High Courts25 Apr 2003Dismissed
Gujarat Water Supply and Sewerage Board Vs Raghavji Jakhar Ahir
Gujarat High Court · (2003) 04 GUJ CK 0014
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,139 of 1,769
High Courts24 Apr 2003Dismissed
Pruthvisinh S. Raijada Vs State of Gujarat
Gujarat High Court · (2003) 04 GUJ CK 0061
Gujarat Police Manual, 1975 — Clause 89
High Courts24 Apr 2003Allowed
Subhashbhai Premaji Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 689
High Courts24 Apr 2003
Navin Fluorine Industries Vs Babubhai Kashiram Rana
Gujarat High Court · (2003) 04 GUJ CK 0012
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17(B)
High Courts24 Apr 2003
Bhupatji Shakaraji Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 338 : (2003) 2 GLR 207 : (2003) 3 RCR(Criminal) 235
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50, 50(1)
High Courts24 Apr 2003Dismissed
Gujarat State Road Transport Corporation Vs Ganpatbhai Bagharbhai Vaghri
Gujarat High Court · (2003) 4 GLR 178
Constitution of India, 1950 — Article 226, 227
High Courts24 Apr 2003Dismissed
Gujarat State Road Transport Corporation Vs Gopalsing Motising Rana
Gujarat High Court · (2003) 04 GUJ CK 0002
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts23 Apr 2003Dismissed
Ismail Mahmad Shaikh Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 764
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 41, 50
High Courts23 Apr 2003
Deva Gova Vs District Panchayat
Gujarat High Court · (2004) 24 GLH 273 : (2003) 4 GLR 73
Industrial Disputes Act, 1947 — Section 17B
High Courts23 Apr 2003
Barot Jignesh Lakshmansinh Vs State of Gujarat
Gujarat High Court · (2003) 2 GLR 807 : (2003) 2 GLR 1727
Bombay Police Act, 1951 — Section 5Constitution of India, 1950 — Article 14, 15(4), 16, 16(4), 226
High Courts23 Apr 2003Dismissed
K.S. Diyol Vs State of Gujarat
Gujarat High Court · (2003) 04 GUJ CK 0005
Constitution of India, 1950 — Article 226
High Courts22 Apr 2003Partly Allowed
P.B. Patel Vs Gujarat Sahitya Academy
Gujarat High Court · (2003) 04 GUJ CK 0050
Gujarat Civil Services (Revision of Pay) Rules, 1998 — Rule 3
High Courts21 Apr 2003
Sirhind Steel (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2004) 187 CTR 159
Income Tax Act, 1961 — Section 139(1), 43B
High Courts21 Apr 2003Dismissed
Bhavanisinh Vaghubha Zala Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 1 : (2003) 1 GLH 23 : (2003) 4 GLR 621
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1939 — Section 112, 116, 118, 85Penal Code, 1860 (IPC) — Section 279, 304
High Courts21 Apr 2003Allowed
State of Gujarat Vs Dy. Collector
Gujarat High Court · (2003) 04 GUJ CK 0020
High Courts17 Apr 2003Dismissed
Ziniben Vs Union of India (UOI)
Gujarat High Court · AIR 2003 Guj 367 : (2003) 23 GLH 12 : (2003) 12 GLH 23
Constitution of India, 1950 — Article 14, 19(1), 226, 300ALand Acquisition Act, 1894 — Section 11, 11A, 12, 15, 15Limitation Act, 1963 — Section 29(2), 5
High Courts17 Apr 2003Dismissed
Ziniben Bhanabhai Fakirbhai Vs Union of India (UOI) and Others
Gujarat High Court · AIR 2003 Guj 367 : (2003) 23 GLH 12 : (2003) 12 GLH 23
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 18, 18(2)
High Courts17 Apr 2003Dismissed
Maniben Vs State of Gujarat
Gujarat High Court · (2003) 4 GLR 11
Constitution of India, 1950 — Article 226
High Courts16 Apr 2003
Commissioner of Income Tax Vs Hotel Sabar (P) Ltd.
Gujarat High Court · (2003) 183 CTR 573 : (2003) 264 ITR 381
Income Tax Act, 1961 — Section 271(1)
High Courts16 Apr 2003Dismissed
Vihabhai Sartanbhai Desai Vs State of Gujarat
Gujarat High Court · (2003) 3 GLR 2171
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 439