High Courts28 Jul 1980
Sarabhai M. Chemicals (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1981) 5 TAXMAN 57
Income Tax Act, 1961 — Section 37
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,612 of 1,768
High Courts24 Jul 1980
Major I.N. Maligi Vs Director General, N.C.C. and Others
Gujarat High Court · (1980) 2 GLR 79
Constitution of India, 1950 — Article 14, 16, 226National Cadets Corps Act, 1948 — Section 9National Cadets Corps Rules, 1948 — Rule 28, 28(2)(c)
High Courts23 Jul 1980
Vishnubhai Natwarlal Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 189
Bombay Provincial Municipal Corporations Act, 1949 — Section 5, 5(2), 5(2), 5(3)Gujarat Municipalities Act, 1963 — Section 6
High Courts23 Jul 1980
Cama Hotels Ltd. Vs State of Gujarat
Gujarat High Court · (1980) 21 GLR 913
Constitution of India, 1950 — Article 226, 276Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977 — Section 2(e), 3, 3(3)
High Courts17 Jul 1980
Padmavati Jaykrishna Vs Commissioner of Income Tax
Gujarat High Court · (1980) 19 CTR 123 : (1981) 131 ITR 653
Income Tax Act, 1961 — Section 57
High Courts16 Jul 1980
The State of Gujarat Vs Hiraben Mahendraprasad and Others
Gujarat High Court · AIR 1981 Guj 84 : (1981) 22 GLR 639
Bombay Court Fees Act, 1959 — Section 12, 12(2), 9(1)
High Courts16 Jul 1980
Thakorbhai Dajibhiki Desai Vs The State of Gujarat
Gujarat High Court · AIR 1980 Guj 189 : (1980) 1 GLR 808
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1)
High Courts15 Jul 1980
K. Mansukhram and Sons Vs Commissioner of Income Tax
Gujarat High Court · (1980) 4 TAXMAN 444
Income Tax Act, 1961 — Section 10, 147(b), 148, 34(1)(b), 40(b)
High Courts14 Jul 1980
Narendrakumar Chandulal and Others Vs Chanchalgauri Ramanlal and Others
Gujarat High Court · (1981) 22 GLR 826
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Industrial Disputes Act, 1947 — Section 24, 24, 27, 27
High Courts14 Jul 1980
Suresh Babubhai Vs Janardaa Chhaganlal Chokhawala and Others
Gujarat High Court · (1981) ACJ 550
High Courts11 Jul 1980
Mohanlal Narayandas Patel Vs The Rustom Jehangir Vakil Mills Co. Ltd.
Gujarat High Court · (1981) 22 GLR 530
Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 1980
Commissioner of Income Tax Vs Chandulal J. Patel
Gujarat High Court · (1980) 4 TAXMAN 421
Income Tax Act, 1961 — Section 10(14), 16, 16(iv), 16(v)
High Courts09 Jul 1980
Bhudarbhai Hirabhai Patel Vs State of Gujarat and Another
Gujarat High Court · (1980) 2 GLR 434
Constitution of India, 1950 — Article 14, 16Gujarat Agricultural University Act, 1969 — Section 52, 52, 52(1)
High Courts09 Jul 1980
Dr. S.C. Kaushik Vs Union of India (UOI) and Another
Gujarat High Court · (1980) 21 GLR 997
Constitution of India, 1950 — Article 14, 14, 16, 16, 226
High Courts08 Jul 1980
Commissioner of Income Tax Vs Nathalal Dahyabhai
Gujarat High Court · (1980) 4 TAXMAN 430
High Courts03 Jul 1980
A. Raman and Co. Vs Union of India and Others
Gujarat High Court · (1981) 8 ELT 592
Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 35, 35A, 36
High Courts03 Jul 1980
M.B. Risaldar Vs Radheshyam Ramdhar Agarwal and Another
Gujarat High Court · (1980) 2 GLR 136
High Courts02 Jul 1980
SHREE VALLABH GLASS WORKS LTD. Vs COMMISSIONER OF Income Tax, GUJARAT-III.
Gujarat High Court · (1981) 19 CTR 111 : (1981) 127 ITR 37
Income Tax Act, 1961 — Section 256(1), 256(1)
High Courts02 Jul 1980
Ramanlal Zinabhai Joshi Vs Navsari Nagarpalika
Gujarat High Court · (1981) 22 GLR 524
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Industrial Disputes Act, 1947 — Section 33C(2), 33C(2)
High Courts02 Jul 1980
Shree Vallabh Glass Works Ltd. Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1981) 19 CTR 111 : (1981) 127 ITR 37
Income Tax Act, 1961 — Section 30, 31, 32, 33, 33(1)