COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 1,514 of 1,768

High Courts12 Sept 1989Dismissed

Shilaben Yogeshkumar Shah Vs Shah Yogesh Kumar Vithaldas

Gujarat High Court · (1990) CivCC 212 : (1991) CriLJ 2474 : (1990) 1 DMC 542 : (1990) 1 GLR 58

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24

Read judgment

High Courts12 Sept 1989

Saraswati Dyeing and Printing Works Vs Union of India

Gujarat High Court · (1990) 29 ECC 232 : (1991) ECR 301 : (1993) 66 ELT 193 : (1990) 2 GLR 759

Central Excises and Salt Act, 1944 — Section 35, 4Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts12 Sept 1989

Soma Textiles Vs Union of India

Gujarat High Court · (1990) 26 ECC 326 : (1991) 51 ELT 225 : (1990) 1 GLR 145

Central Excise Rules, 1944 — Rule 173Q, 9, 96ACentral Excises and Salt Act, 1944 — Section 4

Read judgment

High Courts12 Sept 1989

Gujarat Heavy Chemicals Ltd. Vs Assistant Collector of Customs

Gujarat High Court · (1990) 27 ECC 197 : (1993) 66 ELT 162 : (1990) 1 GLR 346

Central Excises and Salt Act, 1944 — Section 35Civil Procedure Code, 1908 (CPC) — Section 115Coal Mines (Conservation and Development) Act, 1974 — Section 6, 7

Read judgment

High Courts31 Aug 1989

Pandya Jashwantlal M. and Others Vs District Superintendent of Police and Others

Gujarat High Court · (1990) 1 GLR 515

Bombay Police Act, 1951 — Section 5, 5Constitution of India, 1950 — Article 320, 323

Read judgment

High Courts28 Aug 1989

Hussain Amibhai Qureshi Vs Nyaj Mohmed Badankha Babi and Another

Gujarat High Court · (1990) 2 GLR 1035

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 156(3)

Read judgment

High Courts28 Aug 1989

Ishwarbhai Motibhai Bhatt Vs State of Gujarat and Another

Gujarat High Court · AIR 1990 Guj 64 : (1990) 1 GLR 47

Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 5

Read judgment

High Courts28 Aug 1989Dismissed

Janakbhai Haribhai Ladva Vs Bhavnaben @ Taraben Jivabhai Gajan

Gujarat High Court · (1990) CivCC 232 : (1990) 1 DMC 575 : (1990) 1 GLR 118

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1A), 24

Read judgment

High Courts28 Aug 1989

Triveni Structurals Ltd. Vs Steelex Engineering Corporation

Gujarat High Court · (1990) 1 GLR 273

Arbitration Act, 1940 — Section 20, 20, 41(a)Civil Procedure Code, 1908 (CPC) — Section 41a

Read judgment

High Courts28 Aug 1989

Maisuria Mahendra Bhagwandas and Others Vs State of Gujarat and Others

Gujarat High Court · (1990) 2 GLR 719

Constitution of India, 1950 — Article 14, 16, 320(3)Gujarat Public Service Commission (Exemption from Consultation) Regulations, 1960 — Regulation 3

Read judgment

High Courts21 Aug 1989

Gujarat State Machine Tools Corpn. Ltd. Vs A.I. Shaikh and Another

Gujarat High Court · (1990) 1 GLR 614 : (1994) 3 LLJ 1191

Industrial Disputes Act, 1947 — Section 10(1)

Read judgment

High Courts19 Aug 1989

A.C. Barot Vs District Superintendent of Police and Others

Gujarat High Court · (1990) 2 GLR 888

Bombay Police Act, 1951 — Section 25Penal Code, 1860 (IPC) — Section 323, 323, 504, 504

Read judgment

High Courts19 Aug 1989

Maheshchandra Morarji Jani and Others Vs S.M. Shukla and Others

Gujarat High Court · AIR 1990 Guj 171 : (1990) 2 GLR 753

Arbitration Act, 1940 — Section 14, 2(c), 30Bombay Court Fees Act, 1959 — Section 6(iv)(i)

Read judgment

High Courts19 Aug 1989

Indravadan Pranlal Shah Vs General Manager, Ahmedabad Telephones District Kharpur and Another

Gujarat High Court · AIR 1990 Guj 85 : (1990) CivCC 417 : (1990) 1 GLR 297

Constitution of India, 1950 — Article 14, 226, 245Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 2, 421, 443

Read judgment

High Courts19 Aug 1989

Representatives of Harmanbhai Lallubhai Lalitbhai Gordhanbhai @ Karchiya Vs Maganbhai Mathurabhai Patel and Others

Gujarat High Court · AIR 1990 Guj 100 : (1990) 1 GLR 192

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, 47Succession Act, 1925 — Section 214 , 214(1)

Read judgment

High Courts19 Aug 1989

Koli Lambhabhai Bhanabhai and Another Vs Shukla Harilal Narmadashanker

Gujarat High Court · (1990) 1 GLR 50

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37, 51, 51Constitution of India, 1950 — Article 21

Read judgment

High Courts17 Aug 1989

Usmangani Abdulrehman Mansuri Vs State of Gujarat and Another

Gujarat High Court · (1990) 1 GLR 325

Factories Act, 1948 — Section 51, 51

Read judgment

High Courts17 Aug 1989

Yeast Alco Enzymes Limited Vs State of Gujarat and Others

Gujarat High Court · (1990) 1 GLR 362

Read judgment

High Courts17 Aug 1989

State of Gujarat Vs Sypoi Alambhai Jamalbhai

Gujarat High Court · (1990) 1 GLR 122

Criminal Procedure Code, 1973 (CrPC) — Section 350, 482Penal Code, 1860 (IPC) — Section 408, 408

Read judgment

High Courts14 Aug 1989

V.V. Bhramkshtriya and Others Vs State of Gujarat and Another

Gujarat High Court · (1990) 1 GLR 256

Constitution of India, 1950 — Article 309Gujarat Service of Engineers Class-I Recruitment Rules, 1979 — Rule 2, 3

Read judgment