COURT ARCHIVE

Gujarat High Court judgments

35,351 judgments · page 1,411 of 1,768

High Courts08 Nov 1995Allowed

The Competent Authority, Gujarat Housing Board Vs Dhamji Vijendra Mehta and Others

Gujarat High Court · AIR 1997 Guj 106 : (1997) 1 GLR 177

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Gujarat Housing Board Act, 1961 — Section 56, 56(2)Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 14, 15, 2, 4, 4(1)

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High Courts07 Nov 1995Allowed

Kamlesh Dinubhai Amin and Others Vs State of Gujarat and Others

Gujarat High Court · (1996) CriLJ 2843

Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149

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High Courts07 Nov 1995

Commissioner of Income Tax Vs Hindustan Marbles Ltd.

Gujarat High Court · (1996) 134 CTR 30 : (1996) 219 ITR 655

Income Tax Act, 1961 — Section 147

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High Courts07 Nov 1995

General Secretary, Gujarat Mineral Development Corporation Employees Union Vs P.G. Ramrakhiyani

Gujarat High Court · (1996) 3 GLR 112

Industrial Disputes Act, 1947 — Section 10, 7, 7A

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High Courts07 Nov 1995

Bhagwandas D. Tandel Vs S.N. Sinha, Director General of Police and Others

Gujarat High Court · (1996) 1 GLR 782

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1, 11, 11Constitution of India, 1950 — Article 226

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High Courts07 Nov 1995

Gujarat Mineral Development Corporation Employees Union Vs Ramrakhiyani P.G.

Gujarat High Court · (1995) 11 GUJ CK 0006

Contempt of Courts Act, 1971 — Section 10Industrial Disputes Act, 1947 — Section 7, 7

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High Courts07 Nov 1995Allowed

Gujarat Electricity Board and Another Vs Smt. Bilkisbanu Ahmed Kherani

Gujarat High Court · (1995) 11 GUJ CK 0005

Electricity Act, 1910 — Section 26(1) , 26(6)

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High Courts06 Nov 1995

Dineshkumar Mohanlal Gajjar Vs State of Gujarat and Others

Gujarat High Court · (1996) 3 GLR 130

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High Courts20 Oct 1995

Ranchhodbhai Galabhai Patel Vs Union of India

Gujarat High Court · (1996) 87 TAXMAN 83

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1), 269UD(1A), 269UL

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High Courts20 Oct 1995

Shriniketan Members Association and Another Vs Appropriate Authority and Others

Gujarat High Court · (1996) 131 CTR 206 : (1996) 219 ITR 359 : (1996) 84 TAXMAN 169

Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UD(1A), 269UE(2), 269UL

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High Courts20 Oct 1995

Ranchhodbhai Galabhai Patel and Another Vs Union of India

Gujarat High Court · (1996) 131 CTR 52 : (1996) 219 ITR 427

Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1), 269UD(1A), 269UL

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High Courts20 Oct 1995

Najmudin I. Bharmal and Others Vs Charotar Gramoddhar Sahakari Mandali Ltd. and Others

Gujarat High Court · (1997) 1 GLR 547

Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 56Saurashtra Gharkhed Tenancy Settlement and Agricultural Lands Ordinance Act, 1949 — Section 54(1)(c)

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High Courts19 Oct 1995