High Courts10 Nov 2000Dismissed
State of Gujarat Vs Dharmisthaben Narendrasinh Rana
Gujarat High Court · (2001) 3 GLR 2056
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,246 of 1,769
High Courts10 Nov 2000
Dy. Conservator of Forest Vs Shramjivi General Workers'' Union
Gujarat High Court · (2001) 89 FLR 213 : (2001) 24 GLH 21 : (2001) 21 GLH 24 : (2001) 1 LLJ 458
Industrial Disputes Act, 1947 — Section 10(1)
High Courts10 Nov 2000Dismissed
Jashvantkumar J. Desai Vs Sabarkantha District Panchayat and Others
Gujarat High Court · (2001) 21 GLH 162 : (2001) 1 GLR 860
Bombay Civil Services Rules, 1959 — Rule 2, 33, 33(1), 4Constitution of India, 1950 — Article 14, 16
High Courts10 Nov 2000
Damodar K. Shah Vs Commissioner of Income Tax
Gujarat High Court · (2001) 252 ITR 235 : (2001) 119 TAXMAN 882
Income Tax Act, 1961 — Section 16(3)(a), 64, 64(1)Married Womens Property Act, 1874 — Section 6
High Courts10 Nov 2000
Sarman Virambhai Zala Vs State of Gujarat
Gujarat High Court · (2000) 11 GUJ CK 0022
High Courts10 Nov 2000
Sunil Ratilal Shah Vs New India Assurance Co. Ltd.
Gujarat High Court · (2001) GLR 239
High Courts10 Nov 2000
DAMODAR K. SHAH Vs Commissioner of Income Tax
Gujarat High Court · (2001) 166 CTR 429
Income Tax Act, 1961 — Section 16(3)(a), 16(3)(a)(iii), 2(24), 27, 64Married Womens Property Act, 1874 — Section 6
High Courts10 Nov 2000Allowed
Sonal P. Chandervaker Vs State of Gujarat
Gujarat High Court · (2000) 11 GUJ CK 0008
High Courts10 Nov 2000
Deputy Conservator of Forest Vs Shramjivi General Workers Union
Gujarat High Court · (2001) 89 FLR 213 : (2001) 24 GLH 21 : (2001) 21 GLH 24 : (2001) 1 LLJ 458
Industrial Disputes Act, 1947 — Section 10(1)
High Courts09 Nov 2000Dismissed
Pravinbhai Ganeshbhai Chaudhary Vs Neutral Glass and alied Industired Pvt. Ltd.
Gujarat High Court · (2001) 4 GLR 3481
High Courts09 Nov 2000Dismissed
Pravinbai Ganeshbhai Chaudhary Vs Neutral Glass and Allied Industries (P) Ltd.
Gujarat High Court · (2002) 1 LLJ 71
Companies Act, 1956 — Section 630Industrial Disputes Act, 1947 — Section 33, 33(1)
High Courts09 Nov 2000Allowed
State of Gujarat Vs Abdul Raheman Mohmad Patel
Gujarat High Court · (2002) 22 GLH 87
Constitution of India, 1950 — Article 226
High Courts08 Nov 2000Allowed
G.S.R.T.C. Vs Rameshbhai D. Patel
Gujarat High Court · (2001) 21 GLH 791 : (2002) 4 LLJ 458
Industrial Disputes Act, 1947 — Section 11A
High Courts08 Nov 2000Allowed
G.S.R.T. Vs Rameshbhai D. Patel
Gujarat High Court · (2001) 21 GLH 791 : (2002) 4 LLJ 458
High Courts07 Nov 2000Dismissed
Mohmdkhan Rustomkhan Vs A''bad Municipal Corporation
Gujarat High Court · (2001) 4 GLR 3092
High Courts07 Nov 2000Dismissed
Jaisinh Jodhabhai Vaisya and Grofed Employees Union Vs Laxmanbhai Arshibhai Zala
Gujarat High Court · (2001) CriLJ 2002 : (2001) 21 GLH 68 : (2001) 2 LLJ 511 : (2001) 3 RCR(Criminal) 277
High Courts06 Nov 2000Allowed
Gujarat State Road Transport Corporation Vs Sulemanbhai P. Mansuri and Another
Gujarat High Court · (2002) 92 FLR 202 : (2001) 3 GLR 1966
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(1), 11
High Courts06 Nov 2000
Gujarat State Road Transport Corporation Vs P.B. Bariya
Gujarat High Court · (2001) 3 LLJ 298
Constitution of India, 1950 — Article 227
High Courts06 Nov 2000
Gujarat State Road Transport Corporation Vs Sulemanbhai P. Mansuri
Gujarat High Court · (2002) 92 FLR 202 : (2001) 3 GLR 1966
High Courts20 Oct 2000Allowed
Lalitbhai Bhagwandas Patel Chairman and M.D. Vs State of Gujarat
Gujarat High Court · (2000) 10 GUJ CK 0103