High Courts10 Apr 2000
Yogesh V. Brahmbhatt Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3022
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,283 of 1,769
High Courts10 Apr 2000Allowed
Laxmanwala Muluwala Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0018
High Courts10 Apr 2000
Batliboi and Co. Ltd. Vs Sales Tax Officer (I), Class-1, Division 1, Surat and Others
Gujarat High Court · (2000) 04 GUJ CK 0017
Gujarat Sales Tax Act, 1969 — Section 41, 41(3), 41B, 42, 47(4A)
High Courts07 Apr 2000Dismissed
Star Laminates Pvt. Ltd. Vs State Of Gujarat
Gujarat High Court · (2000) 4 GLR 358
High Courts07 Apr 2000Allowed
Jayendrasingh Anirudhsingh Jadeja Vs Gujarat State Machine Tools Corporation Ltd.
Gujarat High Court · (2000) 04 GUJ CK 0103
High Courts07 Apr 2000Dismissed
Badrunnisha Mohmmad Sikadar Vs Keshiben Jethalal Parmar
Gujarat High Court · (2000) 04 GUJ CK 0072
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 76Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(1), 151Constitution of India, 1950 — Article 133
High Courts07 Apr 2000Dismissed
S.M. Datta Vs State of Gujarat and Another
Gujarat High Court · (2001) 89 FLR 462 : (2001) 2 LLJ 235
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 51, 54, 62, 63, 92
High Courts07 Apr 2000Dismissed
Dinubhai Motiram Vyas and Others Vs District Collector and Others
Gujarat High Court · AIR 2000 Guj 229 : (2000) 3 GLR 2256
Bombay Cinemas (Regulation) Rules, 1954 — Rule 126Cinematograph Act, 1918 — Section 9(3)Constitution of India, 1950 — Article 14, 19(1)
High Courts07 Apr 2000Dismissed
Mathaurdas Karamshi Nirmal Vs Jethalal Bhavanbhai
Gujarat High Court · (2000) 04 GUJ CK 0046
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts07 Apr 2000
Valuben Jerambhai Mehta Vs Dist. Health Officer
Gujarat High Court · (2000) 04 GUJ CK 0031
High Courts07 Apr 2000
Dr. Urmila J. Sangani Vs Pragjibhai Mohanlal Luvana and Others
Gujarat High Court · (2000) ACJ 1125 : AIR 2000 Guj 211 : (2000) 2 GLR 1281 : (2000) 3 RCR(Civil) 467
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 166, 168
High Courts06 Apr 2000Dismissed
Thaker Sanjaykumar Pranlal Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0095
High Courts06 Apr 2000Dismissed
Commisioner of Income Tax Vs Lavjibhai Mandanbhai Patel
Gujarat High Court · (2000) 04 GUJ CK 0094
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Apr 2000Dismissed
Arvind Manekalal Tailor Vs State of Gujarat
Gujarat High Court · (2001) 1 CivCC 99 : (2000) 3 GLR 326 : (2000) 4 RCR(Criminal) 742
Criminal Procedure Code, 1973 (CrPC) — Section 202, 255Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 148
High Courts06 Apr 2000Dismissed
Bhagwandas Trilokchand Vs Bhungodomal Zamatmal, through his heirs
Gujarat High Court · (2001) GLR 216
High Courts06 Apr 2000
Divisional Controller Vs Amarsinh K. Damor
Gujarat High Court · (2000) 4 GLR 495
Industrial Disputes Act, 1947 — Section 11A, 33(2)
High Courts06 Apr 2000Dismissed
Rajkot Municipal Corp. Vs Lavjibhai M. Patel Thro'' His P.O.A. Holder Rajesh J. Doshi
Gujarat High Court · (2000) 3 GLR 413
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6
High Courts06 Apr 2000
G.S.R.T. Coporation Vs S.T. Workers Union C/o Jaykrishnabhai J. Dave
Gujarat High Court · (2000) 04 GUJ CK 0052
High Courts06 Apr 2000Dismissed
O.N.G.C. Vs Anil Construction Co. and Another
Gujarat High Court · AIR 2000 Guj 284 : (2000) 3 GLR 2244
Arbitration Act, 1940 — Section 27, 29, 30