High Courts07 Oct 1997
Ramanbhai Shanabhai Patel Vs Nadiad Taluka Panchayat
Gujarat High Court · (1998) 3 GLR 2409
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,375 of 1,769
High Courts06 Oct 1997
Bhikhabhai Udesinh Darbar Vs State of Gujarat
Gujarat High Court · (1998) 1 GLR 315 : (1998) 2 RCR(Criminal) 748
Criminal Procedure Code, 1973 (CrPC) — Section 357, 437(3), 438, 439, 445Penal Code, 1860 (IPC) — Section 363, 366
High Courts03 Oct 1997Dismissed
Ambalal Jenaji Chauhan Vs Inspecting Officer (Court Fees) and Another
Gujarat High Court · (1997) 10 GUJ CK 0028
Constitution of India, 1950 — Article 14, 16, 309
High Courts03 Oct 1997
Mozambique Indian Repatriates Association and Others Vs The State of Gujarat
Gujarat High Court · (1997) 10 GUJ CK 0025
Bombay Land Revenue Code, 1879 — Rule 43, 133, 65Constitution of India, 1950 — Article 226Gujarat Land Revenue Rules, 1972 — Rule 42, 43, 43(2), 44
High Courts01 Oct 1997
Gangaben and Others Vs Collector and Others
Gujarat High Court · (1999) 1 GLR 488
Bombay Land Revenue Code, 1879 — Section 211, 211
High Courts01 Oct 1997Dismissed
Mukesh Natvarlal Modi Vs H.S. Barot and Another
Gujarat High Court · (1998) CriLJ 2144 : (1998) 1 GLR 639
Criminal Procedure Code, 1973 (CrPC) — Section 161, 212Customs Act, 1962 — Section 108Evidence Act, 1872 — Section 25, 26
High Courts30 Sept 1997Allowed
Mahendrakumar Kalyanjibhai Vs Haresh Bipinchandra Pathak and Another
Gujarat High Court · (1998) 2 ACC 27 : (1999) ACJ 102 : (1998) 2 GLR 279
Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144
High Courts23 Sept 1997
Arvindkumar M. Choksi Vs Sardar Vallabhbhai Sahakari Bank Ltd. and Others
Gujarat High Court · (1998) 1 GLR 154
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 103, 150(d), 155
High Courts22 Sept 1997
Arjanbhai Ukabhai and Co. Vs State of Gujarat and Another
Gujarat High Court · (1997) 09 GUJ CK 0026
Limitation Act, 1963 — Section 13, 17, 8(1)
High Courts22 Sept 1997
Gadhavi Ganeshbhai Bhurdanji Vs Doshi Ramaniklal Chimanlal and Others
Gujarat High Court · (1998) 1 GLR 583
Gujarat Panchayat Election Rules, 1994 — Rule 15(7), 15(7)Gujarat Panchayats (Amendment) Act, 1993 — Section 28(2), 30
High Courts19 Sept 1997
Maheshkumar S. Bhoi Vs State of Gujarat
Gujarat High Court · (1997) 09 GUJ CK 0017
High Courts19 Sept 1997
Kantibhai Nanubhai Patel and Another Vs Urban Land Tribunal and Others
Gujarat High Court · (1997) 3 GLR 2415
Evidence Act, 1872 — Section 76Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 20, 21
High Courts15 Sept 1997
American Express Bank Ltd. Vs Core Health Care Ltd.
Gujarat High Court · (1999) 96 CompCas 841
Companies Act, 1956 — Section 433, 434, 443
High Courts12 Sept 1997
Gondalia Dhirajlal Banabhai and Others Vs State of Gujarat and Others
Gujarat High Court · (1998) 2 GLR 1262
Constitution of India, 1950 — Article 14, 16, 226
High Courts12 Sept 1997
Hasumati P. Gohel Vs Bavsar Tribhovandas Ratilal
Gujarat High Court · (1998) 1 GLR 458
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 28(1), 5(1 l)(c), 5(11)(c)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Sept 1997Dismissed
Kanaiyalal U. Joshi Vs State of Gujarat
Gujarat High Court · (1997) 09 GUJ CK 0018
Constitution of India, 1950 — Article 226
High Courts11 Sept 1997
Kirankumar R. Baxi Vs United Commercial Bank and Others
Gujarat High Court · (1998) 1 GLR 256
Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1947 — Section 5
High Courts10 Sept 1997
Manibhai Nathji Pandya Vs Government of India and Another
Gujarat High Court · (1998) 1 GLR 715
Constitution of India, 1950 — Article 226
High Courts09 Sept 1997
Society Commercial Coreales and Financial Vs State Trading Corporation of India
Gujarat High Court · AIR 1998 Guj 94 : (1998) 1 GLR 744
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 85Civil Procedure Code, 1908 (CPC) — Section 44
High Courts08 Sept 1997
Shaileshbhai L. Mehta Vs Ghanshyam Education Trust and Others
Gujarat High Court · (1998) 1 GLR 532
Gujarat Secondary Education Act, 1972 — Section 36, 36(1)(b), 36(2), 37, 38