High Courts23 Jun 1993
Garden Silk Weaving Factory Vs Commissioner of Income Tax
Gujarat High Court · (1994) 207 ITR 394
Customs Act, 1962 — Section 112Income Tax Act, 1961 — Section 256(2), 261, 37
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,457 of 1,768
High Courts23 Jun 1993
Competent Authority Under Safema Vs Commissioner of Income Tax and Another
Gujarat High Court · (1993) 113 CTR 463
Constitution of India, 1950 — Article 226Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6(1)
High Courts23 Jun 1993
COMPETENT AUTHORITY UNDER SAFEMA Vs COMMISSIONER OF INCOME TAX and Another
Gujarat High Court · (1993) 113 CTR 463
Constitution of India, 1950 — Article 138A, 226Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6(1)
High Courts22 Jun 1993
MC Gaw Ravindra Laboratories Vs Commissioner of Income Tax
Gujarat High Court · (1994) 207 ITR 239 : (1994) 73 TAXMAN 312
Income Tax Act, 1961 — Section 37
High Courts22 Jun 1993
Atlas Radio and Electronics Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1994) 207 ITR 329
Income Tax Act, 1961 — Section 33
High Courts22 Jun 1993
Navrangpura Gam Dharmada Milkat Trust Vs Ramtuji Ramaji and Others
Gujarat High Court · AIR 1994 Guj 75 : (1993) 2 GLR 1496
Bombay Provincial Municipal Corporations Act, 1949 — Section 3(3)Bombay Tenancy and Agricultural Lands (Gujarat Amendment) Act, 1965 — Section 7Bombay Tenancy and Agricultural Lands Act, 1948 — Section 1, 10, 11, 12, 13
High Courts22 Jun 1993
Commissioner of Income Tax Vs Dr. Hanif H. Mansuri
Gujarat High Court · (1994) 121 CTR 74 : (1994) 207 ITR 285 : (1994) 73 TAXMAN 425
Income Tax Act, 1961 — Section 80R
High Courts21 Jun 1993
COMMISSIONER OF Income Tax Vs MEHSANA DIST. CO-OP. MILK PRODUCERS UNION LTD.
Gujarat High Court · (1994) 121 CTR 515 : (1994) 207 ITR 140
Income Tax Act, 1961 — Section 30(a)(ii)
High Courts21 Jun 1993
Commissioner of Income Tax Vs Mehsana Dist. Co-op. Milk Producers Union Ltd.
Gujarat High Court · (1994) 207 ITR 126
Income Tax Act, 1961 — Section 30, 37(4)
High Courts21 Jun 1993Allowed
Jailaxmi Estate and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1994 Guj 38
Bombay Land Revenue Code, 1879 — Section 211, 65Bombay Tenancy and Agricultural Lands Act, 1948 — Section 11, 16, 17, 17A, 17BConstitution of India, 1950 — Article 226, 227
High Courts21 Jun 1993
Dahyabhai Mangalpuri Gosai Vs Cantonment Board Ahmedabad and Another
Gujarat High Court · (1993) 06 GUJ CK 0021
Cantonments Fund Servants Rules, 1937 — Rule 6, 8(2)
High Courts21 Jun 1993
Saurashtra Packaging Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1996) 131 CTR 40 : (1993) 204 ITR 443
Income Tax Act, 1961 — Section 170, 176(3A), 256(2), 28, 41(1)
High Courts21 Jun 1993
Himmatlal Chaturdas Choksi Vs Keshavlal Chaturdas Choksi
Gujarat High Court · (1993) 2 GLR 1346
Arbitration Act, 1940 — Section 34, 39, 8, 8(2)
High Courts18 Jun 1993
Hindustan Zinc Ltd. Vs Vijaysinh Amarsinh and Co. and Another
Gujarat High Court · (1994) 1 GLR 161
Arbitration Act, 1940 — Section 27(4)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 105, 11, 11
High Courts18 Jun 1993
Sahabuddin Choudhury Vs State of Assam and Others
Gujarat High Court · (1994) 1 LLJ 1028
Constitution of India, 1950 — Article 12, 226
High Courts18 Jun 1993
Rajgor Bhanji Mulji (Decd.) through his Legal Heirs and R. and Others Vs Sonabai and Others
Gujarat High Court · (1993) 1 CivCC 687 : (1993) 2 GLR 1243
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16Limitation Act, 1963 — Article 61(a)
High Courts17 Jun 1993
Alembic Chemical Works Co. Ltd. and Another Vs Gas Authority of India Ltd. and Another
Gujarat High Court · (1993) 2 GLR 1115
High Courts16 Jun 1993
N.D.D.B. Employees Union Vs State of Gujarat and Others
Gujarat High Court · (1994) 1 GLR 891 : (1995) 1 LLJ 1
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)
High Courts16 Jun 1993
Somabhai Kanjibhai Patel Vs Abbasbhai Jafarbhai Daginawala and Others
Gujarat High Court · (1994) 2 CivCC 498 : (1994) 1 CivCC 95 : (1993) 2 GLR 1337
Civil Procedure Code, 1908 (CPC) — Section 96, 96Limitation Act, 1963 — Article 113
High Courts16 Jun 1993
Commissioner of Income Tax Vs Ganga Charity Trust Fund
Gujarat High Court · (1993) 06 GUJ CK 0037
Income Tax Act, 1961 — Section 256(1)