High Courts01 Jul 1980
Kantilal Manilal Vs Commissioner of Income Tax
Gujarat High Court · (1980) 4 TAXMAN 548
Income Tax Act, 1961 — Section 143, 144, 145(2), 147, 271(1)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,613 of 1,768
High Courts01 Jul 1980
Dineshbhai A. Parikh Vs Kripalu Co-operative Housing Society, Nagarvel, Ahmedabad and Others
Gujarat High Court · AIR 1980 Guj 194 : (1981) 22 GLR 165
Contempt of Courts Act, 1971 — Section 20Limitation Act, 1963 — Section 29(2), 3, 5
High Courts01 Jul 1980
M.G. Patel Vs State of Gujarat and Others
Gujarat High Court · (1980) 2 GLR 232 : (1981) 2 LLJ 64
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts27 Jun 1980
State Vs Shanabhai Shankerbhai Gohel
Gujarat High Court · (1980) 2 GLR 221
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 149, 409, 409Probation of Offenders Act, 1958 — Section 5
High Courts25 Jun 1980
Commissioner of Income Tax, Gujarat-I Vs Sumantbhai C. Munshaw (Decd)
Gujarat High Court · (1981) 128 ITR 142
Income Tax Act, 1961 — Section 142(2), 143, 143(2), 159, 159(2)
High Courts23 Jun 1980
Nirmala Dyeing and Printing Mills Pvt. Ltd. Vs Regional Provident Fund Commissioner
Gujarat High Court · (1980) 2 GLR 361
Constitution of India, 1950 — Article 226, 226
High Courts23 Jun 1980
Shantaben P. Gandhi Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1981) 129 ITR 218
Income Tax Act, 1961 — Section 45, 54
High Courts20 Jun 1980
Bhanumati Vithaldas Gor and Others Vs Magabhai Dhulabhai and Others
Gujarat High Court · (1981) ACJ 379 : AIR 1981 Guj 182
Motor Vehicles Act, 1939 — Section 110
High Courts20 Jun 1980
Patel Rajesh Motibhai and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 30 : (1981) 22 GLR 417
Constitution of India, 1950 — Article 14
High Courts18 Jun 1980
Santoshi Education Trust and Another Vs The State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 85 : (1981) 22 GLR 669
Constitution of India, 1950 — Article 14
High Courts18 Jun 1980
Commissioner of Income Tax, Gujarat-II Vs Amitbhai Gunvantbhai
Gujarat High Court · (1980) 19 CTR 105 : (1981) 129 ITR 573
Income Tax Act, 1961 — Section 45
High Courts17 Jun 1980
Manubhai D. Shah Vs Life Insurance Corporation of India and Others
Gujarat High Court · AIR 1981 Guj 15 : (1981) 22 GLR 206
Constitution of India, 1950 — Article 14, 141, 19, 19(1)
High Courts17 Jun 1980
Haji Usmanbhai Hasanbhai Qureshi and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1981 Guj 40 : (1981) 22 GLR 349
Bombay Animal Preservation Act, 1954 — Section 8Constitution of India, 1950 — Article 20(1), 25, 25(2)(a), 26, 29Midhya Pradesh Municipal Corporation Act — Section 43D(3)
High Courts17 Jun 1980
Narayanrao Vasantrao Kharde and Another Vs Shrimati Maharajasaheb Fatehsinhrao Pratapsinhrao Gaekwad
Gujarat High Court · (1980) 2 GLR 370
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85A, 85ACivil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Jun 1980
Vijaychandra Vrajlal Ambani and Another Vs State of Gujarat and Others
Gujarat High Court · (1980) 2 GLR 419
Ahmedabad City Courts (Classification of and Recruitment to posts of Registrars and Deputy Registrars) Rules, 1961 — Rule 3, 3(2), 5
High Courts16 Jun 1980
K.P. Patel Vs Gujarat Small Industries Corporation Ltd. and Others
Gujarat High Court · (1980) 2 GLR 202
Companies Act, 1956 — Section 631Constitution of India, 1950 — Article 14, 16, 16, 226, 226
High Courts16 Jun 1980
G.B. Shephard Vs State of Gujarat and Others
Gujarat High Court · (1980) 2 GLR 68
Constitution of India, 1950 — Article 14, 16Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 11
High Courts05 May 1980
Shah Ramanlal Somchand Vs State of Gujarat and Others
Gujarat High Court · (1980) 2 GLR 224
Bombay Provincial Municipal Corporations Act, 1949 — Section 45(2), 45(2), 45(7), 45(7), 454
High Courts03 May 1980
Smt. Aabedabegum Vs State of Gujarat and Others
Gujarat High Court · (1981) 22 GLR 177
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1), 8Constitution of India, 1950 — Article 22, 22(5), 226
High Courts02 May 1980
Union of India and Another Vs Sahkari Khand Udyog Mandli Ltd.
Gujarat High Court · AIR 1981 Guj 102 : (1980) 2 GLR 181
Civil Procedure Code, 1908 (CPC) — Section 141, 151Constitution of India, 1950 — Article 226Levy Sugar Price Equalisation Fund Act, 1976 — Section 2, 3, 3(3), 3(4), 3(5)