High Courts13 Mar 2002
Sureshchadra V. Parekh Vs H.D.F.C. Ltd.
Gujarat High Court · (2003) 4 GLR 3625
Companies Act, 1956 — Section 155, 189, 190, 191, 192
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,183 of 1,769
High Courts11 Mar 2002Dismissed
Gujarat State Road Transport Corporation Vs A.M. Shaikh
Gujarat High Court · (2002) 2 GLR 1807
Constitution of India, 1950 — Article 12, 14, 16Industrial Disputes Act, 1947 — Section 10
High Courts11 Mar 2002Allowed
State of Gujarat Vs Sushilaben Prabhudas Tanna
Gujarat High Court · (2002) 2 GLR 1526
Constitution of India, 1950 — Article 235Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 304B, 306
High Courts10 Mar 2002Dismissed
Sursangji Ambaram and Others Vs State of Gujarat and Another
Gujarat High Court · (2002) 22 GLH 95
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17B, 2(10)(A)(B), 31, 32, 32DCivil Procedure Code, 1908 (CPC) — Section 115, 74, 76Constitution of India, 1950 — Article 227
High Courts08 Mar 2002Allowed
Swastik Technomech Pvt. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2002) 3 GLR 138
Industrial Disputes Act, 1947 — Section 10, 12
High Courts08 Mar 2002Allowed
Bharatbhai K. Patel Vs C.L. Verma (Since Decd.) Through P.O.A. Surjit Singh Macker and Another
Gujarat High Court · (2002) CriLJ 3469 : (2002) 2 GLR 1713
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts08 Mar 2002Allowed
Bimal Chimanlal Shah Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2002) 03 GUJ CK 0017
Income Tax Act, 1961 — Section 132(4), 139, 14, 142(1), 143(2)
High Courts08 Mar 2002
Balubhai G. Makwana Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 290 : (2002) 4 GLR 2940
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2(j), 2(oo), 25F
High Courts08 Mar 2002
Manoj L. Abhani Vs State of Gujarat and Another
Gujarat High Court · (2003) 23 GLH 354 : (2003) 4 GLR 3074
Constitution of India, 1950 — Article 226
High Courts07 Mar 2002Partly Allowed
GSRTC Vs Dawoodbhai I. Ghanchi
Gujarat High Court · (2003) 4 GLR 757
Industrial Disputes Act, 1947 — Section 25F
High Courts07 Mar 2002Dismissed
N.R. Parikh and Others Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 657
Constitution of India, 1950 — Article 14, 16, 226, 311
High Courts07 Mar 2002
In Re: I.C.I.C.I. Bank Ltd.
Gujarat High Court · (2002) 112 CompCas 291 : (2003) 42 SCL 5
Companies Act, 1956 — Section 258, 259, 391
High Courts07 Mar 2002Dismissed
Kishorbhai Dahyabhai Solanki Vs Nagjibhai Muljibhai Patel
Gujarat High Court · (2002) 22 GLH 754 : (2002) 2 LLJ 1034
Constitution of India, 1950 — Article 215Industrial Disputes Act, 1947 — Section 29, 33, 34
High Courts07 Mar 2002
Lucky Steel Industries Vs State of Gujarat
Gujarat High Court · (2002) 03 GUJ CK 0004
Constitution of India, 1950 — Article 14, 299Customs Act, 1962 — Section 25Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts07 Mar 2002Allowed
Danjibhai P. Patel Vs State of Gujarat
Gujarat High Court · (2002) 03 GUJ CK 0001
Bombay Land Revenue Rules, 1972 — Rule 108(6)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(6), 63, 84C
High Courts28 Feb 2002Allowed
State of Gujarat Vs Ravjibhai Shankerbhai Patel
Gujarat High Court · (2002) 02 GUJ CK 0080
Bombay Civil Services Rules, 1959 — Rule 161, 161(1), 181AConstitution of India, 1950 — Article 226, 311
High Courts27 Feb 2002
M.V. Asean Jade Vs Jaisu Shipping Com. Pvt. Ltd. and Others
Gujarat High Court · AIR 2003 Guj 241
Bombay High Court (Original Side) Rules, 1980 — Rule 357, 52Civil Procedure Code, 1908 (CPC) — Section 129
High Courts27 Feb 2002Partly Allowed
Dilipbhai Madhubhai Patel Vs State of Gujarat
Gujarat High Court · (2003) CriLJ 565 : (2002) 3 GLR 599
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts27 Feb 2002Dismissed
Purshottam R. Gogavale Vs Gujarat Agriculture University
Gujarat High Court · (2002) 95 FLR 687
High Courts26 Feb 2002Dismissed
Ahmedabad Municipal Corp. Vs Kusumbibi Mohmadbhai
Gujarat High Court · (2002) 02 GUJ CK 0050