High Courts28 Jan 1997
Jagdishbhai Chandulal Parikh Vs Ambalal Sankalchand Mehta and Others
Gujarat High Court · (1997) 2 GLR 1714
Co-operative Societies Act, 1961 — Section 81, 86
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,386 of 1,769
High Courts28 Jan 1997
Chhaganbhai B. Patel Vs Sitaben J. Bhanabhai Rathod and Another
Gujarat High Court · (1998) 1 GLR 59
Bombay Land Revenue Code, 1879 — Section 73AA, 73AAConstitution of India, 1950 — Article 226
High Courts27 Jan 1997Dismissed
State of Gujarat Vs Setwara K. Mavji and Another
Gujarat High Court · (1997) CriLJ 3471
Penal Code, 1860 (IPC) — Section 114, 302, 34
High Courts24 Jan 1997
Sangam Plastic Centre Vs P.K. Tiwari, Commissioner of Income Tax
Gujarat High Court · (1997) 139 CTR 551 : (1997) 226 ITR 260
Income Tax Act, 1961 — Section 139(2), 139(8), 148, 271(1), 273A
High Courts24 Jan 1997Dismissed
Karodiben and Others Vs Rajubhai Mahendrasingh and Others
Gujarat High Court · (1998) 1 DMC 580 : (1997) 3 GLR 480
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Jan 1997Allowed
Shobhanaben H. Patel Vs Harshadbhai Ratilal Patel and Another
Gujarat High Court · (1998) 1 CivCC 456 : (1998) 1 DMC 106 : (1997) 3 GLR 505 : (1998) 1 RCR(Criminal) 221
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts21 Jan 1997
Jyoti Electric Motors Ltd. Vs Workmen Through Kheda Jilla Factory Kamdar Union and Another
Gujarat High Court · (1997) 2 GLR 1614
Industrial Disputes Act, 1947 — Section 24(3)
High Courts20 Jan 1997
Apollo Tyres Limited Vs Sales Tax Officer (3)
Gujarat High Court · (1997) 01 GUJ CK 0040
Bombay Sales Tax Rules, 1959 — Rule 41, 41ACentral Sales Tax Act, 1956 — Section 8(5)Constitution of India, 1950 — Article 14, 19(1), 252(1), 265, 286
High Courts18 Jan 1997
Kusumben E. Borasada Vs Govt. of Gujarat and Others
Gujarat High Court · (1997) 3 GLR 2159
Constitution of India, 1950 — Article 14, 16, 21, 226, 39Gujarat Secondary Education Act, 1972 — Section 2(p)
High Courts18 Jan 1997
State of Gujarat Vs Bhanudanji Mehsandanji Gadhvi
Gujarat High Court · (1997) 1 ACC 453
High Courts18 Jan 1997
D.C.W. Limited Vs Commissioner (Appeals)
Gujarat High Court · (1998) 97 ELT 424 : (1997) 2 GLR 913
Central Excises and Salt Act, 1944 — Section 35F
High Courts18 Jan 1997
Manvar Shankerbhai Mansang Vs Pandya Shankerlal Amiram and Others
Gujarat High Court · (1997) 3 GLR 2478
Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 1997
State of Gujarat Vs Imtiyaj Haji Abdul Sattar
Gujarat High Court · (1998) 1 GLR 214
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts17 Jan 1997
Rajan Johnsonbhai Christy Vs State of Gujarat
Gujarat High Court · (1997) 2 GLR 1077
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 120B, 25, 302, 34
High Courts16 Jan 1997
Ratansinh Sodansinh Sisidia Vs Union of India
Gujarat High Court · (1997) 3 GLR 2215
Constitution of India, 1950 — Article 311(2)
High Courts16 Jan 1997
GUJARAT STATE FERTILIZERS and CHEMICALS LTD. Vs DY. COMMISSIONER OF Income Tax.
Gujarat High Court · (1997) 139 CTR 548
Income Tax Act, 1961 — Section 143(3), 220, 220(6), 281(1)
High Courts16 Jan 1997
Dharmendrasing Dolubha Zala and Others Vs State Bank of Saurashtra and Others
Gujarat High Court · (1998) 91 CompCas 290 : (1997) 2 GLR 919
Criminal Procedure Code, 1973 (CrPC) — Section 102
High Courts16 Jan 1997
Gujarat State Fertilizers and Chemicals Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (1997) 226 ITR 270
Income Tax Act, 1961 — Section 143(3), 220(6), 281(1)
High Courts16 Jan 1997
Sagrambhai Nagibhai Bharwad and Others Vs State of Gujarat and Another
Gujarat High Court · (1998) 1 GLR 205 : (1998) 3 RCR(Criminal) 237
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 140, 147, 148, 149, 302
High Courts16 Jan 1997Dismissed
State of Gujarat Vs Ganeshbhai Chamnaji Raval and Another
Gujarat High Court · (1997) CriLJ 3073 : (1997) 2 GLR 479
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 20, 7Prevention of Food Adulteration Rules, 1955 — Rule 9A