COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 1,637 of 1,831

High Courts16 Aug 1982

Patel Naranbhai Jhinabhai, Lrs. Kamalaben and Others Vs Patel Gopaldas Venidas

Gujarat High Court · AIR 1982 Guj 340

Civil Procedure Code, 1908 (CPC) — Section 100, 11Evidence Act, 1872 — Section 114, 115Specific Relief Act, 1963 — Section 39

High Courts11 Aug 1982

Abdul Hamidkhan and Amirkhan Pathan Vs Manmohansing, Commissioner of Police and Another

Gujarat High Court · (1982) CriLJ 2274 : (1982) GLH 1075 : (1982) 2 GLR 615

National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149

High Courts11 Aug 1982

Anilkumar B. Laskari Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1983) 37 CTR 266 : (1983) 142 ITR 831

Income Tax Act, 1961 — Section 256(1)

High Courts10 Aug 1982

Gujarat Mineral Development Corporation Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1983) 12 TAXMAN 266

Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(1), 2(47), 2(47), 28, 28(i)

High Courts10 Aug 1982

Gujarat Mineral Development Corporation Ltd. Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1983) 143 ITR 823

Income Tax Act, 1961 — Section 2(47), 28, 32(1), 37(1), 45

High Courts10 Aug 1982Allowed

Natvarlal M. Badiani and Another Vs Jenambai Amad

Gujarat High Court · AIR 1983 Guj 123 : (1982) GLH 995 : (1982) 2 GLR 727

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 3, 151Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 15(2)

High Courts10 Aug 1982

GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. Vs COMMISSIONER OF Income Tax, GUJARAT.

Gujarat High Court · (1983) 34 CTR 250 : (1983) 143 ITR 822

Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 28(1)

High Courts10 Aug 1982

Mehsana District Shanker-4 Seeds Produce and Sale Co-operative Society Ltd. Vs The State of Gujarat

Gujarat High Court · (1982) 51 STC 289

Bombay Sales Tax Act, 1959 — Section 2(11)Gujarat Sales Tax Act, 1969 — Section 2, 2(10), 2(4), 45(2), 45(6)

High Courts06 Aug 1982

Sukar Narayan Bakhia Vs Rajnikant R. Shah and Another

Gujarat High Court · (1982) GLH 778 : (1982) 2 GLR 317

Criminal Procedure Code, 1973 (CrPC) — Section 436, 436(2), 436(2)Penal Code, 1860 (IPC) — Section 120B, 183, 199

High Courts06 Aug 1982

Sukar Narayan Bakhia Vs Income Tax

Gujarat High Court · (1982) GLH 778 : (1982) 2 GLR 317

Penal Code, 1860 (IPC) — Section 120B, 183, 193, 199

High Courts06 Aug 1982

Sunilkumar S.P. Sinha Vs Indian Oil Corporation Ltd. and Another

Gujarat High Court · (1983) 1 GLR 573

Industrial Disputes Act, 1947 — Section 25F, 25F

High Courts05 Aug 1982

Gujarat State Road Transport Corporation Vs Jamnadas Becharbhai

Gujarat High Court · (1982) GLH 1057 : (1982) 2 GLR 557

Industrial Disputes Act, 1947 — Section 11A, 11A

High Courts02 Aug 1982

Suresh Chhaganlal Luhana Vs D.K. Dhagal and Another

Gujarat High Court · (1982) GLH 1061 : (1982) 2 GLR 535

Bombay Police Act, 1951 — Section 57(c), 57(c)

High Courts02 Aug 1982

Commissioner of Income Tax Vs Sarabhai Sons Ltd.

Gujarat High Court · (1983) 12 TAXMAN 245

Companies Act, 1956 — Section 198, 199, 2(26), 200, 201Income Tax Act, 1961 — Section 256(1), 256(2), 40(c), 84

High Courts02 Aug 1982

Commissioner of Income Tax, Gujarat-I Vs Sarabhai Sons Ltd.

Gujarat High Court · (1983) 33 CTR 268 : (1983) 143 ITR 473

Companies Act, 1956 — Section 2(26), 314Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 256(2), 40, 84, 84(1), 84(7)

High Courts28 Jul 1982Dismissed

Commissioner of Income Tax Vs Dr. K.K. Shah Dr. (Mrs.) Haribala K. Shah/ Dr. Sudhaben D. Bhuptani/ Dr. Ghanshyam R. Raval

Gujarat High Court · (1982) 9 TAXMAN 131

Income Tax Act, 1961 — Section 10(1), 2(13), 2(36), 2(4), 256(2)

High Courts28 Jul 1982

Prakash Textile (Guj.) P. Ltd. and Others Vs State

Gujarat High Court · (1982) GLH 907 : (1982) 2 GLR 392

Criminal Procedure Code, 1973 (CrPC) — Section 482Minimum Wages Act, 1948 — Section 2(e), 2(g), 27, 3, 3

High Courts28 Jul 1982

Smt. Amthibai Vs Patel Shankerbhai Purshottamdas

Gujarat High Court · (1982) GLH 1046 : (1983) 1 GLR 170

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 4, 4

High Courts28 Jul 1982

Commissioner of Income Tax Vs Dr. K.K. Shah Dr. (Mrs.) Haribala K. Shah/Dr. Sudhaben D. Bhuptani/Dr. Ghanshyam R. Raval

Gujarat High Court · (1981) 6 TAXMAN 218

Income Tax Act, 1922 — Section 10(1), 16, 16(3), 16(3)(a)(i), 2(36)Income Tax Act, 1961 — Section 2(13), 2(36), 2(4), 256(2), 28

High Courts28 Jul 1982

Mukundlal Nanalal Chanawala Vs Bhagvatsing Dhansing Gadaria

Gujarat High Court · (1993) 1 GLR 423

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(2), 13(i)(g), 13(i)(g)Civil Procedure Code, 1908 (CPC) — Section 33Transfer of Property Act, 1882 — Section 108