High Courts01 Feb 1996
Phiray Ram Vs The National Airport Authority and Another
Gujarat High Court · (1996) 3 GLR 118
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,406 of 1,768
High Courts31 Jan 1996
Hassam Noor Mohmed Vs State of Gujarat and Others
Gujarat High Court · (1996) 01 GUJ CK 0010
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts30 Jan 1996
Chhanabhai Punjabhai Prajapati Vs Kanuji Visaji and Another
Gujarat High Court · (1996) 3 GLR 693
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 394Penal Code, 1860 (IPC) — Section 324, 504
High Courts25 Jan 1996
Bhurabhai Giganbhai Vs State of Gujarat and Another
Gujarat High Court · (1997) 1 GLR 399
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts25 Jan 1996
Commissioner of Income Tax Vs Jawahar D. Dholakiya
Gujarat High Court · (1996) 134 CTR 324 : (1996) 220 ITR 393
Income Tax Act, 1961 — Section 147, 148, 256(1), 256(2)
High Courts24 Jan 1996
Ashokbhai Manibhai Patel Vs Jyoti Switch Gears Ltd.
Gujarat High Court · (1996) 2 GLR 779 : (1997) 1 LLJ 456
Constitution of India, 1950 — Article 226, 227
High Courts24 Jan 1996
Gujarat State Road Transport Corporation Vs P.D. Solanki
Gujarat High Court · (1996) 2 GLR 137
High Courts23 Jan 1996
Degremont India Limited Vs Municipal Corporation, Surat and Others
Gujarat High Court · (1996) 2 GLR 23
Bombay Provincial Municipal Corporations Act, 1949 — Section 67(3), 69, 73Constitution of India, 1950 — Article 14
High Courts22 Jan 1996Partly Allowed
United India Insurance Co. Ltd. Vs Girish Devprasad Trivedi and Others
Gujarat High Court · (1997) ACJ 314 : AIR 1997 Guj 37 : (1996) 3 GLR 69
Motor Vehicles Act, 1988 — Section 140
High Courts22 Jan 1996
Himanshu S. Rajyaguru and Others Vs State of Gujarat and Others
Gujarat High Court · (1996) 3 GLR 46
Constitution of India, 1950 — Article 226
High Courts22 Jan 1996
K.B. Mehta Vs State of Gujarat and Others
Gujarat High Court · (1996) 3 GLR 330
Bombay Prohibition Act, 1949 — Section 66(1), 85(1)(3)
High Courts22 Jan 1996
Union of India Vs Ambica Mill Ltd. and Another
Gujarat High Court · (1998) 91 CompCas 587 : (1997) 92 ELT 47
Central Excises and Salt Act, 1944 — Section 11BCompanies Act, 1956 — Section 530
High Courts22 Jan 1996
Naga Raja Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 750
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts22 Jan 1996Partly Allowed
United India Insurance Co. Ltd. Vs Balubhai Limjibhai Patel and Others
Gujarat High Court · (1997) ACJ 1201 : AIR 1997 Guj 78
Motor Vehicles Act, 1988 — Section 140, 140(1)
High Courts22 Jan 1996
Lalji Bhikha Gajera Vs Executive Engineer, Gujarat Electricity Board and Others
Gujarat High Court · (1996) 2 ACC 269 : (1997) ACJ 9 : (1996) 2 GLR 762 : (1997) 1 LLJ 80
Gujarat Workmens Compensation Rules, 1967 — Rule 46Workmens Compensation Act, 1923 — Section 3, 4
High Courts19 Jan 1996
Prabhakar J. Badheka and Another Vs J.K. Modi and Others
Gujarat High Court · (1997) 1 GLR 527
Gujarat Secondary Education Act, 1972 — Section 35
High Courts19 Jan 1996
State of Gujarat and Another Vs Pravinkumar Samjibhai Patel and Others
Gujarat High Court · (1996) 2 GLR 764
Criminal Procedure Code, 1973 (CrPC) — Section 10, 125, 2, 2(c), 2(c)(i)
High Courts19 Jan 1996Allowed
The State of Gujarat Vs Inayathusen Mahmadmiya
Gujarat High Court · (1996) CriLJ 3225
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 361, 363, 366A, 375, 376
High Courts19 Jan 1996
Agricultural Produce Market Committee Vs Rajkot Municipal Corporation
Gujarat High Court · (1996) 3 GLR 338
Bombay Provincial Municipal Corporations Act, 1949 — Section 132, 132(1)(c), 132(l)(c), 133, 2(10)Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 99
High Courts19 Jan 1996
Pratapsinh Bhimsing Parmar Vs State of Gujarat
Gujarat High Court · (1996) 3 GLR 514
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(4)(b), 320(5)Penal Code, 1860 (IPC) — Section 302, 323, 325