High Courts28 Jul 1995
Bakarali Fatehali and Others Vs Mohammedkasam Haji Gulambhai
Gujarat High Court · (1996) 1 GLR 96
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(e)
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,416 of 1,768
High Courts28 Jul 1995
Bhanmati Tapubhai Muliya Vs State of Gujarat and Another
Gujarat High Court · (1996) 1 GLR 54
Constitution of India, 1950 — Article 309
High Courts28 Jul 1995
S.M. Christian Vs Registrar Co-operative Societies and Others
Gujarat High Court · (1996) 1 GLR 94
Constitution of India, 1950 — Article 226
High Courts28 Jul 1995Allowed
Geetaben Janakbhai Patel Vs The Competent Authority and Deputy Collector of Ahmedabad
Gujarat High Court · AIR 1996 Guj 105 : (1996) 1 GLR 689
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 32, 33
High Courts27 Jul 1995
B.C. Dwivedi Vs State of Gujarat and Another
Gujarat High Court · (1996) 1 GLR 254 : (1996) 2 LLJ 60
Constitution of India, 1950 — Article 14, 16
High Courts27 Jul 1995
Naginbhai G. Patel Vs Income Tax Officer
Gujarat High Court · (1996) 134 CTR 210 : (1997) 224 ITR 459
Income Tax Act, 1961 — Section 132, 132(5), 147, 148, 2(47)
High Courts27 Jul 1995
Manjulaben Rameshchandra Barot and Others Vs Collector of Mehsana and Others
Gujarat High Court · (1996) 1 GLR 306
Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 258, 258
High Courts26 Jul 1995
A.J. Joshi Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 297
Constitution of India, 1950 — Article 226
High Courts26 Jul 1995
D.N. Chavda and Others Vs State of Gujarat and Others
Gujarat High Court · (1996) 1 GLR 508
Constitution of India, 1950 — Article 14, 14, 16, 16
High Courts25 Jul 1995Allowed
Natvarlal Dayarjibhai Patel Vs Union of India
Gujarat High Court · (1996) 86 TAXMAN 546
Income Tax Act, 1961 — Section 269UC(3), 269UD, 269UD(1), 269UD(1A)
High Courts25 Jul 1995Allowed
Mukhatyarbhai Mohmadbhai Shaikh Vs The Police Commissioner and Others
Gujarat High Court · (1996) CriLJ 906 : (1995) 2 GLR 1464
Arms Act, 1959 — Section 25(I)Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 10, 18, 33D
High Courts24 Jul 1995
Badharsing Mohansing Vs Bai Savita
Gujarat High Court · (1995) 2 GLR 1790
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(b), 12(3)(b), 29(2)
High Courts24 Jul 1995
Arunaben Jayantilal Min Vs State of Gujarat and Others
Gujarat High Court · (1996) 1 GLR 64
High Courts24 Jul 1995
Kalavad Vepari Mahamandal and Another Vs Kalavad Borough Municipality and Another
Gujarat High Court · (1997) 3 GLR 2080
Constitution of India, 1950 — Article 14Gujarat Municipalities Act, 1963 — Section 128, 128
High Courts24 Jul 1995
B.D. Sahastrabuddhe Through his Heirs Balkrishna and Others Vs Madhusudan Mahadev Dev
Gujarat High Court · (1996) 1 GLR 428
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2), 29(2), 5(11)(c), 5(11)(c)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jul 1995
State of Gujarat Vs Bipin N. Shah, Director, Beep Jyoti Engineering Pvt. Ltd.
Gujarat High Court · (1996) 1 GLR 570
Factories Act, 1948 — Section 112, 2, 3, 85, 87
High Courts21 Jul 1995Allowed
Kaira District Co-operative Milk Producers'' Union Ltd. Vs Assistant Commissioner of Income Tax (No. 2)
Gujarat High Court · (1995) 216 ITR 428
Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 143(3), 154, 80AB, 80P(2)
High Courts21 Jul 1995
Gauriben Umiashankar Joshi Vs State of Gujarat and Others
Gujarat High Court · (1996) 2 GLR 60
High Courts21 Jul 1995
Chanchalben Purusottambhai Patel Vs Madhukantbhai Purusottam Patel and Another
Gujarat High Court · (1995) 2 GLR 1917
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125
High Courts20 Jul 1995
Akhil Gujarat General Mazdoor Sangh Vs State of Gujarat and Others
Gujarat High Court · (1995) 07 GUJ CK 0048
Factories Act, 1948 — Section 2Minimum Wages Act, 1948 — Section 20