High Courts24 Nov 1983
State of Gujarat and Another Vs Sarabhai Chimanlal Sheth and Co.
Gujarat High Court · (1984) 2 GLR 793 : (1984) 2 LLJ 334
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,622 of 1,831
High Courts23 Nov 1983
G.S. Shambhani Vs State Bank of India, Ahmedabad
Gujarat High Court · (1984) GLH 737 : (1984) 2 GLR 870 : (1984) 2 LLJ 322
Constitution of India, 1950 — Article 12, 14, 16, 226, 311Penal Code, 1860 (IPC) — Section 420, 468, 471State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 3, 49, 50(7)
High Courts23 Nov 1983
Mohatta Brothers Vs Commissioner of Income Tax, Gujarat, Ahmedabad
Gujarat High Court · (1985) 153 ITR 247
Income Tax Act, 1961 — Section 139, 184, 184(2), 184(7), 184(8)Partnership Act, 1932 — Section 42
High Courts22 Nov 1983
Somiben Mathurbai Vasava Vs Lalji Hakku Parmar Leather Works Company
Gujarat High Court · (1984) GLH 644 : (1984) 1 GLR 388 : (1984) 2 LLJ 381
Industrial Disputes Act, 1947 — Section 33C, 33C(2)Minimum Wages Act, 1948 — Section 10(1), 12, 12(1), 17, 20
High Courts22 Nov 1983
H.R. Tindwani Vs Manager, Reserve Bank of India, Ahmedabad
Gujarat High Court · (1984) 1 GLR 383 : (1984) 2 LLJ 375
Constitution of India, 1950 — Article 16
High Courts18 Nov 1983
Jadavben and Nagjibhai Ijwala Educational and Charitable Trust Vs State of Gujarat and Others
Gujarat High Court · (1984) 1 GLR 616
Gujarat Secondary Education Act, 1972 — Section 35(7), 35(b), 35(b)
High Courts17 Nov 1983
Vadilal V. Brahmbhatt Vs Union of India (UOI) and Others
Gujarat High Court · (1984) GLH 12 : (1984) 1 GLR 441
High Courts16 Nov 1983
Commissioner of Wealth Tax Vs Sadiqali Samsuddin
Gujarat High Court · (1984) 18 TAXMAN 401
Compulsory Deposit Scheme (Income Tax Payers) Act, 1974 — Section 5(1)(xxvi)Constitution of India, 1950 — Article 11Wealth Tax Act, 1957 — Section 14, 2, 2(e), 2(m), 3
High Courts16 Nov 1983
Commissioner of Wealth-tax, Gujarat-I, Ahmedabad Vs Sadiqali Samsuddin
Gujarat High Court · (1985) 152 ITR 190
Wealth Tax Act, 1957 — Section 7
High Courts16 Nov 1983
P.M. Ghiya (Decd.) (By Legal representative) Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1985) 152 ITR 562
Income Tax Act, 1961 — Section 261
High Courts15 Nov 1983
Kumudbhai Mangalbhai Talpada Vs Surubha Jhala, D.S.P. Kaira and Others
Gujarat High Court · (1984) GLH 482 : (1984) 1 GLR 625
Bombay Police Act, 1951 — Section 145, 145
High Courts28 Oct 1983
Mistry Vijubhai Mulchanddas Vs State of Gujarat and Another
Gujarat High Court · (1984) 1 GLR 523
Gujarat Land Revenue (Amendment) Rules, 1977 — Rule 81(1), 81(1), 81(1)(b)
High Courts28 Oct 1983
Fit Tight, Nuts and Bolts Limited Vs State of Gujarat and Others
Gujarat High Court · (1984) GLH 19 : (1984) 1 GLR 261
Gujarat Land Revenue (Amendment) Rules, 1977 — Rule 81(1), 81(2)
High Courts28 Oct 1983
The Arvind Mills Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (1984) 2 GLR 1140
Bombay General Clauses Act, 1904 — Section 24Bombay Land Revenue Code, 1879 — Section 214Constitution of India, 1950 — Article 14, 19, 19(1)(g), 265, 31
High Courts27 Oct 1983
Vihabhai Ramdas Patel Vs Hemtuji Shivaji Dabhi and Another
Gujarat High Court · (1984) 2 GLR 883
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(2), 173(4), 173(5), 173(5)
High Courts27 Oct 1983
Kaka Ba and Kala Budh Public Charitable Trust Vs Commissioner of Income Tax, Gujarat-I and Others
Gujarat High Court · (1984) 38 CTR 140 : (1984) 2 GLR 923 : (1984) 146 ITR 9 : (1984) 16 TAXMAN 266
Income Tax Act, 1961 — Section 35CC, 35CCA, 35CCA(2B), 80G
High Courts21 Oct 1983
Gujarat State Gram Sevak Maha Mandal and Others Vs State of Gujarat and Others
Gujarat High Court · (1984) 1 GLR 410
Gujarat Panchayats Act, 1961 — Section 203, 323, 323
High Courts15 Oct 1983
Commissioner of Income Tax, Gujarat-V Vs Girdharram Hariram Bhagat
Gujarat High Court · (1984) 43 CTR 255 : (1985) 154 ITR 10
Income Tax Act, 1961 — Section 28
High Courts13 Oct 1983
Rohit Vasavacia Vs The General Manager, Indian Farmers Fertilizers Co-operative Ltd.
Gujarat High Court · AIR 1984 Guj 102 : (1983) 2 GLR 1529
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 35Gujarat Contract Labour (Regulation and Abolition) Rules, 1972 — Rule 68, 72, 76, 77
High Courts09 Oct 1983
Jayesh A. Joshipura Vs State of Gujarat and Others
Gujarat High Court · (1984) 2 GLR 761
Constitution of India, 1950 — Article 14, 14, 226