High Courts13 Dec 1995
Bai Damiyanti Jayantibhat Sharma and Others Vs United India Insurance Co. Ltd. and Others
Gujarat High Court · (1996) 2 GLR 418
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,409 of 1,768
High Courts12 Dec 1995
Vipra Cabharubhai Bhanji Vs Sanghavi Harilal Chhaganlal
Gujarat High Court · (1996) 2 GLR 338
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4, 4(1)Civil Procedure Code, 1908 (CPC) — Section 110Trusts Act, 1882 — Section 82, 82
High Courts08 Dec 1995
Suryakumar S. Thaker Vs District Development Officer
Gujarat High Court · (1996) 2 GLR 36
Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Rule 13, 5
High Courts08 Dec 1995
Chhotubhai H.L. Patel Vs State of Gujarat and Others
Gujarat High Court · AIR 1996 Guj 201
Constitution of India, 1950 — Article 226
High Courts08 Dec 1995
Veetrag Holding Co. Ltd. Vs Gujarat State Textile Corporation Ltd.
Gujarat High Court · (1996) 3 GLR 536
Contract Act, 1872 — Section 17(5)Transfer of Property Act, 1882 — Section 55(1)(a), 55(6), 55(6)
High Courts07 Dec 1995
Keshavlal Valjibhai Thakkar and Others Vs Government of Gujarat and Others
Gujarat High Court · (1996) 2 GLR 313
Constitution of India, 1950 — Article 243 2F, 243 N, 243N, 243QGujarat Municipalities Act, 1963 — Section 266BMunicipalities Act, 1963 — Section 266(B)
High Courts07 Dec 1995
Harshadrai Shantilal Shah and Another Vs State of Gujarat and Others
Gujarat High Court · (1996) 2 GLR 375
Multi-State Cooperative Societies Act, 2002 — Section 41, 41(1)Saurashtra University Act, 1965 — Section 16(1), 16(1)
High Courts06 Dec 1995Allowed
Vijaysing Dharamdas Thakar Vs State of Gujarat
Gujarat High Court · (1996) CriLJ 2932 : (1996) 3 GLR 529
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 302
High Courts05 Dec 1995
Savitaben Balkrishna Maniar Vs Ajanta Estate Agency and Others
Gujarat High Court · (1997) 1 GLR 122
Civil Procedure Code, 1908 (CPC) — Section 115, 115, 115(1), 115(1)
High Courts04 Dec 1995
Apekshaben V. Shah Vs Union of India and Others
Gujarat High Court · (1995) 1 GLR 764
Railways Act, 1989 — Section 2(14), 2(14)
High Courts04 Dec 1995
Amtrax Appliances Ltd. and Another Vs The Sarpanch, Karannagar Gram Panchayat and Others
Gujarat High Court · (1996) 2 GLR 368
Civil Procedure Code, 1908 (CPC) — Section 80Gujarat Panchayats (Amendment) Act, 1993 — Section 201(1), 270(2), 270(2)
High Courts04 Dec 1995
Harish Anand Vs Union of India and Others
Gujarat High Court · (1996) 1 GLR 197
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1)Customs Act, 1962 — Section 108
High Courts04 Dec 1995
Gandhi Prakashchandra Harikrishna Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (1996) 2 GLR 546 : (1997) 1 LLJ 99
Industrial Disputes Act, 1947 — Section 33(2), 9
High Courts01 Dec 1995
Fakirchand Amthalal Shah Vs Ahmedabad Municipal Corporation
Gujarat High Court · (1996) 1 GLR 603
Bombay Civil Services Rules, 1959 — Rule 44(a)
High Courts29 Nov 1995
Mohanlal Amarji Marwadi Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 200
Penal Code, 1860 (IPC) — Section 34, 342, 342, 376, 376
High Courts28 Nov 1995
Commissioner of Income Tax Vs Himatlal Kapurchand and Others
Gujarat High Court · (1996) 88 TAXMAN 420
Income Tax Act, 1961 — Section 4
High Courts27 Nov 1995
Meeta J. Mehta Vs Valsad-dang Gramin Bank and Another
Gujarat High Court · (1996) 2 GLR 517
Regional Rural Banks Act, 1976 — Section 30
High Courts27 Nov 1995
Commissioner of Income Tax Vs Chanchalben
Gujarat High Court · (1996) 135 CTR 315 : (1996) 220 ITR 24
Income Tax Act, 1961 — Section 80T
High Courts24 Nov 1995
Vaghela M.M. Vs National Textile Corporation (Gujarat) Ltd. and Another
Gujarat High Court · (1995) 11 GUJ CK 0010
Conduct, Discipline and Appeal Rules, 1974 — Rule 23
High Courts23 Nov 1995Dismissed
United India Insurance Co. Ltd. Vs Ramanbhai Kachrabhai Raval and Others
Gujarat High Court · (1996) ACJ 524 : (1996) 1 GLR 553