others
Gujarat High Court · (1975) ACJ 84
Workmens Compensation Act, 1923 — Section 12(1), 12(3), 2, 3, 4
High Courts10 Feb 1973
Rabari Nagjibhai Haribhai Vs Bai Zaber and Others
Gujarat High Court · (1974) CriLJ 551 : (1974) GLR 153
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts08 Feb 1973Allowed
Extrusion Process Pvt. Ltd. Vs N.R. Jadhav, Superintendent of Central Excise
Gujarat High Court · (1979) 4 ELT 380 : (1974) GLR 161
Central Excises and Salt Act, 1944 — Section 2, 3, 3(1), 6
High Courts06 Feb 1973
The State of Gujarat Vs Chimanlal Maganlal Shah
Gujarat High Court · (1974) CriLJ 716
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 3, 6A, 6B, 6C
High Courts02 Feb 1973
Prem Govindram Sajnani Vs H.M. Methwani
Gujarat High Court · AIR 1974 Guj 140 : (1973) GLR 952
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12
High Courts30 Jan 1973
Babubhai Ratanchand and Others Vs Motilal Jesingbhai and Others
Gujarat High Court · AIR 1974 Guj 152 : (1973) GLR 915
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts30 Jan 1973
Lalji Kunverji Vs Bhatia Dungershi Jivandas
Gujarat High Court · AIR 1974 Guj 42 : (1974) 15 GLR 128
Civil Procedure Code, 1908 (CPC) — Section 52, 52(1)