High Courts03 Sept 1992
Bhanubhai V. Khunti Vs P.S. Sharma and Another
Gujarat High Court · (1993) 1 GLR 265
Prevention of Food Adulteration Act, 1954 — Section 16(lA)(i), 7
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,473 of 1,768
High Courts02 Sept 1992Dismissed
Mangeram Daulatram Agarwal Vs Union of India (UOI) and Others
Gujarat High Court · AIR 1993 Guj 160
Civil Procedure Code, 1908 (CPC) — Section 96Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 443
High Courts02 Sept 1992
Anant Mills Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 109 CTR 231 : (1994) 206 ITR 582
Income Tax Act, 1961 — Section 10, 11(11), 24(2), 32, 32(1)
High Courts01 Sept 1992
Chairman, Agricultural Produce Market Committee Vs Musabhai Sadikbhai Bodi
Gujarat High Court · (1993) 1 GLR 281
Criminal Procedure Code, 1973 (CrPC) — Section 14Gujarat Agricultural Produce Markets Act, 1963 — Section 36, 5, 5, 6, 6(2)
High Courts01 Sept 1992
Dandwala Vs State of Gujarat
Gujarat High Court · (1992) 09 GUJ CK 0020
Gujarat Sales Tax Act, 1969 — Section 62, 62(2), 69
High Courts28 Aug 1992
Indian Oil Corporation Ltd. Vs Pragat Gas Service and Another
Gujarat High Court · (1993) 1 GLR 82
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2Contract Act, 1872 — Section 28
High Courts26 Aug 1992
Saurashtra Cement and Chemical Indus. Ltd. Vs Union of India
Gujarat High Court · (1993) 42 ECC 126 : (1995) 79 ELT 367 : (1993) 1 GLR 5
Central Excise Rules, 1944 — Rule 10, 10ACentral Excises and Salt Act, 1944 — Section 4(4)
High Courts25 Aug 1992Allowed
Kiritbhai Girdharbhai Patel Vs Prafulaben Kiritbhai Patel
Gujarat High Court · AIR 1993 Guj 111 : (1993) 1 CivCC 296 : (1993) 1 DMC 577 : (1992) 2 GLR 1595
Hindu Marriage Act, 1955 — Section 13B, 13B(1), 28
High Courts25 Aug 1992
Commissioner of Income Tax Vs New Bharat Engineering (Jam) P. Ltd.
Gujarat High Court · (1993) 203 ITR 678
Income Tax Act, 1961 — Section 22, 37(2B), 56
High Courts24 Aug 1992
Commissioner of Income Tax Vs New India Industries Ltd.
Gujarat High Court · (1992) 106 CTR 374 : (1993) 201 ITR 208
Income Tax Act, 1961 — Section 10, 12, 14, 17, 17(1)
High Courts24 Aug 1992
Synbiotics Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1992) 08 GUJ CK 0015
Income Tax Act, 1961 — Section 147, 155(5), 32, 33, 34
High Courts24 Aug 1992
Commissioner of Income Tax Vs Suhrid Geigy Ltd.
Gujarat High Court · (1992) 08 GUJ CK 0014
Income Tax Act, 1961 — Section 147, 155(5), 33, 34(3)
High Courts20 Aug 1992Dismissed
Kantilal Punjaji Chavda Vs Nanubhai Kantilal Chavda and Another
Gujarat High Court · (1993) 2 CivCC 168 : (1993) 2 DMC 551 : (1992) 2 GLR 1520
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Aug 1992
Union of India (UOI) Vs Ramjisingh Tilakdharisingh
Gujarat High Court · (1992) 2 GLR 1246
Army Act, 1950 — Section 63, 71, 72, 73Railway Protection Force Act, 1957 — Section 9(1)(1)(2)Railway Protection Force Rules, 1959 — Rule 45, 45, 58
High Courts19 Aug 1992
Mohmad Yusuf Salemohmad Meman Vs District Magistrate and Collector and Another
Gujarat High Court · (1993) 1 GLR 935
Constitution of India, 1950 — Article 226, 226
High Courts19 Aug 1992
Commissioner of Income Tax Vs Karamchand Premchand Pvt. Ltd.
Gujarat High Court · (1992) 107 CTR 340 : (1993) 200 ITR 281
Income Tax Act, 1961 — Section 155, 155(5), 33, 33(1), 34
High Courts18 Aug 1992
State of Gujarat Vs Koli Karsan Gemarbhai
Gujarat High Court · (1993) 2 GLR 1755
Penal Code, 1860 (IPC) — Section 376, 376
High Courts17 Aug 1992
Commissioner of Income Tax Vs Sorabji Nusserwanji Parekh
Gujarat High Court · (1992) 107 CTR 72 : (1993) 201 ITR 939
Income Tax Act, 1961 — Section 10, 10(20), 10(20A), 10(22), 10(22A)
High Courts17 Aug 1992
Thakkar Pranjivandas Hargovindas Vs State of Gujarat
Gujarat High Court · (1992) 08 GUJ CK 0012
Gujarat Sales Tax Act, 1969 — Section 31, 69(1), 8
High Courts13 Aug 1992Dismissed
United India Insurance Co. Ltd. Vs Amitabha Dey and Others
Gujarat High Court · (1992) 08 GUJ CK 0034
Motor Vehicles Act, 1939 — Section 94, 95, 95(1), 95(2)