High Courts16 Mar 2000Allowed
Rushabhkumar Keshavlal Jain Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 92
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,287 of 1,769
High Courts15 Mar 2000Allowed
Malubhai Bhikhubhai Chavda Vs Commissioner of Police
Gujarat High Court · (2001) 2 GLR 1045
High Courts15 Mar 2000Dismissed
Larsen and Toubro Limited Vs Gujarat State Petroleum Corporation Limited
Gujarat High Court · (2000) 2 GLR 862
High Courts15 Mar 2000Dismissed
Larsen and Toubro Limited and Another Vs Gujarat State Petroleum Corporation Limited and Others
Gujarat High Court · (2001) 2 GLR 934
Constitution of India, 1950 — Article 14, 226
High Courts15 Mar 2000Allowed
Malubhai Bhikhubhai Chavda Vs Commissioner of Police, Rajkot and Others
Gujarat High Court · (2001) 2 GLR 1045
Constitution of India, 1950 — Article 22(4), 226
High Courts15 Mar 2000
Visnagar Jooth Vividh Karyakari Sahakari Mandli Vs A.A. Patel, Dy. Secretary, (Co-op. Appeal) and Others
Gujarat High Court · (2000) 3 GLR 2236
Gujarat Agricultural Produce Markets Act, 1963 — Section 47, 48
High Courts15 Mar 2000Allowed
Labhubhai Gagjibhai Vagri Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 291
Constitution of India, 1950 — Article 22(4), 226
High Courts15 Mar 2000
Allana Pharmachem Ltd. Vs Industries Commissioner
Gujarat High Court · (2000) 03 GUJ CK 0013
Bombay Sales Tax Act, 1959 — Section 36(3)
High Courts15 Mar 2000
Dalpatbhai Bavabhai Prajapati Vs State of Gujarat
Gujarat High Court · (2000) 03 GUJ CK 0005
High Courts14 Mar 2000Dismissed
Naresh Vrijlal Kantia Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2001) 1 GLR 744
High Courts14 Mar 2000Dismissed
Alembic Glass Industries Ltd. Vs Alembics Glass Karmchari Union
Gujarat High Court · (2000) 03 GUJ CK 0115
High Courts14 Mar 2000Allowed
Cghyandeep Co.op. Housing Society Vs Deputy Collector
Gujarat High Court · (2000) 03 GUJ CK 0094
High Courts14 Mar 2000Dismissed
Naresh Vrijlal Kantia Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (2001) 1 GLR 744
High Courts14 Mar 2000Allowed
Regional Director, Employees'' State Insurance Corporation Vs Narsabai
Gujarat High Court · (2001) ACJ 1989 : (2002) 92 FLR 428 : (2001) 1 GLR 284
Employees State Insurance Act, 1948 — Section 2(8), 51A, 51C, 77
High Courts14 Mar 2000Allowed
Prathmesh Farms Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 359 : (2000) 3 GLR 392
High Courts14 Mar 2000Allowed
Regional Director Vs Narsabai
Gujarat High Court · (2001) 1 LLJ 488
Employees State Insurance Act, 1948 — Section 2(8), 51
High Courts14 Mar 2000
Gujarat State Road Transport Corporation Vs Abdulkarim I. Shaikh
Gujarat High Court · (2000) 4 GLR 354
Industrial Disputes Act, 1947 — Section 11A
High Courts14 Mar 2000Dismissed
Parvatiben H. Rana Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 190
High Courts13 Mar 2000
G.S.R.T.C. Vs Manji Meghaji Vaghari, Thro'' Meghji Arjan Vaghari
Gujarat High Court · (2000) 03 GUJ CK 0105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts13 Mar 2000
Bank of Tokyo-mitsubishi Ltd. Vs Essar Steel Ltd.
Gujarat High Court · (2001) 104 CompCas 361
Companies Act, 1956 — Section 293, 293(1), 441(2), 448, 457