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Gujarat High Court judgments

35,351 judgments · page 1,503 of 1,768

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High Courts23 Nov 1990

Jayantilal and Company Vs Garasia Rajvirba Udesinh and Another

Gujarat High Court · (1992) 1 ACC 696 : (1992) ACJ 286

Workmens Compensation Act, 1923 — Section 3, 30, 4A, 4A(2), 4A(3)
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High Courts23 Nov 1990

Mangubhai Mansukhram Pandya and Another Vs Pranjivan Tribhovandas Purohit

Gujarat High Court · AIR 1992 Guj 1

Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 118
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High Courts23 Nov 1990Dismissed

Jasraj Jethamal Vs Assistant Collector of Customs

Gujarat High Court · (1994) 74 ELT 819

Constitution of India, 1950 — Article 19(1), 265, 31Customs Act, 1962 — Section 12, 16, 16(1), 25, 25(1)
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High Courts23 Nov 1990Dismissed

Jayantilal and Co. Vs Garasia Rajvirba Udesinh and Others

Gujarat High Court · (1992) ACJ 286 : (1991) 63 FLR 709 : (1991) 2 GLR 726 : (1993) 3 LLJ 235

Workmens Compensation Act, 1923 — Section 4A(3), 4A(B)
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High Courts22 Nov 1990

Ramanlal B. Jariwala Vs District Magistrate, Surat and Another

Gujarat High Court · AIR 1992 Guj 38 : (1992) 1 GLR 46

Gujarat Entertainment Tax Act, 1977 — Section 2, 3(1)
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High Courts22 Nov 1990

Jasaraj Jethamal Vs Assistant Collector of Customs

Gujarat High Court · (1991) 34 ECC 72 : (1991) ECR 755 : (1992) 61 ELT 31 : (1991) 1 GLR 289

Customs Act, 1962 — Section 12, 15, 16, 16(1), 25
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High Courts21 Nov 1990

Patel Bhagabhai Shamalbhai Vs The Third Special Land Acquisition Officer

Gujarat High Court · (1991) 1 GLR 613

Land Acquisition Act, 1894 — Section 16, 4, 54
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High Courts21 Nov 1990

N.D.D.B. Employees Union Vs State of Gujarat and Others

Gujarat High Court · (1991) 1 GLR 410

Constitution of India, 1950 — Article 38, 39, 42, 43, 43AIndustrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 12(5), 2
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High Courts21 Nov 1990

Shankerbag Co-operative Housing Society Ltd. Vs Sarojben Maganbhai

Gujarat High Court · AIR 1991 Guj 147

Gujarat Co-operative Societies Act, 1961 — Section 167
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High Courts20 Nov 1990Allowed

Kamlesh Corporation and Another Vs Union of India (UOI) and Others

Gujarat High Court · (1992) 38 ECR 530

Central Excises and Salt Act, 1944 — Item 18
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High Courts19 Nov 1990

Natwar Singh Vs Niranjanbhai Kanti Lal Shah etc.

Gujarat High Court · (1991) 2 ACC 342 : (1991) ACJ 904

Workmens Compensation Act, 1923 — Section 30, 30, 4A(3)
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High Courts19 Nov 1990Allowed

Natwarsinh A. Chauhan Vs Niranjanbhai K. Shah

Gujarat High Court · (1991) ACJ 904 : (1991) 1 GLR 361 : (1993) 3 LLJ 611

Workmens Compensation Act, 1923 — Section 3, 30, 4A, 4A(3)
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High Courts17 Nov 1990

Suresh Haribhai Marathi Vs Deputy Commissioner of Police and Another

Gujarat High Court · (1991) 1 GLR 296

Bombay Police Act, 1951 — Section 56Penal Code, 1860 (IPC) — Section 114, 302, 324
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High Courts16 Nov 1990Dismissed

Oriental Fire and General Insurance Co. Ltd. Vs Sunderbai Ramji and Another

Gujarat High Court · (1992) ACJ 907 : (1999) 3 LLJ 265

Workmens Compensation Act, 1923 — Section 3
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High Courts16 Nov 1990

State of Gujarat Vs Shyamsundar Basalal and Others

Gujarat High Court · (1991) 1 GLR 439

Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4, 5
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High Courts16 Nov 1990

The Oriental Fire and General Insurance Company Limited Vs Sunderbai Ramji and Another

Gujarat High Court · (1992) 1 ACC 104

Workmens Compensation Act, 1923 — Section 3, 30
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High Courts15 Nov 1990

Adam Hasan Rajani Vs State of Gujarat and Others

Gujarat High Court · (1991) 1 GLR 384

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3(1), 3(1)
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High Courts15 Nov 1990Allowed

Chavas Ramji Mavji Vs Khavas Shantilal Kanji and Another

Gujarat High Court · (1992) ACJ 697 : (1992) 1 GLR 387 : (1993) 3 LLJ 793

Workmens Compensation Act, 1923 — Section 3, 30, 4A(3)
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High Courts14 Nov 1990

Ramjibhai Harkhabhai Vs Second Extra Special Land Acquisition Officer and Another

Gujarat High Court · (1992) 1 GLR 105

Land Acquisition Act, 1894 — Section 11, 18, 28A, 28A(1), 3(d)
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High Courts13 Nov 1990

Manager, Century Minerals and Chemicals Pvt. Ltd. Vs Koligobardhan Laxmanbhai

Gujarat High Court · (1991) 1 ACC 472 : (1991) ACJ 761

Workmens Compensation Act, 1923 — Section 3, 30, 30
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