High Courts28 Feb 1997Allowed
Videocon International Ltd. Vs Union of India (UOI)
Gujarat High Court · (1997) 02 GUJ CK 0033
Central Excises and Salt Act, 1944 — Section 35FImports and Exports (Control) Act, 1947 — Section 4M(1)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,384 of 1,769
High Courts28 Feb 1997
Nizar Sadaruddin Khoja Vs Vaibhav Construction and Others
Gujarat High Court · (1998) 1 CivCC 603 : (1997) 2 GLR 1521
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 11
High Courts28 Feb 1997
Bijal Revashanker Joshi Vs State of Gujarat
Gujarat High Court · (1997) 2 GLR 1147
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8), 268Official Secrets Act, 1923 — Section 3, 5, 6
High Courts27 Feb 1997
Mangal Park Co-Op. Housing Society Vs State of Gujarat and Others
Gujarat High Court · (1997) 2 GLR 1499
Bombay Provincial Municipal Corporations Act, 1949 — Section 78Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 21, 226
High Courts27 Feb 1997
Commissioner of Wealth Tax Vs Joginder Singh Lal Singh
Gujarat High Court · (1997) 02 GUJ CK 0020
High Courts27 Feb 1997
Commissioner of Income Tax Vs Navjivan Mills Ltd.
Gujarat High Court · (1997) 140 CTR 203 : (1997) 227 ITR 322
Income Tax Act, 1961 — Section 145, 256, 37(1)
High Courts27 Feb 1997
Karimaben K. Bagad Vs State of Gujarat
Gujarat High Court · (1997) 2 GLR 1595
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 1(3), 11, 11(i), 12Constitution of India, 1950 — Article 139(A)(1), 139A(1), 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 11
High Courts27 Feb 1997
Central Bank of India Vs Ambalal Sarabhai Enterprises Ltd.
Gujarat High Court · (1999) 3 CompLJ 98
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts26 Feb 1997
Commissioner of Income Tax Vs Anand Sarabhai Commissioner of Income Tax Vs Executors and Trustees of Dr. Vikram Sarabhai
Gujarat High Court · (1998) 231 ITR 529
Income Tax Act, 1961 — Section 160, 160(2), 161, 164, 165
High Courts26 Feb 1997
COMMISSIONER OF INCOME TAX Vs DR. ANAND SARABHAI. (ALSO Commissioner of Income Tax v. EXECUTORS and TRUSTEES OF DR. VIKRAM SARABHAI).
Gujarat High Court · (1998) 147 CTR 391
Income Tax Act, 1961 — Section 160, 160, 160(2), 161, 161
High Courts26 Feb 1997
COMMISSIONER OF Income Tax Vs 1. DR. ANAND SARABHAI (ITR NO. 216 OF 1977). 2. EXECUTORS AND TRUSTEES OF DR. VIKRAM SARABHAI (ITR NO. 268 OF 1977).
Gujarat High Court · (1998) 231 ITR 529
Income Tax Act, 1961 — Section 160, 160, 160(2), 161, 161
High Courts22 Feb 1997
Mitesh Manubhai Sheth Vs Secretary, Government of India and Others
Gujarat High Court · AIR 1998 Guj 60 : (1998) 91 CompCas 910 : (1997) 2 GLR 1134
Constitution of India, 1950 — Article 21Securities and Exchange Board of India (Stock Brokers and Sub-brokers) Regulations, 1992 — Regulation 28, 28(5)Securities Contracts (Regulation) Act, 1956 — Section 15
High Courts21 Feb 1997
Gujarat Veterinary Livestock Inspector''s Association and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1998 Guj 58 : (1997) 3 GLR 747
Gujarat Veterinary Practitioners Act, 1973 — Section 13, 14, 35
High Courts21 Feb 1997
Karimabibi and Others Vs Ankleshwar Municipality and Others
Gujarat High Court · AIR 1998 Guj 42 : (1997) 2 GLR 1174
Registration of Births and Deaths Act, 1969 — Section 13
High Courts21 Feb 1997
Dharmishtaben Narendrasinh Rana Vs State of Gujarat and Others
Gujarat High Court · (1998) ACJ 97 : (1997) 2 GLR 1045
Constitution of India, 1950 — Article 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173, 357Motor Vehicles Act, 1988 — Section 141
High Courts20 Feb 1997
Jagdish Nathalal Barai Vs Union of India (UOI) and Another
Gujarat High Court · (1999) 1 GLR 508
Telegraph Act, 1885 — Section 7B
High Courts20 Feb 1997
C.U. Shah Arogya Bharti (Public Trust) and Another Vs Saurashtra Mazdoor Sangh
Gujarat High Court · (1998) 1 GLR 374
Industrial Disputes Act, 1947 — Section 17(2), 2
High Courts20 Feb 1997
Godiji Parshwanathji Jain Vs Commissioner of Income Tax
Gujarat High Court · (1997) 140 CTR 68 : (1997) 226 ITR 798
Income Tax Act, 1961 — Section 11, 12, 139(4A), 139(4A)(1), 271(1)
High Courts19 Feb 1997
Alka Synthetics Ltd. Vs Securities and Exchange Board of India and Others D.M. Investments Vs Securities and Exchange Board of India
Gujarat High Court · (1995) 95 CompCas 663
Constitution of India, 1950 — Article 265, 300ASecurities and Exchange Board of India (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Markets) Regulations, 1995 — Regulation 11, 12Securities and Exchange Board of India Act, 1992 — Section 11, 11(2), 11B, 32
High Courts17 Feb 1997
Commissioner of Income Tax Vs Paushak Limited
Gujarat High Court · (1997) 140 CTR 241 : (1997) 227 ITR 216
Income Tax Act, 1961 — Section 263, 35(1), 80HH