High Courts29 Jul 1992
Commissioner of Income Tax Vs Pranlal P. Doshi
Gujarat High Court · (1993) 66 TAXMAN 630
Income Tax Act, 1961 — Section 32, 32(2), 41(1)State Financial Corporations Act, 1951 — Section 31
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,475 of 1,768
High Courts29 Jul 1992
C.T. Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (1992) 2 GLR 1600
Gujarat Panchayat Service (Classification and Recruitment) Rules, 1967 — Rule 3(1)Gujarat Panchayats Act, 1961 — Section 203, 203(2), 323, 323
High Courts28 Jul 1992
Smt. Chandravati Atmaram Patel Vs Commissioner of Wealth Tax
Gujarat High Court · (1993) 66 TAXMAN 180
Income Tax Act, 1961 — Section 2(14)(iii), 260, 260(1), 27(1)Wealth Tax Act, 1957 — Section 27
High Courts27 Jul 1992
Commissioner of Income Tax Vs B.P. Mehta
Gujarat High Court · (1993) 66 TAXMAN 477
Income Tax Act, 1961 — Section 209, 209(3), 209A, 210, 211
High Courts23 Jul 1992
Gupta Investment Centre Vs Priyakant Chandravadan Mogal
Gujarat High Court · (1992) 2 GLR 1357
Civil Procedure Code, 1882 — Section 136Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 11 Rule 21
High Courts21 Jul 1992Dismissed
Pratapbhai V. Trivedi Vs Priyavadu @ Ghanu Pratapbhai Trivedi
Gujarat High Court · (1993) 2 CivCC 365 : (1994) 1 DMC 187 : (1993) 1 GLR 487
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Hindu Marriage Act, 1955 — Section 24, 9
High Courts21 Jul 1992
Pratapbhai V. Trivedi Vs Priyamvada @ Ghamu Pratapbhai Trivedi
Gujarat High Court · (1993) 2 DMC 25
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Hindu Marriage Act, 1955 — Section 24, 9
High Courts20 Jul 1992Allowed
Vafati Lalmohmed and Others Vs Sarfunisa Abdulmajid and Others
Gujarat High Court · AIR 1993 Guj 163
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10(3), 11(4), 12(3) , 29(2)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 11
High Courts20 Jul 1992
Mohmedhusen Haji Vafati and Another Vs Surfunisa Abdulmajid and Others
Gujarat High Court · (1992) 2 GLR 1371
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 29(2), 29(2)
High Courts17 Jul 1992
Kantilal Jethalal Gandhi Vs Ghanshyam Ratilal Vyas
Gujarat High Court · (1992) 2 GLR 1297
Partnership Act, 1932 — Section 69, 69, 69(3)
High Courts14 Jul 1992
Star of Gujarat Textile Mills Ltd. Vs Regional P.F. Commissioner and Another
Gujarat High Court · (1992) 2 GLR 1630 : (1993) 1 LLJ 1023
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts14 Jul 1992
Auto Ancil Vs Jamnadas Vishnubhai Patel and Another
Gujarat High Court · (1993) 2 GLR 1310
High Courts13 Jul 1992
Managing Director, Gujarat Water Resources Development Corporation Ltd. and Another Vs Kanaiyalal Ambalal Shah
Gujarat High Court · (1993) 1 GLR 321
Constitution of India, 1950 — Article 311
High Courts13 Jul 1992Dismissed
Amini John C/o. Rajya General Kamgar Mandal Vs Barofarm Chemicals Ltd.
Gujarat High Court · (1994) 68 FLR 325 : (1995) 3 LLJ 385
Industrial Employment (Standing Orders) Act, 1946 — Section 13A
High Courts13 Jul 1992Allowed
Gujarat State Road Transport Corpn. Vs Kashiben deceased through LR''s and Another
Gujarat High Court · (1993) ACJ 1286
Motor Vehicles Act, 1988 — Section 140
High Courts10 Jul 1992Dismissed
United India Insurance Co. Ltd. Vs Thakor Swarupji Dhiraji and Others
Gujarat High Court · (1993) 2 ACC 439 : (1993) ACJ 519 : (1992) 2 GLR 1587
Insurance Act, 1938 — Section 64VB
High Courts10 Jul 1992
Dr. (Mrs.) Nitaben Abhaybhai Mehta Vs State of Gujarat
Gujarat High Court · (1992) 2 GLR 1607
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 1992
Swadeshi Industries, Premier Paper Industries, Pioneer Builders, Paras Packaging Industries, Parul Corporation, Rolan Construction Co. and Kanubhai P. Patel Vs Income Tax Settlement Commission
Gujarat High Court · (1993) 199 ITR 293
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 132, 148, 245, 245D(1), 245D(4)
High Courts07 Jul 1992
L.G. Nagar Co-Operative Housing Society Ltd. Vs Rajendra Construction Co.
Gujarat High Court · (1993) 1 GLR 420
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, 96
High Courts06 Jul 1992
Navkatan Pharmaceutical and Chemical Works and Others Vs Ketankumnr Damji Shah
Gujarat High Court · (1993) 2 CivCC 200 : (1993) 1 GLR 558
Partnership Act, 1932 — Section 30, 30, 44