High Courts10 Dec 1990
Chemicoat Ltd. Vs Union of India
Gujarat High Court · (1991) 34 ECC 205 : (1991) ECR 503 : (1992) 61 ELT 371
Central Excises and Salt Act, 1944 — Section 2
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,502 of 1,768
High Courts10 Dec 1990
Gujarat Water Supply and Severage Board, Gandhinagar Vs Sundardas Hukumatram Shivanani
Gujarat High Court · AIR 1991 Guj 170 : (1991) 2 GLR 825
Partnership Act, 1932 — Section 69(3)Transfer of Property Act, 1882 — Section 6
High Courts07 Dec 1990
Special Land Acquisition Officer, Broach Vs Punjabhai Narshibhai Patel and etc.
Gujarat High Court · AIR 1991 Guj 161 : (1991) 1 GLR 482
Land Acquisition Act, 1894 — Section 23
High Courts07 Dec 1990
Panatar Arvindbhai Ratilal Vs State of Gujarat and Others
Gujarat High Court · (1991) 1 GLR 451
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 403
High Courts06 Dec 1990
Suresh Jugalkishore and Others Vs Superintendent, Central Prison and Others
Gujarat High Court · (1991) 2 GLR 708
Constitution of India, 1950 — Article 21, 21Prisons Act, 1894 — Section 31, 32
High Courts06 Dec 1990
Rajai Tirathdas Rupchand and Co. Vs Laxmanbhai Vensimal Rajai
Gujarat High Court · (1991) 2 GLR 1204
Trade and Merchandise Marks Act, 1958 — Section 41, 44Trade Marks Act, 1999 — Section 129
High Courts05 Dec 1990
Baria Guman Hamji and Another Vs Rajanikant J. Shah
Gujarat High Court · (1992) ACJ 740 : (1992) 1 GLR 7 : (1993) 3 LLJ 240
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Contract Act, 1872 — Section 4, 43Partnership Act, 1932 — Section 18
High Courts05 Dec 1990
Baria Guman Hamji and Another Vs Rajnikant J. Shah
Gujarat High Court · (1993) 1 ACC 226
Contract Act, 1872 — Section 43Partnership Act, 1932 — Section 18Workmens Compensation Act, 1923 — Section 30, 30
High Courts05 Dec 1990
Sadiq Rami Gulam Hussein Vs State of Gujarat
Gujarat High Court · (1991) 2 GLR 1009
Penal Code, 1860 (IPC) — Section 307, 324, 394, 394, 394
High Courts04 Dec 1990
Jaybharat Saw Mill Vs Babulal Ambalal Sodh-parmar
Gujarat High Court · (1991) ACJ 793 : (1991) 1 GLR 446 : (1992) 2 LLJ 186
Workmens Compensation Act, 1923 — Section 2(1), 3, 30, 4A(3)
High Courts04 Dec 1990Dismissed
Govind Transport Company and Others Vs Chunaki Alias Thanki and Others
Gujarat High Court · (1991) 2 ACC 179 : (1991) ACJ 801
Motor Vehicles Act, 1939 — Section 84, 84
High Courts03 Dec 1990
Kantilal Nagarbhai Khristi Vs Kantibhai Punjabhai Thakor and Another
Gujarat High Court · (1991) 2 ACC 392 : (1991) ACJ 1037 : AIR 1991 Guj 177 : (1991) 1 GLR 573
Motor Vehicles Act, 1939 — Section 110B
High Courts03 Dec 1990
Stadfast Paper Mills Vs Union of India
Gujarat High Court · (1991) 34 ECC 62 : (1993) ECR 306 : (1992) 61 ELT 29
Central Excise Rules, 1944 — Rule 10, 173J, 8Central Excises and Salt Act, 1944 — Section 4(4)
High Courts01 Dec 1990
Patel Virchandbhai Madabhai Vs State of Gujarat and Another
Gujarat High Court · AIR 1991 Guj 152
Land Acquisition Act, 1894 — Section 11, 11, 6
High Courts29 Nov 1990
Saurashtra Cement and Chemical Industries Ltd. Vs State of Gujarat and Others
Gujarat High Court · (1992) 1 GLR 28
Bombay Electricity Duty Act, 1958 — Section 2(bb), 3, 3(2), 3(2)(vii), 3(2)(vii)(b)Constitution of India, 1950 — Article 226, 227
High Courts29 Nov 1990
Bharat Salt and Chemical Industries (Mundra Kutch) Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (1991) 1 GLR 510
Constitution of India, 1950 — Article 14, 19, 226
High Courts28 Nov 1990
Akbar Haider Balech Vs Govt. of India
Gujarat High Court · (1992) 42 ECR 140 : (1991) 54 ELT 59
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9, 9(1)Constitution of India, 1950 — Article 22(5), 226
High Courts28 Nov 1990
Ambalal Sarabhai Enterprises Ltd. Vs Union of India
Gujarat High Court · (1991) 54 ELT 30 : (1991) 1 GLR 498
Central Excises and Salt Act, 1944 — Section 11A, 2, 3, 3(1)
High Courts27 Nov 1990
Patel Dhana-dal Industries Vs General Manager and Dy. Industries Commissioner and Others
Gujarat High Court · (1991) 1 GLR 563
Constitution of India, 1950 — Article 226Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts26 Nov 1990
Satellite Engineering Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1992) 37 ECC 79 : (1991) 38 ECR 532
Central Excise Rules, 1944 — Rule 8(1)