High Courts20 Feb 2002Dismissed
Anilkumar Narmadashankar Trivedi Vs Patel Dhanjibhai Bhimabhai Bhuva
Gujarat High Court · (2002) 02 GUJ CK 0027
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,185 of 1,769
High Courts20 Feb 2002Allowed
Mayurbhai N. Vyas Vs State of Gujarat and Another
Gujarat High Court · (2002) 22 GLH 781 : (2002) 3 GLR 70
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141(1)
High Courts19 Feb 2002Partly Allowed
Banco Products (India) Ltd. Vs Pravinchandra Bhogilal Patel
Gujarat High Court · (2002) 22 GLH 643 : (2002) 3 LLJ 1072
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Feb 2002Allowed
Bhikhabhai Tapubhai Vs State of Gujarat
Gujarat High Court · (2002) 02 GUJ CK 0049
Industrial Disputes Act, 1947 — Section 17B
High Courts18 Feb 2002
Board Opinion Vs Amar Polysters Ltd.
Gujarat High Court · (2002) 02 GUJ CK 0028
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts18 Feb 2002
Gujco Carriers Vs Commissioner of Income Tax
Gujarat High Court · (2002) 256 ITR 50
Evidence Act, 1872 — Section 56Income Tax Rules, 1962 — Rule 5Motor Vehicles Act, 1988 — Section 2(14), 2(16)
High Courts15 Feb 2002Allowed
Alembic Ltd. Vs Dipak Kumar J. Shah
Gujarat High Court · (2002) 112 CompCas 64 : (2002) 4 GLR 3118
Companies Act, 1956 — Section 391, 393, 393(1), 394
High Courts15 Feb 2002Dismissed
State of Gujarat Vs Sobanbhai Lujabhai Vahuniya and Others
Gujarat High Court · (2002) 22 GLH 86
High Courts14 Feb 2002Allowed
Krupaben B. Trivedi Vs State of Gujarat and Another
Gujarat High Court · (2002) 22 GLH 445 : (2002) 2 GLR 1631
Bombay Civil Services Rules, 1959 — Rule 9Constitution of India, 1950 — Article 162Gujarat Affiliated Colleges Services Tribunal (Terms and Conditions of Services of Persons Constituting the Tribunal) Rules, 1982 — Rule 2, 2(1), 3, 3(1), 3(3)
High Courts14 Feb 2002
Commissioner of Income Tax Vs Sarabhai Chemical P. Ltd.
Gujarat High Court · (2002) 176 CTR 43 : (2002) 258 ITR 747
High Courts14 Feb 2002
Commissioner of Income Tax Vs Sharad Narandas Patel
Gujarat High Court · (2002) 257 ITR 643 : (2002) 123 TAXMAN 646
Income Tax Act, 1961 — Section 60
High Courts14 Feb 2002Dismissed
Devuben Jayatbhai Jalu Vs National Insurance Co. Ltd.
Gujarat High Court · (2002) 4 GLR 720
Motor Vehicles Act, 1939 — Section 110A, 110D, 95
High Courts14 Feb 2002
Commissioner of Income Tax Vs GUJARAT STATE FERTILIZER CO.
Gujarat High Court · (2002) 174 CTR 318
Income Tax Act, 1961 — Section 32(1)(iv), 33, 34, 37, 37(2B)
High Courts14 Feb 2002
Commissioner of Income Tax Vs Gujarat State Fertilizer Co.
Gujarat High Court · (2002) 255 ITR 294 : (2002) 123 TAXMAN 651
Income Tax Act, 1961 — Section 32, 32A, 37, 37(2A), 37(4)
High Courts14 Feb 2002
Commissioner of Income Tax Vs Sarabhai Chemical (P) Ltd.
Gujarat High Court · (2002) 122 TAXMAN 734
High Courts13 Feb 2002
Patel Maganbhai Mulabhai Vs Collector and Others
Gujarat High Court · (2002) 4 GLR 3247
High Courts13 Feb 2002Allowed
Gujarat State Road Transport Corporation Vs Harshad M. Joshi
Gujarat High Court · (2002) 02 GUJ CK 0083
Industrial Disputes Act, 1947 — Section 10(1), 11ARoad Transport Corporations Act, 1950 — Section 45Road Transport Corporations Regulations — Regulation 80
High Courts13 Feb 2002
Commissioner of Income Tax Vs Rajendra K. Parikh
Gujarat High Court · (2002) 125 TAXMAN 378
Income Tax Act, 1961 — Section 210
High Courts13 Feb 2002Allowed
Sattarbhai Alibhai Patni Vs State of Gujarat and Another
Gujarat High Court · AIR 2002 Guj 421 : (2002) 22 GLH 685 : (2002) 4 GLR 3668
Gujarat Municipalities Act, 1963 — Section 37
High Courts13 Feb 2002Dismissed
Naresh Trikamlal Brahmbhatt Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 610 : (2003) 1 GLR 835
Constitution of India, 1950 — Article 14, 16