High Courts08 Sept 1997
Arvindbhai Nanjibhai Nagrecha and Another Vs Virpur Gram Panchayat and Another
Gujarat High Court · (1998) 1 GLR 342
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,376 of 1,769
High Courts08 Sept 1997
Dyandev Mahadu Sonar and Others Vs State of Gujarat and Others
Gujarat High Court · (1998) 2 GLR 1213
High Courts05 Sept 1997
Nagjibhai Ramjibhai Kakadia Vs M.D. Mankad and Others
Gujarat High Court · (1998) 3 GLR 2342
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 79, 84, 84(c)Representation of the People Act, 1951 — Section 80A, 81, 82, 82(a), 86(4)
High Courts03 Sept 1997
Natvarlal A. Jani Vs N.N. Jain, Chairman and Managing Director, Prestige Foods Ltd.
Gujarat High Court · (1999) 98 CompCas 720 : (1998) CriLJ 2159 : (1999) 2 GLR 1374
Companies Act, 1956 — Section 10E, 10E(4), 113, 113(2), 113(3)
High Courts03 Sept 1997
Rukhiben Parmar Vs Kiritkumar Kantilal Patel
Gujarat High Court · (1997) 3 GLR 2383
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 151
High Courts02 Sept 1997
Koli Ramsing Gandabhai Vs State of Gujarat
Gujarat High Court · (1998) 1 GLR 116
Constitution of India, 1950 — Article 313Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 27
High Courts02 Sept 1997
Ambalal Sarabhai Enterprises Vs Chemical Labour Union and Others
Gujarat High Court · (1999) 1 LLJ 664
Industrial Disputes Act, 1947 — Section 10(2), 15, 2, 25, 25G
High Courts01 Sept 1997
Bank of India Vs Baroda Cables (Pvt.) Ltd. and Others
Gujarat High Court · (1999) 1 GLR 381
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 20, 31
High Courts01 Sept 1997
Regional Director E.S.I. Corporation Vs Ramjivan Shriram
Gujarat High Court · (1998) ACJ 905 : (1998) 79 FLR 928 : (1998) 1 GLR 712
Employees State Insurance Act, 1948 — Section 2(8)
High Courts01 Sept 1997
Bank of India Vs Baroda Cables Pvt. Ltd. and Others
Gujarat High Court · (1999) 95 CompCas 356
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20, 31
High Courts01 Sept 1997
J.M.S. Labs. Vs Yusufali Eesmail Hadvaid
Gujarat High Court · (1998) 2 GLR 1776
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 3A
High Courts29 Aug 1997
John Mithalal Desai Vs Dineshbhai K. Vora
Gujarat High Court · (1998) 2 CivCC 339 : (1997) 3 GLR 279
Transfer of Property Act, 1882 — Section 105
High Courts27 Aug 1997
Pravin Chandra Murarji Savla Vs Meghji Murji Shah and Another
Gujarat High Court · (1998) 1 GLR 778
Arbitration Act, 1940 — Section 14, 17, 2Evidence Act, 1872 — Section 20, 31
High Courts26 Aug 1997
Sardar Sarovar Narmada Nigam Ltd. Vs Mahadev Dhanjibhai Khokhar
Gujarat High Court · (1998) 2 GLR 1302
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25H
High Courts21 Aug 1997Dismissed
Parekh Salonee Kishorbhai Vs Gujarat Secondary Education Board
Gujarat High Court · AIR 1998 Guj 55 : (1998) 1 GLR 311
Constitution of India, 1950 — Article 226
High Courts21 Aug 1997
Keshubhai Merubhai Maadam Vs The Returning Officer
Gujarat High Court · (1998) 2 GLR 548
Representation of the People Act, 1951 — Section 33, 34
High Courts19 Aug 1997
Mohanbhai Dahyabhai and Others Vs Dirasbhai Hasubhai Malek and Others
Gujarat High Court · (1997) 3 GLR 2408
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 17 Rule 3(a), Order 9 Rule 13, Order 9 Rule 4, 115
High Courts15 Aug 1997
Amrutbhai Dhanjibhai Rathod and Others Vs State of Gujarat and Others
Gujarat High Court · (1998) 2 GLR 1284
Bombay Police Act, 1951 — Section 5Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts15 Aug 1997
Hindustan Brown Boveri Ltd. Vs Ashok Chavla, Collector of Baroda and Others
Gujarat High Court · (1998) 1 GLR 336
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts15 Aug 1997Dismissed
Dudabhai M. Rabari Vs District Magistrate Banaskantha and Another
Gujarat High Court · (1997) 08 GUJ CK 0018
Penal Code, 1860 (IPC) — Section 397