High Courts29 Jul 1974
Rehana Rahimbhai Kasambhai Vs The Transport Manager, Ahmedabad Municipal Transport Service, Ahmedabad and Others
Gujarat High Court · AIR 1976 Guj 37
Motor Vehicles Act, 1939 — Section 110B
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,717 of 1,831
High Courts29 Jul 1974Allowed
Rehana Rahimbhai Kasambbai Vs The Transport Manager, Ahemedabad Municipal Transport Service and Others
Gujarat High Court · (1976) ACJ 156
Law Reform (Contributory Negligence) Act, 1945 — Section 1(1)
High Courts23 Jul 1974
Chandulal Gordhandas Vs The Ahmedabad Municipal Corporation of the City of Ahmedabad
Gujarat High Court · (1975) 16 GLR 745
Bombay Provincial Municipal Corporations Act, 1949 — Section 139, 139, 139(2), 260, 260
High Courts18 Jul 1974
Nayak Kalidas Motiram Vs Menaben and Another
Gujarat High Court · AIR 1975 Guj 36 : (1975) GLR 242
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 23, 23(1), 23(2)Transfer of Property Act, 1882 — Section 108
High Courts18 Jul 1974
Kusumgauri Vs Umiben and Others
Gujarat High Court · AIR 1975 Guj 126 : (1975) 16 GLR 222
Hindu Succession Act, 1956 — Section 14(1)
High Courts17 Jul 1974
Nagindas Mulchanddas Jariwala and Others Vs The State of Gujarat.
Gujarat High Court · (1974) 15 GLR 837
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 120B, 120B, 34, 420, 420
High Courts16 Jul 1974
Lilavanti Dhirajlal Boradiya Vs Soni Harjivan Devjibhai
Gujarat High Court · (1975) 16 GLR 1002
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(b), 12(3)(b)
High Courts15 Jul 1974
In Re: Krishnakumar Mills Co. Ltd. (In Liquidation)
Gujarat High Court · (1975) 45 CompCas 248
Companies Act, 1956 — Section 153
High Courts12 Jul 1974
Soni Jagjivan Narsi Vs Manchhaben Odhavi
Gujarat High Court · (1975) 16 GLR 991
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(1), 13(1)(e)
High Courts12 Jul 1974
Jayantilal Keshavlal Patel Vs Devshi Chakubhai
Gujarat High Court · AIR 1976 Guj 51 : (1975) GLR 603
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(10)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jul 1974
Smt. Kusumben Popatlal Vs Mahendrakumar Parmananddas Popat
Gujarat High Court · (1975) 16 GLR 348
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(3), 29(3)Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts09 Jul 1974
Star Engineering Works Ltd. Vs Official Liquidator of The Krishnakumar Mills Company Ltd. (In Liquidation) and Others
Gujarat High Court · (1975) 16 GLR 371
Companies Act, 1956 — Section 231, 446, 446(2)Sales of Goods Act, 1930 — Section 27
High Courts03 Jul 1974
Morvi Cotton Merchants'' Industrial Corporation Ltd. Vs The State of Gujarat
Gujarat High Court · (1975) 36 STC 347
Central Sales Tax Act, 1956 — Section 10, 10A, 10A(1), 7, 7(1)
High Courts03 Jul 1974
Dahyabhai Motiram (Deceased through his heir) and Another Vs Nathubhai Bhimbhai Naik
Gujarat High Court · (1975) 16 GLR 404
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(1)
High Courts27 Jun 1974
The Municipal Corporation of the City of Ahmedabad Vs Kumbhnath Co-Operative Housing Society Ltd.
Gujarat High Court · (1975) 16 GLR 448
Bombay Town Planning Act, 1954 — Section 13(4), 13(4)Bombay Town Planning Rules, 1955 — Rule 9, 9, 9(2)
High Courts26 Jun 1974
Patel Chunibhai Dhanjibhai Vs Patil Vallabhbhai Ambalal
Gujarat High Court · (1975) 16 GLR 481
Transfer of Property Act, 1882 — Section 106, 107, 116, 116, 13(1)(b)
High Courts26 Jun 1974
Deepak Industries Vs The State of Gujarat
Gujarat High Court · (1975) 35 STC 183
Bombay Sales Tax Act, 1959 — Section 10, 11, 12, 12(1), 13
High Courts25 Jun 1974
Manchharam Sobhrai and Others Vs Jamnadas Mulchand and Another
Gujarat High Court · AIR 1976 Guj 47 : (1975) GLR 898
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 15
High Courts25 Jun 1974
Thakker Popatlal Jadavji and Another Vs Thakker Durlabhji Dharamshl
Gujarat High Court · (1975) 16 GLR 888
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13A
High Courts25 Jun 1974
In Re: New Asarwa Manufacturing Company Ltd.
Gujarat High Court · (1975) 45 CompCas 151 : (1975) 16 GLR 553
Companies Act, 1956 — Section 17