COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 1,286 of 1,769

High Courts23 Mar 2000

Madhupuri Corporation Vs Prabhat Jha, Deputy Director of Income Tax (Investigation)

Gujarat High Court · (2001) 171 CTR 593 : (2001) 63 GLH 21 : (2001) 21 GLH 63 : (2002) 256 ITR 498 : (2002) 125 TAXMAN 309

General Clauses Act, 1897 — Section 2Income Tax Act, 1961 — Section 131(1A), 132(9A), 158BC

High Courts23 Mar 2000

Star Pistons Pvt. Ltd. and Another Vs Union of India and Others

Gujarat High Court · (2000) 70 ECC 387 : (2000) 3 GLR 2184

Central Excise Rules, 1944 — Rule 173, 2Central Excises and Salt Act, 1944 — Section 11A, 2, 35

High Courts23 Mar 2000Allowed

Koli Veliyabhai Khalpabhai Vs Koli Ditiyabhai Jaliabhai and Another

Gujarat High Court · (2000) 03 GUJ CK 0031

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9

High Courts23 Mar 2000Dismissed

Gurukrupa Transport Corporation Vs Food Corporation of India

Gujarat High Court · (2001) 21 GLH 229 : (2000) 4 GLR 338

High Courts23 Mar 2000

Ramjibhai Mavjibhai Malam Vs State of Gujarat

Gujarat High Court · (2000) 03 GUJ CK 0022

High Courts23 Mar 2000Allowed

Amarsinhbhai Kantibhai Patel Vs State of Gujarat and Another

Gujarat High Court · (2000) CriLJ 3598 : (2001) 1 GLR 179 : (2000) 4 RCR(Criminal) 293

Arms Act, 1959 — Section 3

High Courts23 Mar 2000Dismissed

Dhanlaxmiben Jitendraprasad Vs Employees State Insurance Corporation

Gujarat High Court · (2000) 4 GLR 260

High Courts22 Mar 2000Allowed

Gujarat State Road Transport Corporation Vs State Transport Employees Union

Gujarat High Court · (2000) 03 GUJ CK 0107

Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 11A, 15, 2, 7, 7AIndustrial Disputes Act, 1947 — Section 11A

High Courts22 Mar 2000

Manubhai Somnath Joshi Vs Gujarat State Road Transport Corporation and Another

Gujarat High Court · (2001) 1 GLR 184

High Courts22 Mar 2000

Manubhai Somnath Joshi Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2001) 1 GLR 184

High Courts21 Mar 2000

Vimal Construcation Co. Vs State of Gujarat

Gujarat High Court · (2000) 03 GUJ CK 0118

High Courts21 Mar 2000Dismissed

Kalaji Hathiji Thakore Vs State of Gujarat and Another

Gujarat High Court · AIR 2000 Guj 289 : (2001) 1 GLR 734

Gujarat Panchayats (Amendment) Act, 1993 — Section 2(4), 57, 57(1), 57(3)

High Courts21 Mar 2000

R.P. Sinha Vs Commissioner

Gujarat High Court · (2000) 03 GUJ CK 0058

Bombay Provincial Municipal Corporations Act, 1949 — Section 2, 4, 4(1), 45, 45(1)City of Nagpur Corporation Act, 1948 — Section 59(3), 67, 67(3)Constitution of India, 1950 — Article 235

High Courts17 Mar 2000Dismissed

Kokilaben Khodidas Patel Vs Natvarlal N. Patel

Gujarat High Court · (2000) 03 GUJ CK 0048

High Courts16 Mar 2000Allowed

Gujarat Electricity Board Vs Chandrakanta Dyeing and Printing Mills

Gujarat High Court · (2000) 4 GLR 387

Electricity Act, 1910 — Section 34

High Courts16 Mar 2000Dismissed

Income Tax Officer Vs Gujarat Power Corp. Ltd.

Gujarat High Court · (2002) 254 ITR 217

Income Tax Act, 1961 — Section 143(1)

High Courts16 Mar 2000Partly Allowed

Merubhai Mandanbhai Odedara and Another Vs Raniben Merubhai Odedara

Gujarat High Court · AIR 2000 Guj 277 : (2001) 1 DMC 164 : (2000) 3 GLR 2456 : (2001) 1 RCR(Criminal) 196

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18

High Courts16 Mar 2000Dismissed

Kiritbhai Hiralal Patel and Others Vs Arvind Intex Ltd.

Gujarat High Court · (2001) 107 CompCas 232

Companies Act, 1956 — Section 10F, 391

High Courts16 Mar 2000Allowed

Ranubhai Bhikhabhai Bharwad (Vekaria) Vs State of Gujarat

Gujarat High Court · (2000) 3 GLR 816

High Courts16 Mar 2000

ITO Vs GUJARAT POWER CORP. LTD.

Gujarat High Court · (2002) 172 CTR 292 : (2002) 122 TAXMAN 367

Income Tax Act, 1961 — Section 119, 143(1)(a)