COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 1,414 of 1,768

High Courts18 Sept 1995

Narayan Tukaram Baddi Vs State of Gujarat and Others

Gujarat High Court · (1996) 1 GLR 31

Constitution of India, 1950 — Article 22(5), Chapter 3Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 3

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High Courts18 Sept 1995

KAIRA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs ASSISTANT COMMISSIONER OF INCOME TAX.

Gujarat High Court · (1996) 134 CTR 228

Income Tax Act, 1961 — Section 147, 148, 148, 80P(2)(d)

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High Courts18 Sept 1995

Jawahar Karunashanker Adhararyu and Others Vs State of Gujarat and Another

Gujarat High Court · (1996) 1 GLR 747

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 197Electricity (Supply) Act, 1948 — Section 81

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High Courts15 Sept 1995Dismissed

Shri Dahyabhai Kalubhai Solanki Vs N.J. Industries and Others

Gujarat High Court · (1996) CriLJ 2787 : (1996) 1 GLR 768

Air (Prevention and Control of Pollution) Act, 1981 — Section 19, 39, 40Criminal Procedure Code, 1973 (CrPC) — Section 245Gujarat Air (Prevention and Control) of Pollution Rules, 1983 — Rule 8

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High Courts15 Sept 1995

Chetnaben @ Artiben Vithal Panchal Vs State of Gujarat

Gujarat High Court · (1996) 2 GLR 633

Constitution of India, 1950 — Article 226, 226

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High Courts13 Sept 1995

Ramgopal Shriram Sharma Vs State of Gujarat

Gujarat High Court · (1996) 2 GLR 118

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 306, 498A, 498A

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High Courts12 Sept 1995

Madhu Silica Pvt. Ltd. Vs Commissioner of Income Tax and Another

Gujarat High Court · (1997) 227 ITR 350

Income Tax Act, 1961 — Section 220(6)

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High Courts12 Sept 1995Dismissed

Iqbal alias Panna Mohamad Patel Vs District Magistrate and Others

Gujarat High Court · (1996) CriLJ 2744

Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 3, 3(3)Penal Code, 1860 (IPC) — Section 120B, 124, 307

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High Courts12 Sept 1995

MADHU SILICA PVT. LTD. Vs COMMISSIONER OF INCOME TAX and Another

Gujarat High Court · (1997) 137 CTR 492

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 220, 220(2), 220(6), 80HH

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High Courts11 Sept 1995

Shantuben Vs State of Gujarat

Gujarat High Court · (1996) 1 GLR 263

Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302, 302

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High Courts08 Sept 1995

Pathan Sardarkhan Hathikhan and Others Vs State of Gujarat and Others

Gujarat High Court · (1996) 2 GLR 9

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High Courts08 Sept 1995

Commissioner of Income Tax Vs Synpol Products Pvt. Ltd.

Gujarat High Court · (1996) 130 CTR 356 : (1996) 217 ITR 154

Income Tax Act, 1961 — Section 139, 139(1), 36, 40, 40A

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High Courts08 Sept 1995

Usha Kulkarni and Others Vs Union of India and Others

Gujarat High Court · (1996) 132 CTR 350 : (1996) 219 ITR 190

Income Tax Act, 1961 — Section 269(1B), 269UD, 269UD(1), 269UD(1A), 269UL(3)

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High Courts07 Sept 1995

Birla Vxl Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (1996) 130 CTR 281 : (1996) 217 ITR 1

Income Tax Act, 1961 — Section 115J, 143(3), 147, 148

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High Courts06 Sept 1995

Zaverchand Popatlal Sumeria and Others Vs State of Gujarat and Others

Gujarat High Court · (1995) 2 GLR 1733

Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 3, 4Land Acquisition Act, 1894 — Section 4, 5A, 5A, 6

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High Courts06 Sept 1995

Pratapbhai Ramabhai Solanki Vs Divisional Controller, Gujarat State Road Transport Corporation

Gujarat High Court · (1996) CriLJ 2680 : (1996) 2 GLR 267

Industrial Disputes Act, 1947 — Section 10(1), 33(2), 33C, 33C(2), 34

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High Courts04 Sept 1995

Dahyabhai Kalubhai Solanki Vs Devine Intermediates and Chemicals and Others

Gujarat High Court · (1996) 1 GLR 729

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Evidence Act, 1872 — Section 114Gujarat Water (Prevention and Control of Pollution) Rules, 1976 — Rule 27

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High Courts02 Sept 1995

Shaikh Asif Iqbal Bavamiya Vs Gujarat State Road Transport Corporation

Gujarat High Court · (1996) 2 GLR 106

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High Courts29 Aug 1995Dismissed

Paritosh Maghraj Calla Vs Gujarat University, Ahmedabad and Another

Gujarat High Court · AIR 1996 Guj 188 : (1996) 1 GLR 640

Constitution of India, 1950 — Article 14, 226Gujarat University Act, 1949 — Section 32

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High Courts28 Aug 1995

Rajesh Dilipkumar Shah Vs Yogeshkumar Chokshi and Others

Gujarat High Court · (1996) 2 GLR 352

Constitution of India, 1950 — Article 226

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