High Courts17 Nov 2000Dismissed
State of Gujarat Vs Rajesh D. Thakkar and Others
Gujarat High Court · (2001) 21 GLH 587 : (2001) 2 GLR 1731
Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2, 2, 7
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,245 of 1,769
High Courts17 Nov 2000Allowed
Indrapalsinh P. Chauhan Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 214 : (2001) GLR 223
Constitution of India, 1950 — Article 14, 16
High Courts17 Nov 2000Dismissed
Gokaldas Kanji Rathod Vs Varsa Maganlal Chauhan
Gujarat High Court · (2000) 11 GUJ CK 0029
High Courts17 Nov 2000Allowed
Shantilal Keshavlal Patel Vs G.S.R.T. Corpn.
Gujarat High Court · (2001) 91 FLR 1070
High Courts17 Nov 2000Dismissed
Mochi Bhikhu Ramji Vs Abdul Aziz Tarmohymad by his heirs
Gujarat High Court · (2000) 11 GUJ CK 0012
High Courts17 Nov 2000Dismissed
Principal Secondary School Arnej Vs Parmar Samantbhai Ukabhai
Gujarat High Court · (2000) 11 GUJ CK 0010
High Courts17 Nov 2000
Food Corporation of India Workers'' Union Vs Food Corporation of India and Others
Gujarat High Court · (2001) 90 GLH 21 : (2001) 21 GLH 90 : (2001) 1 LLJ 1296
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2), 20, 21Industrial Disputes Act, 1947 — Section 9
High Courts17 Nov 2000Dismissed
R.R. Patel Vs District Development Officer
Gujarat High Court · (2000) 11 GUJ CK 0001
High Courts14 Nov 2000
State of Gujarat Vs Parshottam Narsibhai Chauhan and Another
Gujarat High Court · (2001) 1 GLR 913 : (2001) 2 RCR(Criminal) 680
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 190, 204Penal Code, 1860 (IPC) — Section 114, 120
High Courts14 Nov 2000
Rajesh M. Jani Vs Registrar, Metropolitian Magistrate Court
Gujarat High Court · (2001) GLR 21
High Courts14 Nov 2000Dismissed
Omkar S. Kanwar Vs Union of India (UOI) and Others
Gujarat High Court · (2002) 254 ITR 337
Constitution of India, 1950 — Article 14Finance Act, 1998 — Section 87, 97, 97(1)
High Courts14 Nov 2000Allowed
Ramkumar Chandansindh since Deceased through heirs Vs Dy. Comissioner of Police
Gujarat High Court · (2000) 11 GUJ CK 0051
High Courts14 Nov 2000
Commissioner of Income Tax Vs Garden Silk Mills Pvt. Ltd.
Gujarat High Court · (2001) 170 CTR 450 : (2001) 252 ITR 804 : (2002) 124 TAXMAN 284
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 32, 32(1), 36(1), 37, 80VVIncome Tax Rules, 1962 — Rule 5
High Courts14 Nov 2000Allowed
State of Gujarat Vs Kailashben Narandas Prajapati
Gujarat High Court · (2000) 11 GUJ CK 0028
High Courts14 Nov 2000Dismissed
Omkar S. Kanwar Vs Union of India (UOI)
Gujarat High Court · (2000) 4 GLR 2903 : (2002) 121 TAXMAN 74
High Courts14 Nov 2000
OMKAR S. KANWAR Vs UNION OF INDIA
Gujarat High Court · (2001) 170 CTR 354
Constitution of India, 1950 — Article 14, 226
High Courts14 Nov 2000
Shantaben Govindlal Patel Vs Commissioner of Income Tax
Gujarat High Court · (2001) 249 ITR 682 : (2001) 115 TAXMAN 229
Income Tax Act, 1961 — Section 147, 155(10B), 155(7A), 256(1), 45
High Courts13 Nov 2000
Sahinda Abdulla Nathalwala Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 500
High Courts13 Nov 2000Dismissed
Vachaspati R. Pandey Vs State of Gujarat
Gujarat High Court · (2000) 11 GUJ CK 0018
High Courts10 Nov 2000Dismissed
Jashvantkumar J. Desai Vs Sabarkantha District Panchayat
Gujarat High Court · (2001) 21 GLH 162 : (2001) 1 GLR 860