High Courts11 Apr 2000

Janakrai L. Chhaya Vs State of Gujarat

Gujarat High Court · (2000) 4 GLR 3007

Constitution of India, 1950 — Article 14, 16, 19, 309Gujarat Panchayat Service (Classification and Recruitment) Act, 1967 — Section 203(3), 323Gujarat Panchayat Service (Classification and Recruitment) Rules, 1967 — Rule 1