High Courts22 Feb 1996
Gujarat State Road Transport Corporation Vs Vitthalbhai R. Solanki
Gujarat High Court · (1996) 02 GUJ CK 0012
Industrial Disputes Act, 1947 — Section 11
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,405 of 1,768
High Courts20 Feb 1996
Arvind Shivlal Soni Vs State of Gujarat and Another
Gujarat High Court · (1997) 1 GLR 92
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 24, 29, 42(1)Penal Code, 1860 (IPC) — Section 120A, 120B
High Courts20 Feb 1996
Kaushik T. Patel Vs Gujarat Water Resources Development Corporation Ltd. and Another
Gujarat High Court · (1997) 1 GLR 153
Constitution of India, 1950 — Article 226
High Courts19 Feb 1996
Jivrambhai Kanjibhai Chaudhary Vs State of Gujarat and Others
Gujarat High Court · (1996) 3 GLR 326
High Courts19 Feb 1996
Durgaprasad P. Dash Vs State Bank of Saurashtra and Another
Gujarat High Court · (1997) 1 GLR 462
Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 197(1), 401Evidence Act, 1872 — Section 114(e)
High Courts17 Feb 1996
Jayantilal Purshottamdas Panchal Vs Commissioner of Motor Transport, Gujarat State
Gujarat High Court · (1996) 02 GUJ CK 0003
Constitution of India, 1950 — Article 226
High Courts16 Feb 1996
State of Gujarat Vs Ravjibhai Jethabhai Padhiyar and Others
Gujarat High Court · (1996) 3 GLR 483
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34
High Courts16 Feb 1996
Commissioner of Income Tax Vs Balubhai Nanubhai (Huf)
Gujarat High Court · (1996) 133 CTR 298 : (1996) 220 ITR 334
Hindu Succession Act, 1956 — Section 6Income Tax Act, 1961 — Section 171, 4, 45
High Courts16 Feb 1996
Urmilaben Mangalsinh Jadeja and Another Vs State of Gujarat and Another
Gujarat High Court · (1996) 3 GLR 328
Gujarat Panchayats (Amendment) Act, 1993 — Section 69, 69
High Courts13 Feb 1996
Shri Ambica Vijay Mills and Another Vs Gujarat State Financial Corporation and Others
Gujarat High Court · (1996) 3 GLR 695
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)Limitation Act, 1963 — Section 27, 3State Financial Corporations Act, 1951 — Section 29
High Courts12 Feb 1996
Intezar Ahmed Sultan Ahmed Shaikh Vs State of Gujarat Another
Gujarat High Court · (1996) 2 GLR 554
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 3(ii), 41, 42, 43
High Courts07 Feb 1996
Devilal Goljibhai Shah Vs K.C. Sagar and Others
Gujarat High Court · (1996) 3 GLR 323
Constitution of India, 1950 — Article 227
High Courts07 Feb 1996
State of Gujarat Vs Bachubhai Dadubhai
Gujarat High Court · (1996) 2 GLR 777
Constitution of India, 1950 — Article 227
High Courts06 Feb 1996
Varshaben Bharatbhai Shah Vs Appropriate Authority and Others
Gujarat High Court · (1996) 132 CTR 147 : (1996) 221 ITR 819
Income Tax Act, 1961 — Section 26, 269UA, 269UC, 269UD, 269UD(1)
High Courts06 Feb 1996
Smt. Varshaben Bharatbhai Shah Vs Appropriate Authority
Gujarat High Court · (1996) 86 TAXMAN 195
Income Tax Act, 1961 — Section 26, 269UA, 269UC, 269UC(b), 269UD
High Courts06 Feb 1996
Gauttamkumar Parshottamdas Libachia Vs Gujarat State Road Transport Corporation
Gujarat High Court · (1996) 3 GLR 370
High Courts05 Feb 1996
Jayaben Suryakant Modi Vs Welfare Commissioner and Others
Gujarat High Court · (1996) 3 GLR 60 : (1997) 1 LLJ 139
Payment of Gratuity Act, 1972 — Section 1(3), 14, 2, 4
High Courts02 Feb 1996Dismissed
Kirti Chandulal Shah Vs Ramesh B. Awasthi and Another
Gujarat High Court · (1996) 74 FLR 2012 : (1996) 2 LLJ 1090
High Courts01 Feb 1996
R.S. Gupta Vs The General Manager, Gujarat Refinery and Others
Gujarat High Court · (1997) 3 GLR 2238
Constitution of India, 1950 — Article 136, 226
High Courts01 Feb 1996
Natvarlal Maganlal Soni Vs The Administrative Officer and Others
Gujarat High Court · (1996) 3 GLR 90