High Courts16 Jun 1993
Vijaykunverba Vs Commissioner of Income Tax
Gujarat High Court · (1993) 114 CTR 94 : (1994) 208 ITR 312
Income Tax Act, 1961 — Section 251
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,458 of 1,768
High Courts16 Jun 1993
Commissioner of Income Tax Vs Lallubhai Gordhandas Mehta Charitable Trust
Gujarat High Court · (1993) 115 CTR 315 : (1994) 207 ITR 104
Income Tax Act, 1961 — Section 10(22), 11, 13, 13(4)
High Courts15 Jun 1993
Commissioner of Income Tax Vs Ahmedabad Crucible Company
Gujarat High Court · (1994) 206 ITR 574
Income Tax Act, 1961 — Section 251(1), 41(2), 80T
High Courts15 Jun 1993
Commissioner of Income Tax Vs Kimatrai Printers and Processors Pvt. Ltd.
Gujarat High Court · (1994) 206 ITR 748
Income Tax Act, 1961 — Section 80J, 84
High Courts15 Jun 1993Allowed
Ramniklal G. Gohil Vs Dt. Superintendent of Police and Another
Gujarat High Court · (1993) 2 GLR 1555 : (1994) 1 LLJ 721
Constitution of India, 1950 — Article 311
High Courts15 Jun 1993
Commissioner of Income Tax Vs Strong Steel Private Ltd.
Gujarat High Court · (1994) 206 ITR 628
Income Tax Act, 1961 — Section 33, 33(1), 80
High Courts15 Jun 1993
J.I. Desai Vs State of Gujarat
Gujarat High Court · (1993) 2 GLR 1225
Bombay Civil Services Rules, 1959 — Rule 189BConstitution of India, 1950 — Article 226
High Courts11 Jun 1993Partly Allowed
Multivahuji Vs Kalindivahuji and Others
Gujarat High Court · AIR 1994 Guj 42
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, 10, 115, 151, 9Evidence Act, 1872 — Section 4, 40, 41, 42, 43Succession Act, 1925 — Section 213, 222, 227, 268, 273
High Courts11 Jun 1993Dismissed
Gujarat State Road Transport Corporation Vs Sarojben and Others
Gujarat High Court · (1994) ACJ 1235 : AIR 1994 Guj 59 : (1994) 1 GLR 706
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115Motor Vehicles Act, 1939 — Section 110A
High Courts11 Jun 1993Dismissed
Jabbarbhai Saibibhai Malek Vs State Bank of India
Gujarat High Court · AIR 1994 Guj 60 : (1994) 1 CivCC 472 : (1994) 1 GLR 19
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 6, 115
High Courts10 Jun 1993Allowed
Harijan Vanabhai Devabhai and Others Vs Khoda Gram Panchayat
Gujarat High Court · AIR 1994 Guj 1 : (1994) 1 GLR 159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11(1), 96
High Courts10 Jun 1993
State of Gujarat Vs Shantaben Balubhai Patel and Others
Gujarat High Court · (1995) 2 ACC 207 : (1995) ACJ 172 : (1994) 1 GLR 150
Workmens Compensation Act, 1923 — Section 30
High Courts09 Jun 1993
Nanubhai Paragji Vs Chhaganlal Ranchhodji Desai and Others
Gujarat High Court · (1993) 2 GLR 1613
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 28Civil Procedure Code, 1908 (CPC) — Section 96
High Courts09 Jun 1993
Bablabhai Vestabhai Gamit Vs Deputy Collector and Another
Gujarat High Court · (1994) 1 GLR 883
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 6, 6(2), 7, 7(1), 9(3)Constitution of India, 1950 — Article 227
High Courts09 Jun 1993
Commissioner of Wealth-tax Vs Suhasbhai Vadilal
Gujarat High Court · (1994) 206 ITR 316
High Courts09 Jun 1993
Commissioner of Income Tax Vs Dahyabhai Parshottamdas Patel
Gujarat High Court · (1995) 123 CTR 543 : (1994) 206 ITR 391
Income Tax Act, 1961 — Section 185
High Courts09 Jun 1993
Commissioner of Income Tax Vs Rasiklal Kantilal Shah
Gujarat High Court · (1994) 206 ITR 425
Land Acquisition Act, 1894 — Section 16, 4
High Courts09 Jun 1993
Commissioner of Income Tax Vs Alembic Chemical Works Ltd.
Gujarat High Court · (1994) 206 ITR 170
Income Tax Act, 1961 — Section 40A(5)
High Courts08 Jun 1993Partly Allowed
Syndicate Bank Vs National Wire Products and Others
Gujarat High Court · AIR 1994 Guj 2
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 10, Order 38 Rule 5, Order 38 Rule 8, Order 39 Rule 1
High Courts08 Jun 1993
Commissioner of Income Tax Vs Mihir Textiles Ltd.
Gujarat High Court · (1993) 114 CTR 68 : (1994) 206 ITR 112
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 37, 37(1)